Supreme Court06 Nov 2015Dismissed

Gurudassing Nawoosing Panjwani Vs The State of Maharashtra and others

Supreme Court Of India · (2016) 1 ABR 1 : (2015) 12 AD (SC) 53 : (2016) 1 BomCR 264 : (2015) 6 MhLj 915 : (2016) 1 RCR(Civil) 258 : (2015) 12 SCALE 401 : (2016) 2 SCC 213

Administration of Evacuee Property Act, 1950 - Section 11, 8Civil Procedure Code, 1908 (CPC) - Section 115Criminal Procedure Code, 1973 (CrPC) - Section 482
Supreme Court06 Nov 2015Dismissed

Rakesh Mohindra Vs Anita Beri and others

Supreme Court Of India · (2015) 6 ABR 822 : (2015) 12 AD (SC) 29 : (2016) 1 ALD 19 : (2016) 114 ALR 253 : (2016) 1 BomCR 323 : (2015) 4 CDR 1034 : (2016) 1 CGLJ 46 : (2015) 6 CTC 793 : (2015) 4 JLJR 437 : (2015) 8 MLJ 200 : (2015) 4 PLJR 499 : (2015) 4 RCR(Civil) 1023 :

Evidence Act, 1872 - Section 63, 64, 65, 66, 74Specific Relief Act, 1963 - Section 34, 38
Supreme Court06 Nov 2015Dismissed

Cochin Shipyard Ltd. Vs Apeejay Shipping Ltd.

Supreme Court Of India · (2015) 12 AD (SC) 497 : (2015) 6 ALD 156 : (2015) 6 ARBLR 199 : (2015) 4 CDR 1001 : (2015) 129 CLA 298 : (2015) 4 JLJR 445 : (2015) 8 MLJ 376 : (2016) 1 PLJR 94 : (2016) 1 RCR(Civil) 230 : (2015) 12 SCALE 370

Arbitration Act, 1940 - Section 17, 30, 33, 35Arbitration and Conciliation Act, 1996 - Section 34Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, 151
Supreme Court06 Nov 2015Dismissed

Jupudy Pardha Sarathy Vs Pentapati Rama Krishna and others

Supreme Court Of India · (2016) 1 ABR 131 : (2015) 11 AD (SC) 574 : (2015) 4 AKR 795 : (2016) 1 ALD 1 : (2016) 1 ALLMR 434 : (2016) 114 ALR 221 : (2016) 2 ALT 1 : (2016) 1 BomCR 286 : (2015) 4 CDR 988 : (2015) 6 CTC 665 : (2015) 4 JLJR 452 : (2015) 8 MLJ 235 : (2016) 1 P

Hindu Succession Act, 1956 - Section 14, 14(1), 14(2), 30, 4
Supreme Court05 Nov 2015Disposed Of

All Kerala Online Lottery Dealers Association Vs State of Kerala and others

Supreme Court Of India · (2015) 12 AD (SC) 1 : (2015) 4 JLJR 522 : (2015) 8 MLJ 207 : (2016) 1 PLJR 39 : (2016) 1 RCR(Civil) 345 : (2015) 12 SCALE 419 : (2016) 2 SCC 161

Constitution of India, 1950 - Article 14, 246, 246(1), 246(2), 246(3)Criminal Procedure Code, 1973 (CrPC) - Section 2, 4, 4(2)Lotteries (Regulation) Act, 1998 - Section 10, 11, 11(1), 12, 12(1)
Supreme Court05 Nov 2015Allowed

Pappu Vs State of Haryana

Supreme Court Of India · (2016) 1 JCC 213 : (2015) 12 SCALE 450

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
Supreme Court04 Nov 2015Dismissed

State of Rajasthan Vs Daud Khan

Supreme Court Of India · (2015) 11 AD (SC) 629 : (2016) 1 ALD(Cri) 241 : (2015) 91 ALLCC 943 : (2015) 4 CCR 217 : (2016) 121 CLT 382 : (2016) CriLJ 165 : (2015) 4 Crimes 546 : (2016) 1 JCC 282 : (2016) 1 JLJR 44 : (2015) 4 MLJ(Cri) 502 : (2015) 3 NCC 772 : (2016) 1 PLJR 25

Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(1), 157Penal Code, 1860 (IPC) - Section 109, 302, 304, 34
Supreme Court04 Nov 2015Partly Allowed

Baldev Singh Vs State of Haryana

Supreme Court Of India · (2015) 12 AD (SC) 65 : (2016) 1 ALD(Cri) 233 : (2015) 91 ALLCC 912 : (2015) ALLMR(Cri) 4967 : (2016) 1 BomCR(Cri) 206 : (2015) 4 CCR 212 : (2016) 1 CGLJ 163 : (2016) CriLJ 154 : (2015) 4 Crimes 556 : (2016) 1 JLJR 25 : (2015) 4 MLJ(Cri) 486 : (2015)

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16, 17, 18, 35
Supreme Court04 Nov 2015Dismissed

Babu Singh Kushwaha Vs CBI and others

Supreme Court Of India · (2016) 1 JCC 46 : (2015) 12 SCALE 648

Penal Code, 1860 (IPC) - Section 120B, 409, 420, 468, 471Prevention of Corruption Act, 1988 - Section 13(1), 13(2)
Supreme Court04 Nov 2015Allowed

VSE Stock Services Ltd. Vs S.E.B.I. and others

Supreme Court Of India · (2016) 1 ABR 60 : (2015) 12 AD (SC) 506 : (2015) 4 BC 525 : (2015) 129 CLA 307 : (2016) 194 CompCas 9 : (2016) 1 CompLJ 354 : (2015) 8 MLJ 192 : (2015) 12 SCALE 303 : (2016) 133 SCL 233

Securities and Exchange Board of India (Stock Brokers and Sub-brokers) Regulations, 1992 - Regulation 10, 10(1)Securities and Exchange Board of India (Stock Brokers and Sub-brokers) Rules, 1992 - Rule 4Securities and Exchange Board of India Act, 1992 - Section 29
Supreme Court04 Nov 2015Allowed

Unitech Ltd. and others Vs Union of India (UOI) and others

Supreme Court Of India · (2016) 1 ABR 121 : (2015) 12 AD (SC) 605 : (2016) 381 ITR 456 : (2015) 8 MLJ 249 : (2015) 12 SCALE 351 : (2016) 2 SCC 569 : (2016) 237 TAXMAN 361

Income Tax Act, 1961 - Section 269UA, 269UA(2), 269UC, 269UD, 269UD(1)Transfer of Property Act, 1882 - Section 118, 53A