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Supreme Court Of India judgments, 2015

1,519 judgments · page 6 of 76

Supreme Court19 Nov 2015Allowed

N.K. Ganguly Vs CBI, New Delhi

Supreme Court Of India · (2016) 1 ACR 460 : (2015) 12 AD (SC) 225 : (2016) 1 AJR 339 : (2016) 1 ALJ 315 : (2016) 92 ALLCC 470 : (2016) 1 CALLT 1 : (2015) 4 CCR 267 : (2016) CriLJ 371 : (2015) 4 Crimes 372 : (2016) 1 JCC 243 : (2015) 4 JLJR 554 : (2015) 4 MLJ(Cri) 605 : (

Constitution of India, 1950 - Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173(2), 197, 197(1), 200Penal Code, 1860 (IPC) - Section 120A, 120B, 161, 409, 420
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Supreme Court18 Nov 2015Dismissed

State Bank of Patiala Vs Commissioner of Income Tax, Patiala

Supreme Court Of India · (2015) 12 AD (SC) 421 : (2016) 1 AJR 36 : (2015) 281 CTR 361 : (2015) 8 MLJ 358 : (2015) 12 SCALE 486 : (2016) 237 TAXMAN 380

Income Tax Act, 1961 - Section 2(28A)Interest Tax Act, 1974 - Section 2(5), 2(7), 4, 5, 6Negotiable Instruments Act, 1881 (NI) - Section 32
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Supreme Court17 Nov 2015Partly Allowed

Ram Lakhan Singh Vs State Government of Uttar Pradesh

Supreme Court Of India · (2015) 12 AD (SC) 461 : (2016) 1 ALJ 104 : (2016) 1 ALLMR 946 : (2016) 114 ALR 179 : (2016) 1 AWC 1 : (2015) 4 CCR 244 : (2016) 1 ESC 18 : (2015) 4 JLJR 566 : (2015) 8 MLJ 367 : (2016) 1 PLJR 83 : (2016) 1 RCR(Criminal) 343 : (2015) 12 SCALE 479

Constitution of India, 1950 - Article 32Criminal Procedure Code, 1973 (CrPC) - Section 154Prevention of Corruption Act, 1988 - Section 13(1), 13(2)
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Supreme Court17 Nov 2015Disposed Of

B. Radhakrishnan and others Vs The State of Tamil Nadu and others

Supreme Court Of India · (2015) 12 AD (SC) 512 : (2016) 1 AJR 23 : (2016) 1 AWC 5 : (2016) 1 ESC 51 : (2016) 148 FLR 1 : (2015) 4 JLJR 570 : (2016) LabIC 1 : (2015) 8 MLJ 373 : (2016) 1 PLJR 87 : (2015) 12 SCALE 475 : (2016) 1 SCT 161

Tamil Nadu Special Police Subordinate Service Rules, 1978 - Rule 22B, 27
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