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Supreme Court Of India judgments, 2015

1,519 judgments · page 4 of 76

Supreme Court02 Dec 2015Disposed Of

Sujoy Mitra Vs State of West Bengal

Supreme Court Of India · (2016) 1 ACR 387 : (2016) 1 CALLT 53 : (2016) 1 Crimes 105 : (2016) 1 RCR(Criminal) 594 : (2015) 13 SCALE 769 : (2015) 3 UC 2292

Criminal Procedure Code, 1973 (CrPC) - Section 278, 482Penal Code, 1860 (IPC) - Section 376
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Supreme Court02 Dec 2015Disposed Of

Adani Agri Fresh Ltd. Vs Mahaboob Sharif and others

Supreme Court Of India · (2016) AIR (SC) 92 : (2016) 1 AKR 411 : (2016) 114 ALR 871 : (2016) 1 AWC 509 : (2016) 1 JLJR 282 : (2015) 13 SCALE 488

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Corruption Act, 1988 - Section 13(1)
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Supreme Court02 Dec 2015Dismissed

Vennangot Anuradha Samir Vs Vennangot Mohandas Samir

Supreme Court Of India · (2016) 1 ABR 267 : (2015) 12 AD (SC) 491 : (2016) 1 ALD 51 : (2016) 114 ALR 706 : (2016) 1 AWC 506 : (2016) 1 BomCR 250 : (2016) 1 CDR 23 : (2016) 1 CTC 249 : (2016) 1 DMC 1 : (2016) 1 JCC 10 : (2016) 1 JLJR 86 : (2015) 8 MLJ 760 : (2016) 1 PL

Contract Act, 1872 - Section 16Hindu Marriage Act, 1955 - Section 13(1), 13B, 13B(1), 23, 23(1)
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Supreme Court02 Dec 2015Allowed

Purushotham Vs State of Karnataka and others

Supreme Court Of India · (2016) AIR (SC) 84 : (2016) 1 AKR 423 : (2016) 2 ALLMR 454 : (2016) 1 AWC 736 : (2015) 13 SCALE 505

Bangalore Development Authority Act, 1976 - Section 2, 38AConstitution of India, 1950 - Article 226
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Supreme Court01 Dec 2015Disposed Of

Poona Employees Union Vs Force Motors Limited and others

Supreme Court Of India · (2016) 1 ABR 252 : (2016) 1 ALLMR 978 : (2016) 1 AWC 388 : (2016) 1 BomCR 1 : (2016) 148 FLR 217 : (2016) LabIC 94 : (2016) 1 LLJ 1 : (2015) 13 SCALE 57 : (2016) 2 SCC 531 : (2016) 1 SCT 167

Constitution of India, 1950 - Article 136Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 11, 12, 12(5), 13, 14Trade Unions Act, 1926 - Section 22, 29, 6
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Supreme Court01 Dec 2015Dismissed

Rajni Sanghi Vs Western Indian State Motors Ltd. and others

Supreme Court Of India · (2016) 1 ALD 56 : (2015) 6 ARBLR 514 : (2016) 1 AWC 196 : (2016) 131 CLA 1 : (2016) 194 CompCas 486 : (2016) 1 MLJ 308 : (2016) 1 RCR(Civil) 941 : (2015) 13 SCALE 20

Arbitration Act, 1940 - Section 14, 17, 30, 32, 33Civil Procedure Code, 1908 (CPC) - Section 41, 47, 89Companies Act, 1956 - Section 391, 397, 398
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Supreme Court01 Dec 2015Allowed

Madan Razak Vs State of Bihar and others

Supreme Court Of India · (2016) AIR (SC) 122 : (2016) 92 ALLCC 954 : (2016) 1 CCR 57 : (2016) CriLJ 676 : (2016) 1 JLJR 279 : (2015) 3 NCC 809 : (2016) 1 PLJR 398 : (2015) 13 SCALE 759 : (2015) 3 UC 2273

Criminal Procedure Code, 1973 (CrPC) - Section 161, 482
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Supreme Court26 Nov 2015Dismissed

State of U.P. and others Vs Ajay Kumar Sharma and others

Supreme Court Of India · (2016) 1 ALJ 305 : (2016) 92 ALLCC 985 : (2015) 6 AWC 6403 : (2016) 1 CCR 11 : (2015) 4 Crimes 588 : (2016) 1 ESC 41 : (2016) 1 MLJ 85 : (2016) 1 RCR(Criminal) 217 : (2015) 12 SCALE 658 : (2016) 1 SCT 113

Constitution of India, 1950 - Article 13, 14, 141, 166(3), 21Criminal Procedure Code, 1973 (CrPC) - Section 24, 25A
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Supreme Court26 Nov 2015Dismissed

SEBI Vs Roofit Industries Ltd.

Supreme Court Of India · (2016) 1 AKR 59 : (2016) 1 ALLMR 928 : (2016) 1 BC 422 : (2015) 129 CLA 363 : (2016) 194 CompCas 186 : (2016) 1 CompLJ 1 : (2015) 8 MLJ 864 : (2015) 12 SCALE 642 : (2016) 133 SCL 1

Mines Act, 1952 - Section 66Mines Regulation - Regulation 3Securities and Exchange Board of India Act, 1992 - Section 15A, 15F, 15HB, 15I, 15J
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Supreme Court26 Nov 2015Partly Allowed

State of Uttar Pradesh and others Vs United Bank of India and others

Supreme Court Of India · (2015) 12 AD (SC) 577 : (2016) 2 ADJ 32 : (2016) 1 ALJ 293 : (2015) 6 AWC 6209 : (2015) 4 CALLT 58 : (2016) 1 MLJ 181 : (2015) 12 SCALE 704

Government Grants Act, 1895 - Section 2, 3Nazul Rules, 1981 - Rule 1, 13, 14, 15, 16Urban Land (Ceiling and Regulation) Act, 1976 - Section 20, 21
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Supreme Court26 Nov 2015Dismissed

A.R. Dahiya Vs SEBI

Supreme Court Of India · (2015) 12 AD (SC) 631 : (2016) 1 AKR 90 : (2016) 1 AWC 435 : (2016) 1 BC 269 : (2015) 129 CLA 369 : (2016) 194 CompCas 271 : (2016) 1 CompLJ 200 : (2016) 1 MLJ 100 : (2015) 12 SCALE 632 : (2016) 133 SCL 10

Securities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) Regulations, 1997 - Regulation 10, 11, 12, 12(1), 14(1)
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