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Supreme Court Of India judgments, 2015

1,519 judgments · page 2 of 76

Supreme Court16 Dec 2015Dismissed

Mangu Singh and others Vs Dharmendra and others

Supreme Court Of India · (2016) 1 ACR 532 : (2016) 2 ALJ 139 : (2016) 1 CCR 53 : (2016) 1 CGLJ 299 : (2016) CriLJ 785 : (2016) 1 Crimes 94 : (2016) 1 JLJR 271 : (2016) 1 MLJ(Cri) 217 : (2015) 13 SCALE 800 : (2016) 1 UC 48

Arms Act, 1959 - Section 25Evidence Act, 1872 - Section 101, 106, 27Penal Code, 1860 (IPC) - Section 302, 313
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Supreme Court16 Dec 2015Partly Allowed

Prem Nath Bali Vs Registrar, High Court of Delhi and others

Supreme Court Of India · (2016) AIR (SC) 101 : (2016) 1 ALLMR 963 : (2016) 148 FLR 736 : (2016) 1 JLJR 308 : (2016) 1 KLJ 319 : (2016) LabIC 533 : (2015) 13 SCALE 742

Central Civil Services (Classification, Control and Appeal) Rules, 1965 - Rule 10(5), 14
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Supreme Court16 Dec 2015Disposed Of

Shreya Vidyarthi Vs Ashok Vidyarthi and others

Supreme Court Of India · (2016) 1 ABR 559 : (2016) AIR (SC) 139 : (2016) 1 ALJ 523 : (2016) 1 CDR 1 : (2016) 1 LW 909 : (2016) 1 MLJ 449 : (2016) 1 RCR(Civil) 668 : (2015) 13 SCALE 643

Civil Procedure Code, 1908 (CPC) - Order 32 Rule 10, Order 32 Rule 11, Order 32 Rule 3, Order 7 Rule 11, Order 7 Rule 13Specific Relief Act, 1963 - Section 39, 6
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Supreme Court16 Dec 2015Dismissed

Reserve Bank of India and others Vs Jayantilal N. Mistry and others

Supreme Court Of India · (2016) AIR (SC) 1 : (2016) 1 AKR 341 : (2016) 1 CTC 771 : (2016) 1 MLJ 55 : (2016) 1 RCR(Civil) 568 : (2015) 13 SCALE 680 : (2016) 133 SCL 447 : (2016) 1 UPLBEC 1 : (2016) 3 SCC 525 : (2015) 12 JT 426

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 13Banking Regulation Act, 1949 - Section 27, 28, 34A, 35, 35(5)Companies Act, 1956 - Section 295
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Supreme Court15 Dec 2015Allowed

Dr. Janet Jeyapaul Vs SRM University and others

Supreme Court Of India · (2016) AIR (SC) 73 : (2016) 1 ALLMR 971 : (2016) 1 CTC 240 : (2016) 1 ESC 31 : (2016) 1 JLJR 261 : (2016) 1 LW 865 : (2016) 1 MLJ 231 : (2015) 13 SCALE 622 : (2016) 1 SCT 326 : (2015) 4 UPLBEC 3176

Constitution of India, 1950 - Article 12, 226, 32Human Rights Act, 1998 - Section 6(3)University Grants Commission Act, 1956 - Section 3
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Supreme Court15 Dec 2015Partly Allowed

Lal Shah Baba Dargah Trust and others Vs Magnum Developers and others

Supreme Court Of India · (2016) 2 ABR 188 : (2016) AIR (SC) 381 : (2016) 1 ALLMR 934 : (2016) 1 BomCR 775 : (2016) 1 CTC 540 : (2016) 1 JLJR 240 : (2016) 1 LW 896 : (2016) 1 MLJ 330 : (2016) 1 RCR(Civil) 558 : (2015) 13 SCALE 629

Waqf Act, 1995 — Section 3(q), 6, 7, 83, 83(1), 83(1)(4), 83(4), 83(9), 84, 85, 90(1), 90(3), 113General Clauses Act, 1897 — Section 6(e)Code Of Civil Procedure, 1908 — Section 9(A), 89, Order 10 Rule 1A
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Supreme Court11 Dec 2015Allowed

Calcutta Stock Exchange Vs BLB Limited

Supreme Court Of India · (2016) 1 ALD 185 : (2015) 13 SCALE 602 : (2016) 133 SCL 357 : (2015) 4 WLN 214

Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, Order 43 Rule 1, 151Constitution of India, 1950 - Article 136Delhi High Court (Original Side) Rules, 1967 - Rule 4
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Supreme Court10 Dec 2015Allowed

Bipinchandra Gamanlal Chokshi and others Vs State of Gujarat and others

Supreme Court Of India · (2016) AIR (SC) 267 : (2016) 92 ALLCC 906 : (2016) CriLJ 650 : (2016) 1 Crimes 126 : (2016) 1 RCR(Criminal) 418 : (2016) 1 SCALE 50

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 12A, 12A(2), 12A(3), 12A(5), 12A(6)Constitution of India, 1950 - Article 14, 19, 21, 22, 22(5)Jammu and Kashmir Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 - Section 3
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Supreme Court10 Dec 2015Dismissed

Rajbala and others Vs State of Haryana and others

Supreme Court Of India · (2016) AIR (SC) 33 : (2016) 1 AWC 775 : (2016) 1 JLJR 313 : (2016) 1 MLJ 351 : (2016) 1 RCR(Civil) 371 : (2015) 13 SCALE 424 : (2016) 2 SCC 445

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 11(1), 12(3), 5(10)Constitution of India, 1950 - Article 102, 102(1), 136, 14, 171Delhi Special Police Establishment Act, 1946 - Section 6A, 6A(1)
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