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Supreme Court Of India judgments, 2015

1,519 judgments · page 3 of 76

Supreme Court09 Dec 2015Allowed

Sat Parkash Vs State of Haryana and others

Supreme Court Of India · (2016) 1 ACR 389 : (2016) 92 ALLCC 970 : (2016) 1 BomCR(Cri) 367 : (2016) 1 CCR 36 : (2016) 1 CGLJ 394 : (2016) 1 JLJR 276 : (2015) 3 NCC 763 : (2016) 1 RCR(Criminal) 371 : (2015) 13 SCALE 773 : (2015) 3 UC 2391

Penal Code, 1860 (IPC) - Section 302, 34, 363, 366, 366A
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Supreme Court09 Dec 2015Allowed

Sodexo SVC India Private Limited Vs State of Maharashtra and others

Supreme Court Of India · (2016) 1 ABR 730 : (2016) AIR (SC) 413 : (2016) 1 ALLMR 475 : (2016) 1 AWC 585 : (2016) 331 ELT 23 : (2016) 53 GST 293 : (2015) 13 SCALE 383 : (2016) 87 VST 528

Income Tax Act, 1961 - Section 17, 17(1)Income Tax Rules, 1962 - Rule 3, 3(7)Payment and Settlement Systems Act, 2007 - Section 127, 127(1), 127(2), 149, 149(1)
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Supreme Court09 Dec 2015Dismissed

Mahendra Singh and others Vs State of Rajasthan

Supreme Court Of India · (2016) 1 ALD(Cri) 228 : (2016) 1 RCR(Criminal) 389 : (2015) 13 SCALE 599

Criminal Procedure Code, 1973 (CrPC) - Section 173(8)Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2, 20Penal Code, 1860 (IPC) - Section 147, 148, 149, 302
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Supreme Court08 Dec 2015Allowed

A. Andisamy Chettiar Vs A. Subburaj Chettiar

Supreme Court Of India · (2016) AIR (SC) 79 : (2016) 114 ALR 192 : (2016) 1 AWC 661 : (2016) 1 BomCR 792 : (2016) 1 CDR 12 : (2016) 1 CTC 362 : (2016) 1 JLJR 256 : (2016) 1 KLJ 311 : (2016) 1 LW 936 : (2015) 8 MLJ 855 : (2016) 1 PLJR 394 : (2016) 1 RCR(Civil) 677 : (20

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(1), 107, 107(1), 115
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Supreme Court08 Dec 2015Allowed

Rattan Singh and others Vs Union of India (UOI) and others

Supreme Court Of India · (2016) 1 ABR 557 : (2016) 1 ALD 135 : (2016) 114 ALR 717 : (2016) 1 AWC 657 : (2016) 1 BomCR 614 : (2016) 1 CALLT 33 : (2016) 1 CDR 8 : (2016) 1 CGLJ 356 : (2016) 1 JLJR 118 : (2016) 1 KCCR 481 : (2016) 1 LW 881 : (2016) 1 PLJR 241 : (2016) 1

Land Acquisition Act, 1894 - Section 10, 11, 11(2), 18, 31Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2), 4, 6
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Supreme Court07 Dec 2015Disposed Of

Parivartan Kendra Vs Union of India (UOI) and others

Supreme Court Of India · (2016) 1 ALD 70 : (2016) 1 AWC 577 : (2016) 1 BomCR 785 : (2016) 1 CDR 112 : (2016) 1 CGLJ 244 : (2016) 1 JLJR 105 : (2015) 8 MLJ 504 : (2016) 1 PLJR 210 : (2016) 1 RCR(Criminal) 336 : (2015) 13 SCALE 325

Constitution of India, 1950 - Article 32Criminal Procedure Code, 1973 (CrPC) - Section 164, 357A, 357C
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Supreme Court07 Dec 2015Allowed

Maya Devi and others Vs State of Haryana

Supreme Court Of India · (2016) 1 ACR 392 : (2016) AIR (SC) 125 : (2016) 92 ALLCC 453 : (2016) ALLMR(Cri) 416 : (2016) 1 BomCR(Cri) 356 : (2016) 1 CCR 22 : (2016) CriLJ 629 : (2015) 4 Crimes 572 : (2016) 1 DMC 143 : (2016) 1 MLJ(Cri) 114 : (2016) 1 NCC 1 : (2016) 1 RCR(Cr

Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113A, 113B
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Supreme Court04 Dec 2015

New India Assurance Co. Ltd. Vs Hilli Multipurpose Cold Storage Pvt. Ltd.

Supreme Court Of India · (2016) AIR (SC) 86 : (2016) 1 AKR 326 : (2016) 114 ALR 184 : (2016) 1 AWC 594 : (2016) 1 CDR 18 : (2016) 1 CompLJ 369 : (2016) 1 CPJ 1 : (2016) 1 CTC 810 : (2016) 1 JLJR 113 : (2016) 1 LW 885 : (2016) 1 MLJ 196 : (2016) 1 PLJR 205 : (2016) 1 RC

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1Consumer Protection Act, 1986 - Section 12, 12(1), 13, 13(2)
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Supreme Court04 Dec 2015Dismissed

OPG Securities Private Ltd. Vs S.E.B.I. and others

Supreme Court Of India · (2016) 1 ABR 356 : (2016) 1 BomCR 277 : (2016) 130 CLA 7 : (2016) 194 CompCas 77 : (2016) 1 CompLJ 193 : (2015) 8 MLJ 500 : (2015) 13 SCALE 161 : (2016) 133 SCL 208

Securities and Exchange Board of India (Stock Brokers and Sub-brokers) Regulations, 1992 - Regulation 10Securities and Exchange Board of India Act, 1992 - Section 12, 15T, 15Z
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Supreme Court02 Dec 2015Disposed Of

Union of India (UOI) Vs V. Sriharan and others

Supreme Court Of India · (2015) 4 Crimes 433 : (2016) 1 JLJR 121 : (2015) 4 MLJ(Cri) 645 : (2015) 3 NCC 593 : (2016) 1 PLJR 273 : (2016) 1 RCR(Criminal) 234 : (2015) 13 SCALE 165 : 2015 (14) SCR 613 : (2016) 7 SCC 1 : (2015) 11 JT 480

Arms Act, 1959 — Section 25(1B)Constitution of India, 1950 — Article 123, 124(2), 13, 131, 142Criminal Procedure Code, 1898 (CrPC) — Section 401
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