Supreme Court03 Nov 2015Dismissed

Securities and Exchange Board of India Vs Prebon Yamane (I) Ltd.

Supreme Court Of India · (2015) 6 ABR 696 : (2015) 12 AD (SC) 165 : (2015) 4 BC 541 : (2015) 129 CLA 163 : (2015) 8 MLJ 107 : (2015) 12 SCALE 280 : (2016) 133 SCL 223

Constitution of India, 1950 - Article 166(1)Securities and Exchange Board of India (Stock Brokers and Sub-brokers) Regulations, 1992 - Regulation 10, 10(1), 4Securities and Exchange Board of India Act, 1992 - Section 15T
Supreme Court03 Nov 2015Allowed

S.E.B.I. Vs Alliance Finstock Ltd. and others

Supreme Court Of India · (2015) 6 ABR 702 : (2015) 4 BC 578 : (2015) 129 CLA 172 : (2015) 193 CompCas 424 : (2016) 1 CompLJ 342 : (2015) 8 MLJ 94 : (2015) 12 SCALE 271 : (2015) 132 SCL 742

Constitution of India, 1950 - Article 14, 16, 265Securities and Exchange Board of India (Stock Brokers and Sub-brokers) Regulations, 1992 - Regulation 10Securities and Exchange Board of India Act, 1992 - Section 15Z, 30
Supreme Court29 Oct 2015Dismissed

Poonam Vs State of U.P. and others

Supreme Court Of India · (2015) 11 AD (SC) 601 : (2015) 6 ALJ 625 : (2016) 1 AWC 249 : (2016) 1 JLJR 1 : (2015) 8 MLJ 70 : (2016) 1 PLJR 218 : (2015) 12 SCALE 227

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 9, 141Constitution of India, 1950 - Article 14, 141, 16, 226, 227General Clauses Act, 1897 - Section 3(17), 6
Supreme Court29 Oct 2015Allowed

Kunja Bai Vs State of Madhya Pradesh

Supreme Court Of India · (2016) ALLMR(Cri) 410 : (2015) 4 RCR(Criminal) 1037 : (2015) 12 SCALE 295

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 304B, 306, 498A