Supreme Court14 Oct 2015Allowed
Shobhha De Vs Chairman, Maharashtra Legislature Secretariat and others
Supreme Court Of India · (2015) 11 SCALE 581
COURT ARCHIVE
Supreme Court Of India judgments, 2015
1,519 judgments · page 12 of 76
Supreme Court14 Oct 2015Allowed
Union of India (UOI) and others Vs Jan Balaz and others
Supreme Court Of India · (2015) 4 RCR(Civil) 881 : (2015) 4 RCR(Criminal) 807
Constitution of India, 1950 - Article 21, 23Contract Act, 1872 - Section 23Foreign Trade (Development and Regulation) Act, 1992 - Section 5
Supreme Court14 Oct 2015Allowed
Indian Oil Corporation Ltd. and others Vs Arti Devi Dangi and others
Supreme Court Of India · (2015) 12 SCALE 6
Supreme Court14 Oct 2015Dismissed
Sunil Kumar and others Vs The Bihar Public Service Commission and others
Supreme Court Of India · (2015) 11 AD (SC) 110 : (2015) 4 JLJR 352 : (2015) 10 SCALE 692 : (2016) 2 SCC 495 : (2015) 4 SCT 706
Supreme Court13 Oct 2015Dismissed
Sanjiv Rajendra Bhatt Vs Union of India (UOI) and others
Supreme Court Of India · (2016) 1 ACR 199 : (2015) 11 AD (SC) 73 : (2016) 92 ALLCC 496 : (2016) 1 BomCR(Cri) 21 : (2015) 4 CCR 137 : (2016) CriLJ 185 : (2016) 1 NCC 61 : (2015) 10 SCALE 651 : (2016) 1 SCC 1 : (2016) 1 SCC(L&S) 1
Constitution of India, 1950 - Article 129, 20, 21, 32Contempt of Courts Act, 1971 - Section 2, 20Criminal Procedure Code, 1973 (CrPC) - Section 160, 161, 164, 173, 173(2)
Supreme Court13 Oct 2015Disposed Of
Commissioner of C. Ex. and Cus. Vs Sun Pharmaceuticals Inds. Ltd.
Supreme Court Of India · (2015) 326 ELT 3
Central Excise (Valuation) Rules, 1975 - Rule 6Central Excises and Salt Act, 1944 - Section 3(2), 4, 4(1)
Supreme Court13 Oct 2015Allowed
Commissioner of Customs, Mumbai Vs Airport Authority of India
Supreme Court Of India · (2015) 12 SCALE 205
Supreme Court13 Oct 2015Dismissed
Ajithkumar P. and others Vs Remin K.R. and others
Supreme Court Of India · (2015) 11 AD (SC) 185 : (2016) 1 ALLMR 469 : (2015) 147 FLR 877 : (2015) 10 SCALE 684 : (2015) 4 SCT 702 : (2016) 1 SLJ 1
Constitution of India, 1950 - Article 14, 16, 309Kerala Public Service Commission Rules of Procedure, 1976 - Rule 2, 3, 4Kerala State and Subordinate Services Rules, 1958 - Rule 14
Supreme Court13 Oct 2015Disposed Of
Commissioner of Cus. & Central Excise Vs Vijay Mining Equipments
Supreme Court Of India · (2015) 325 ELT 231
Supreme Court13 Oct 2015Dismissed
Parasrampuria Synthetics Ltd. Vs Commissioner of Cus., Jaipur
Supreme Court Of India · (2015) 325 ELT 221
Supreme Court12 Oct 2015Allowed
The Working Friends Coopertive House Building Society Ltd. Vs The State of Punjab and others
Supreme Court Of India · (2016) 1 ABR 117 : (2015) 11 AD (SC) 437 : (2016) 1 ALD 46 : (2015) 113 ALR 678 : (2016) 1 BomCR 108 : (2015) 4 JLJR 325 : (2016) 1 OLR 160 : (2015) 4 PLJR 490 : (2016) 1 RCR(Civil) 63 : (2016) 130 RD 419 : (2015) 10 SCALE 632
Land Acquisition Act, 1894 - Section 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
Supreme Court12 Oct 2015Disposed Of
Asger Ibrahim Amin Vs Life Insurance Corporation of India
Supreme Court Of India · (2015) 6 ABR 600 : (2015) 11 AD (SC) 384 : (2015) 6 AWC 5829 : (2015) 10 SCALE 639 : (2015) 4 SCT 695 : (2015) 3 UC 2141 : (2016) 13 SCC 797
Constitution of India, 1950 - Article 14, 217Life Insurance Corporation (Employees) Pension Rules, 1995 - Rule 2, 23, 3, 31, 31(1)Life Insurance Corporation (Staff) Regulations, 1960 - Regulation 18, 19(1), 19(2), 19(2A), 19(3)
Supreme Court12 Oct 2015Dismissed
H.S.I.D.C. Vs Pran Sukh and others
Supreme Court Of India · (2015) 11 AD (SC) 571 : (2015) 6 AWC 5827 : (2015) 4 RCR(Civil) 877 : (2015) 10 SCALE 637
Supreme Court Rules, 1966 - Order 10 Rule 4, Order 18 Rule 5
Supreme Court09 Oct 2015Dismissed
M.C. Mehta Vs Union of India (UOI) and others
Supreme Court Of India · (2015) 4 RCR(Civil) 764 : (2015) 11 SCALE 565 : (2016) 2 SCC 33
Supreme Court09 Oct 2015Disposed Of
Maqsood and others Vs State of U.P.
Supreme Court Of India · (2016) 1 ACR 407 : (2015) 11 AD (SC) 550 : (2015) 6 ALJ 646 : (2016) 92 ALLCC 952 : (2015) ALLMR(Cri) 4542 : (2016) 1 BomCR(Cri) 139 : (2015) 4 CCR 281 : (2015) 4 Crimes 138 : (2015) 4 JCC 2661 : (2015) 4 JCC 2661 : (2015) 3 NCC 505 : (2015) 4 RCR
Criminal Procedure Code, 1973 (CrPC) - Section 320, 360Penal Code, 1860 (IPC) - Section 149, 302, 304, 308, 320
Supreme Court09 Oct 2015Disposed Of
Spentex Industries Ltd. Vs Commissioner of Central Excise and others
Supreme Court Of India · (2015) 11 AD (SC) 277 : (2015) 324 ELT 686 : (2015) 52 GST 909 : (2015) 35 GSTR 332 : (2015) 10 SCALE 618 : (2016) 1 SCC 780
Central Excise Rules, 2001 - Rule 19Central Excise Rules, 2002 - Rule 12, 13, 18, 19Central Excises and Salt Act, 1944 - Section 11B, 12A, 35EE, 37
Supreme Court09 Oct 2015Dismissed
Dulu Devi Vs State of Assam and others
Supreme Court Of India · (2015) 6 ALLMR 973 : (2016) 148 FLR 204 : (2015) 4 JLJR 349 : (2015) 4 PLJR 317 : (2015) 10 SCALE 405 : (2016) 1 SCC 622 : (2016) 1 SCC(L&S) 213 : (2015) 4 SCT 716 : (2016) 1 SLJ 22 : (2015) 4 WLN 107
Supreme Court09 Oct 2015Allowed
Vasant Balu Patil and others Vs Mohan Hirachand Shah and others
Supreme Court Of India · (2016) 1 ABR 161 : (2015) 11 AD (SC) 369 : (2016) 1 ALD 146 : (2016) 114 ALR 710 : (2016) 1 BomCR 61 : (2016) 1 RCR(Civil) 594 : (2015) 10 SCALE 384 : (2016) 1 SCC 530
Constitution of India, 1950 - Article 136
Supreme Court09 Oct 2015Dismissed
Raj Kumar Vs State of Punjab
Supreme Court Of India · (2015) 12 SCALE 21
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302, 304
Supreme Court09 Oct 2015Dismissed
Om Prakash Sharma Vs Rajendra Prasad Shewda and others
Supreme Court Of India · (2015) 6 ABR 754 : (2015) 11 AD (SC) 375 : (2015) 4 CALLT 36 : (2016) 121 CLT 235 : (2015) 4 RCR(Civil) 758 : (2015) 10 SCALE 389
Benami Transactions (Prohibition) Act, 1988 - Section 3Evidence Act, 1872 - Section 32(5), 32(6)