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Supreme Court Of India judgments, 2015

1,519 judgments · page 14 of 76

Supreme Court07 Oct 2015Disposed Of

Commissioner of Customs and Central Excise, Nagpur Vs Ispat Industries Ltd.

Supreme Court Of India · (2015) 11 AD (SC) 487 : (2015) 324 ELT 670 : (2015) 52 GST 889 : (2015) 35 GSTR 465 : (2015) 10 SCALE 544 : (2016) 1 SCC 631

Central Excise Rules, 1944 - Rule 173Q, 5, 9(2)Central Excise Valuation (Determination of Price of Excisable Goods) Rules, 2000 - Rule 5, 7Central Excises and Salt Act, 1944 - Section 11A, 11AB, 11AC, 3(2), 38A
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Supreme Court07 Oct 2015Allowed

Rajni Kant Ojha Vs State of Bihar

Supreme Court Of India · (2015) 4 JLJR 516 : (2016) 1 PLJR 33 : (2015) 10 SCALE 780 : (2016) 1 SCT 9 : (2016) 1 SLJ 10

Supply Inspector Cadre Recruitment Rules, 1993 - Rule 11, 13(3), 18, 21
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Supreme Court07 Oct 2015Allowed

Gulsher Mohd. Vs State of Himachal Pradesh

Supreme Court Of India · (2016) 1 JCC 67 : (2016) 1 RCR(Criminal) 71 : (2015) 12 SCALE 1

Criminal Procedure Code, 1973 (CrPC) - Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 42, 42(1), 50, 50(5)
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Supreme Court07 Oct 2015Dismissed

State of Karnataka Vs F. Nataraj

Supreme Court Of India · (2016) 1 ACR 500 : (2015) 4 AKR 654 : (2016) 1 ALD(Cri) 283 : (2015) 91 ALLCC 983 : (2015) 4 BomCR(Cri) 322 : (2015) 4 CCR 117 : (2015) 4 Crimes 131 : (2016) 1 JCC 202 : (2015) 6 KarLJ 545 : (2015) 3 NCC 430 : (2015) 4 RCR(Criminal) 641 : (2015) 10

Penal Code, 1860 (IPC) - Section 366A, 376
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Supreme Court06 Oct 2015Allowed

Dinesh Lal Vs State of Uttarakhand

Supreme Court Of India · (2016) 1 ACR 11 : (2016) 92 ALLCC 526 : (2015) ALLMR(Cri) 4499 : (2015) 4 CCR 114 : (2015) 4 Crimes 129 : (2015) 3 NCC 441 : (2015) 10 SCALE 451 : (2016) 1 SCC 590 : (2015) 3 UC 2022

Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 309
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Supreme Court06 Oct 2015Disposed Of

Jagdish Lal Gambhir Vs Punjab National Bank and others

Supreme Court Of India · (2016) AIR (SC) 456 : (2015) 6 AWC 6034 : (2015) 147 FLR 872 : (2015) 4 JLJR 272 : (2016) 1 LLN 281 : (2015) 7 MLJ 507 : (2015) 4 PLJR 388 : (2015) 10 SCALE 437 : (2016) 1 SCC 488 : (2016) 1 SCC(L&S) 173 : (2015) 4 SCT 453 : (2016) 1 SLJ 37

Constitution of India, 1950 - Article 32
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Supreme Court06 Oct 2015Disposed Of

Ramesh Chand Vs Asruddin and others

Supreme Court Of India · (2015) 6 BomCR 243 : (2015) 4 CDR 881 : (2016) 121 CLT 269 : (2015) 4 JLJR 218 : (2015) 7 MLJ 503 : (2016) 1 OLR 169 : (2015) 4 PLJR 346 : (2015) 4 RCR(Civil) 719 : (2015) 10 SCALE 433 : (2016) 1 SCC 653 : (2015) 4 WLN 111

Specific Relief Act, 1963 - Section 20, 20(2)
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Supreme Court06 Oct 2015Partly Allowed

Satya Pal Singh Vs State of M.P. and others

Supreme Court Of India · (2016) 1 ACR 5 : (2016) 1 ALD(Cri) 288 : (2015) 91 ALLCC 955 : (2015) 4 BomCR(Cri) 311 : (2015) 4 CCR 96 : (2015) CriLJ 4929 : (2015) 4 Crimes 124 : (2015) 3 DMC 670 : (2015) 3 JLJ 244 : (2015) 4 JLJR 343 : (2015) 3 NCC 446 : (2015) 4 PLJR 468 : (20

Criminal Procedure Code, 1973 (CrPC) - Section 2, 372, 378(3)Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 302, 304B, 498A
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