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Supreme Court Of India judgments, 2015

1,519 judgments · page 15 of 76

Supreme Court06 Oct 2015Disposed Of

Purnima Manthena and others Vs Renuka Datla and others

Supreme Court Of India · (2015) 6 ABR 585 : (2015) 128 CLA 353 : (2015) 193 CompCas 397 : (2016) 1 CompLJ 12 : (2015) 7 MLJ 624 : (2015) 10 SCALE 456 : (2016) 1 SCC 237 : (2015) 132 SCL 602 : (2015) 3 UC 2109

Companies Act, 1956 - Section 10F, 111A, 237, 391, 392Companies Act, 2013 - Section 58, 59Foreign Exchange Management Act, 1999 - Section 35
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Supreme Court06 Oct 2015Allowed

State Vs Mushtaq Ahmad others

Supreme Court Of India · (2015) 11 AD (SC) 52 : (2016) 1 AJR 25 : (2015) 91 ALLCC 918 : (2015) 4 BomCR(Cri) 289 : (2015) 4 CCR 102 : (2015) CriLJ 4935 : (2015) 4 Crimes 143 : (2015) 4 JLJR 234 : (2015) 4 MLJ(Cri) 225 : (2015) 3 NCC 411 : (2015) 4 RCR(Criminal) 652 : (2015) 10

Arms Act, 1959 - Section 25(1)Constitution of India, 1950 - Article 14, 142Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 - Section 1(2), 41(1)
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Supreme Court05 Oct 2015Disposed Of

Neon Laboratories Ltd. Vs Medical Technologies Ltd. and others

Supreme Court Of India · (2015) 6 ABR 828 : (2016) 1 AKR 20 : (2016) 1 ALD 97 : (2015) 6 ALLMR 965 : (2016) 114 ALR 235 : (2015) 3 MIPR 107 : (2015) 7 MLJ 618 : (2015) 64 PTC 225 : (2015) 4 RCR(Civil) 860 : (2015) 10 SCALE 505

Civil Procedure Code, 1908 (CPC) - Section 10, 11Trade Marks Act, 1999 - Section 34, 47
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Supreme Court01 Oct 2015Allowed

Sudhir and Others Vs The State of Maharashtra and Others

Supreme Court Of India · (2015) 3 ACR 3009 : (2015) 10 AD (SC) 517 : AIR 2015 SC 3665 : (2016) 1 AJR 540 : (2015) 91 ALLCC 624 : (2015) 4 BomCR(Cri) 344 : (2015) 4 CCR 93 : (2015) 4 Crimes 79 : (2015) 4 JLJR 268 : (2015) 4 MLJ(Cri) 195 : (2015) 3 NCC 436 : (2015) 4 PLJR 487

Penal Code, 1860 (IPC) - Section 120B, 34, 380, 406, 409Prevention of Corruption Act, 1988 - Section 13, 13(1), 13(2)
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Supreme Court01 Oct 2015Dismissed

State Bank of Hyderabad Vs Rabo Bank

Supreme Court Of India · (2015) 6 ABR 451 : (2015) 10 AD (SC) 490 : AIR 2015 SC 3820 : (2016) 1 AJR 334 : (2015) 6 ALD 140 : (2015) 5 ALD 140 : (2015) 6 ALLMR 922 : (2015) 113 ALR 752 : (2015) 6 BomCR 517 : (2015) 4 CDR 884 : (2015) 6 CTC 472 : (2015) 4 JLJR 247 : (2015) 7

Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3Contract Act, 1872 - Section 23
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Supreme Court01 Oct 2015Allowed

Pukhrem Sharatchandra Singh Vs Mairembam Prithviraj

Supreme Court Of India · (2015) 6 ABR 356 : (2015) 10 AD (SC) 500 : AIR 2015 SC 3783 : (2015) 4 AKR 571 : (2015) 6 ALLMR 424 : (2015) 113 ALR 746 : (2015) 6 AWC 5638 : (2015) 6 BomCR 282 : (2016) 1 ESC 25 : (2015) 4 JLJR 213 : (2015) 7 MLJ 378 : (2015) 4 PLJR 341 : (2015) 4 R

Constitution of India, 1950 - Article 173Representation of the People Act, 1951 - Section 117, 36(2), 81(3), 86, 86(7)
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Supreme Court30 Sept 2015Dismissed

Ganga Bai Vs State of Rajasthan

Supreme Court Of India · (2015) 3 ACR 3495 : (2016) 1 ALD(Cri) 279 : (2015) ALLMR(Cri) 4956 : (2015) 4 Crimes 362 : (2015) 4 RCR(Criminal) 644 : (2015) 10 SCALE 275

Criminal Procedure Code, 1973 (CrPC) - Section 169, 313Penal Code, 1860 (IPC) - Section 201, 302, 313, 34
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Supreme Court30 Sept 2015Allowed

Jeles Education Society and others Vs R.T. Bhitale

Supreme Court Of India · (2016) 1 ABR 541 : (2016) 1 ESC 61 : (2016) 148 FLR 207 : (2015) 12 SCALE 253 : (2016) 1 SCT 150

Constitution of India, 1950 - Article 171Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 5, 5(1), 5(2), 5(3), 5(4)Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981 - Rule 16(13), 16(3), 16(4), 16(5), 42
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