Supreme Court Of India Judgments 2011 — Page 4

Supreme Court25 Nov 2011Allowed

State of Haryana Vs Rajmal and Another

Supreme Court Of India · (2012) 1 ACR 1169 : AIR 2012 SC 779 : (2012) CriLJ 688 : (2011) 13 JT 333 : (2012) 2 MLJ 141 : (2012) 1 RCR(Civil) 225 : (2011) 13 SCALE 165 : (2011) 14 SCC 326 : (2012) 1 UC 144

Criminal Procedure Code, 1973 (CrPC) — Section 439Punjab Prohibition of Cow Slaughter Act, 1955 — Section 2, 3, 4, 8

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Supreme Court25 Nov 2011Allowed

Rasiklal Manickchand Dhariwal and Another Vs M.S.S. Food Products

Supreme Court Of India · (2012) 1 ALLMR 968 : (2012) 1 AWC 717 : (2012) 4 BomCR 730 : (2012) 4 CHN 89 Supp : (2012) 1 CTC 741 : (2012) 2 JLJR 29 : (2012) 2 MLJ 595 : (2011) 4 MPJR 161 : (2012) 2 PLJR 178 : (2011) 13 SCALE 183 : (2011) 6 UJ 4017

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 16 Rule 1, Order 16 Rule 6, Order 18 Rule 1Trade Marks Act, 1999 — Section 2(1)

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Supreme Court25 Nov 2011Disposed Of

T.N. Godavarman Thirumulpad Vs Union of India (UOI) and Others

Supreme Court Of India · (2011) 13 SCALE 349

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Supreme Court24 Nov 2011Disposed Of

H.S. Rajashekara Vs State Bank of Mysore and Another

Supreme Court Of India · (2012) 132 FLR 528 : (2011) 13 JT 325 : (2012) 2 LLJ 287 : (2012) LLR 113 : (2012) 2 MhLj 570 : (2012) 2 MPLJ 657 : (2011) 13 SCALE 127 : (2012) 1 SCC 285 : (2012) 1 SLJ 168 : (2012) 3 UC 2045

Constitution of India, 1950 — Article 14, 16

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Supreme Court23 Nov 2011Allowed

Shish Ram Vs Union of India (UOI) and Others

Supreme Court Of India · (2012) 4 AWC 3291 : (2012) 132 FLR 1 : (2011) 13 JT 316 : (2011) 13 SCALE 65 : (2012) 1 SCC 290 : (2012) 1 SLJ 166

Army Act, 1950 — Section 20, 20(3)Constitution of India, 1950 — Article 136Pension Regulations, 1961 — Regulation 113

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Supreme Court23 Nov 2011Allowed

Raghbir Singh Sehrawat Vs State of Haryana and Others

Supreme Court Of India · AIR 2012 SC 468 : (2012) AIRSCW 240 : (2012) 1 ALLMR 905 : (2012) 2 AWC 1596 : (2012) 1 GLH 339 : (2012) 1 LW 581 : (2012) 3 MhLj 81 : (2012) 1 MLJ 808 : (2011) 13 SCALE 260 : (2012) 1 SCC 792

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 36, Order 21 Rule 95, Order 21 Rule 96Constitution of India, 1950 — Article 14, 19, 226Land Acquisition Act, 1894 — Section 16, 17, 17(1), 17(3A), 4

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Supreme Court23 Nov 2011dismissed

M.D., Tamil Nadu State Transport Corporation Vs Susheela Bai and Another

Supreme Court Of India · (2012) 3 UC 2019

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Supreme Court23 Nov 2011Allowed

Sanjay Chandra Vs CBI

Supreme Court Of India · AIR 2012 SC 830 : (2012) CriLJ 702 : (2012) 1 GLH 93 : (2012) 1 LW(Cri) 46 : (2012) 1 PLJR 264 : (2011) 4 RCR(Criminal) 898 : (2011) 13 SCALE 107 : (2012) 1 SCC 40 : (2012) 1 UC 151 : (2011) 6 UJ 4077

Constitution Of India, 1950 — Article 19, 21Code Of Criminal Procedure, 1973 — Section 87, 88, 437, 437(1), 437(3), 439, 439(1)Indian Penal Code, 1860 — Section 109, 420B, 468, 471

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Supreme Court23 Nov 2011Dismissed

Jaisy @ Jayaseelan Vs State rep. by Inspector of Police

Supreme Court Of India · (2012) 1 ACR 1164 : AIR 2012 SC 478 : (2012) AIRSCW 238 : (2012) CriLJ 1024 : (2011) 13 JT 330 : (2012) 1 MLJ 827 : (2012) 1 RCR(Criminal) 670 : (2011) 13 SCALE 81 : (2012) 1 SCC 529 : (2012) 1 UC 354

Penal Code, 1860 (IPC) — Section 302, 34, 341, 449

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Supreme Court23 Nov 2011Dismissed

Union of India (UOI) Vs Col. L.S.N. Murthy and Another

Supreme Court Of India · (2012) 1 ALLMR 963 : (2012) 2 AWC 1591 : (2012) 1 CHN 49 Supp : (2012) 1 CTC 329 : (2011) 13 JT 258 : (2012) 1 LW 221 : (2012) 3 RCR(Civil) 629 : (2011) 13 SCALE 67 : (2012) 1 SCC 718

Arbitration and Conciliation Act, 1996 — Section 34, 37Constitution of India, 1950 — Article 13, 13(3), 136, 368Contract Act, 1872 — Section 23, 70

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Supreme Court23 Nov 2011Dismissed

National Insurance Company Ltd. Vs Sinitha and Others

Supreme Court Of India · (2012) ACJ 1 : AIR 2012 SC 797 : (2012) AIRSCW 10 : (2012) 2 ALD 112 : (2012) 1 AWC 556 Supp : (2012) 5 BomCR 820 : (2012) 1 KLJ 69 : (2012) 1 LW 120 : (2012) 4 MhLj 98 : (2012) 1 MLJ 1164 : (2012) 1 PLJR 144 : (2012) 1 RCR(Civil) 205 : (2011) 13 SCALE 84

Motor Vehicles Act, 1988 — Section 140, 140(2), 140(3), 140(4), 140(5)Penal Code, 1860 (IPC) — Section 279, 304A, 337

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Supreme Court22 Nov 2011Dismissed

Shiv Shankar Singh Vs State of Bihar and Another

Supreme Court Of India · (2012) 1 ACR 1173 : (2012) BomCR(Cri) 818 : (2012) 1 Crimes 16 : (2012) 1 JCR 218 : (2011) 13 JT 319 : (2012) 2 MLJ 383 : (2012) 1 PLJR 139 : (2012) 1 RCR(Criminal) 14 : (2011) 13 SCALE 75 : (2012) 1 SCC 130 : (2012) 1 UC 195

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 203, 204Penal Code, 1860 (IPC) — Section 302, 34, 395, 396, 398

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Supreme Court22 Nov 2011Dismissed

B.T. Purushothama Rai Vs K.G. Uthaya and Others

Supreme Court Of India · (2012) 3 SCALE 178 : (2011) 14 SCC 86

Constitution of India, 1950 — Article 48AKarnataka Land Reforms Act, 1961 — Section 1, 132, 133, 2, 48ALimitation Act, 1963 — Section 5

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Supreme Court22 Nov 2011Dismissed

Chandrashekar (D) by L.Rs. and Others Vs Land Acquisition Officer and Another Basappa (D) and by L.Rs. and Others Vs Special Land Acquisition Officer, Gulbarga and Another etc. etc.

Supreme Court Of India · (2011) 13 SCALE 48 : (2012) 1 SCC 390

City Improvement Trust Board Act, 1976 — Section 15(1)Land Acquisition Act, 1894 — Section 18(3)

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Supreme Court22 Nov 2011Dismissed

Bangaru Laxman Vs State (through CBI) and Another

Supreme Court Of India · (2011) 13 SCALE 212

Criminal Law (Amendment) Act, 1952 — Section 3, 8(2)Criminal Procedure Code, 1973 (CrPC) — Section 164, 167, 195, 306, 306(1)General Clauses Act, 1897 — Section 3(32)

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Supreme Court22 Nov 2011dismissed