COURT ARCHIVE

Supreme Court Of India judgments, 2011

1,360 judgments · page 6 of 68

Supreme Court14 Nov 2011Allowed

Union of India (UOI) and Others Vs Ramesh Gandhi

Supreme Court Of India · (2012) 1 ACR 4 : (2012) 1 AWC 21(1) : (2012) CriLJ 3500 : (2011) 4 JCC 3035 : (2012) 1 KLJ 284 : (2012) 1 MLJ 664 : (2011) 12 SCALE 544 : (2012) 1 SCC 476 : (2012) 1 UC 251 : (2012) 1 UJ 535

Constitution of India, 1950 — Article 141, 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 420

Supreme Court14 Nov 2011Dismissed

Citicorp. Maruti Finance Ltd. Vs S. Vijayalaxmi

Supreme Court Of India · (2012) AIRSCW 251 : (2011) 4 RCR(Civil) 876 : (2011) 12 SCALE 537 : (2011) 6 UJ 3894

Motor Vehicles Act, 1988 — Section 51

Supreme Court14 Nov 2011Disposed Of

Parmender Kumar and Others Vs State of Haryana and Others

Supreme Court Of India · (2012) 2 AWC 1228 : (2011) 2 CGBCLJ 359 : (2011) 13 JT 279 : (2012) 1 MLJ 961 : (2011) 12 SCALE 565 : (2012) 1 SCC 177 : (2012) 1 SLJ 129 : (2012) 1 UJ 237

Supreme Court14 Nov 2011Allowed

Powertech World Wide Limited Vs Delvin International General Trading LLC

Supreme Court Of India · (2011) 4 ARBLR 278 : (2012) 1 AWC 20 Supp : (2012) 3 BomCR 169 : (2012) 1 CHN 89 Supp : (2012) 1 CompLJ 62 : (2011) 13 JT 187 : (2012) 3 MhLj 1 : (2012) 3 RCR(Civil) 691 : (2011) 12 SCALE 519 : (2012) 1 SCC 361

Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 2(1), 7, 7(4)

Supreme Court14 Nov 2011Allowed

Sherimon Vs State of Kerala

Supreme Court Of India · (2012) 1 ACR 1 : AIR 2012 SC 493 : (2012) AIRSCW 457 : (2012) 1 AWC 21 : (2012) CriLJ 988 : (2012) 1 JCC 241 : (2011) 13 JT 152 : (2012) 1 NCC 68 : (2012) 2 RCR(Criminal) 947 : (2011) 12 SCALE 514 : (2012) 1 UC 273

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120(B), 302, 324, 34, 392

Supreme Court14 Nov 2011Dismissed

Prem Parkash Pahwa Vs United Commercial Bank and Another

Supreme Court Of India · (2012) 2 AWC 1396 : (2011) 12 SCALE 509 : (2012) 1 SCC 123 : (2012) 1 SLJ 190 : (2013) 1 WBLR 432

Supreme Court14 Nov 2011Allowed

Makers Development Services Pvt. Ltd. Vs M. Visvesvaraya Industrial Research and Development Centre

Supreme Court Of India · AIR 2012 SC 437 : (2012) AIRSCW 107 : (2012) 1 ALLMR 958 : (2012) 2 BomCR 150 : (2012) 1 CHN 97 Supp : (2012) 114 CLT 587 : (2012) 1 CTC 106 : (2011) 13 JT 194 : (2012) 2 LW(Cri) 103 : (2012) 3 MhLj 75 : (2012) 1 MLJ 968 : (2012) 166 PLR 694 : (2011) 12 S

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

Supreme Court14 Nov 2011Allowed

Shiji @ Pappu and Others Vs Radhika and Another

Supreme Court Of India · (2012) 1 ACR 32 : AIR 2012 SC 499 : (2012) AIRSCW 445 : (2012) 1 AWC 23 : (2012) BomCR(Cri) 72 : (2012) CriLJ 840 : (2012) 1 JCC 101 : (2011) 13 JT 180 : (2011) 4 KLJ 792 : (2012) 1 LW(Cri) 113 : (2012) 2 MPHT 123 : (2012) 1 PLJR 133 : (2012) 167 PLR 108

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(2), 320(9), 482, 561APenal Code, 1860 (IPC) — Section 120B, 320, 326, 34, 354

Supreme Court11 Nov 2011Disposed Of

Centre for Envir. Law, WWF-I Vs Union of India (UOI) and Others

Supreme Court Of India · (2011) 13 SCALE 344

Supreme Court11 Nov 2011Dismissed

H.G. Rangangoud Vs State Trading Corporation of India Limited and Others

Supreme Court Of India · AIR 2012 SC 490 : (2012) AIRSCW 461 : (2012) 3 ALT(Cri) 16 : (2012) CriLJ 828 : (2012) 1 JCC 308 : (2012) 1 JCR 174 : (2011) 13 JT 200 : (2012) 5 KarLJ 160 : (2012) 1 NCC 37 : (2011) 4 RCR(Criminal) 862 : (2011) 12 SCALE 504 : (2012) 1 SCC 297 : (2012) 1

Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 2Mines and Minerals (Development and Regulation) Act, 1957 — Section 17A(1A), 5(1)

Supreme Court11 Nov 2011Dismissed

Orissa Private Medical and Dental Colleges Association, through its Chairman Vs Chairman, Orissa Joint Entrance Examination-2011 and Others

Supreme Court Of India · (2011) 13 JT 204 : (2011) 12 SCALE 503

Supreme Court11 Nov 2011Dismissed

Bhim Singh Vs Union of India (UOI) and Others

Supreme Court Of India · (2012) 2 SCALE 440

Supreme Court09 Nov 2011Allowed

Essel Propack Ltd. Vs Commissioner of Central Excise, Mumbai-III

Supreme Court Of India · (2011) 11 SC CK 0075

Central Excise Rules, 1944 — Rule 173QCentral Excises and Salt Act, 1944 — Section 11AB, 2, 35L, 4

Supreme Court08 Nov 2011Allowed

Ashiwin S. Mehta and Another Vs Union of India (UOI) and Others

Supreme Court Of India · (2011) 13 JT 130 : (2011) 12 SCALE 456

Companies Act, 1956 — Section 77A, 77A(7), 79, 81Constitution of India, 1950 — Article 142Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 — Section 10, 11, 11(2), 3, 3(2)

Supreme Court08 Nov 2011Allowed

Employees Provident Fund Commissioner Vs O.L. of Esskay Pharmaceuticals Limited

Supreme Court Of India · (2011) 13 JT 104 : (2011) 12 SCALE 479 : (2011) 6 UJ 3800

Constitution Of India, 1950 — Article 37, 38, 43, 372(1)Defence Of India Rules, 1962 — Rule 131(2)(g), 131(2)(i)Companies Act, 1956 — Section 447, 529A, 529A(l), 529(1), 529(3), 529(3)(a), 529(3)(b), 530, 530(1), 537

Supreme Court08 Nov 2011Allowed

Anita Malhotra Vs Apparel Export Promotion Council and Another

Supreme Court Of India · (2011) 183 DLT 488 : (2011) 4 RCR(Civil) 930 : (2011) 12 SCALE 471 : (2011) 6 UJ 3765

Negotiable Instruments Act, 1881 — Section 138, 141Companies Act, 1956 — Section 25, 159, 163, 610, 610(3)Evidence Act, 1872 — Section 74, 74(1), 74(2)

Supreme Court08 Nov 2011Allowed

Anand Vs Committee For Scrutiny and Verification of Tribe Claims and Others

Supreme Court Of India · (2011) 13 JT 82 : (2011) 6 MhLj 919 : (2011) 12 SCALE 446

Constitution of India, 1950 — Article 342Maharashtra Scheduled Tribes (Regulation of Issuance and Verification of) Certificate Rules, 2003 — Rule 11, 11(2), 12, 12(2), 12(3)

Supreme Court08 Nov 2011Dismissed

Haryana Urban Development Authority Vs Viresh Sangwan and Another

Supreme Court Of India · AIR 2012 SC 506 : (2012) AIRSCW 422 : (2012) 5 ALLMR 898 : (2012) 1 ALT 61 : (2012) 1 AWC 48 Supp : (2013) 1 CHN 173 : (2011) 4 CPJ 65 : (2011) 13 JT 287 : (2012) 2 MhLj 580 : (2011) 4 RCR(Civil) 935 : (2012) 1 SCC 256

Consumer Protection Act, 1986 — Section 12Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 20, 5(3)Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979 &md

Supreme Court08 Nov 2011Allowed

Sri Laxman @ Laxman Mourya Vs Divisional Manager, Oritl. Ins. Company Ltd. and Another

Supreme Court Of India · (2012) ACJ 191 : (2012) 1 AWC 189 Supp : (2011) 13 JT 205 : (2012) 5 KarLJ 292 : (2012) 1 MLJ 1002 : (2012) 1 RCR(Civil) 509 : (2013) 2 RLW 1121 : (2011) 12 SCALE 658 : (2012) 1 TAC 376 : (2012) 1 UJ 89

Motor Vehicles Act, 1988 — Section 166, 173

Supreme Court04 Nov 2011Dismissed

J and K Housing Board and Another Vs Kunwar Sanjay Krishan Kaul and Others

Supreme Court Of India · (2011) 13 JT 1 : (2012) 3 RCR(Civil) 600 : (2011) 12 SCALE 434 : (2011) 10 SCC 714 : (2012) 1 UJ 21

Jammu and Kashmir Housing Board Act, 1976 — Section 14, 15, 17, 19, 26(1)(2)Jammu and Kashmir Land Acquisition Act, 1990 — Section 11, 12, 12(2), 17, 17ALand Acquisition Act, 1894 — Section 4, 4(1), 5, 5A