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Supreme Court Of India judgments, 2011

1,360 judgments · page 50 of 68

Supreme Court29 Mar 2011Allowed

Ranjit Singh Vs State of Punjab

Supreme Court Of India · (2011) 2 LW(Cri) 203 : (2011) 4 SCALE 790 : (2011) 1 SCC(Cri) 580 : (2011) 3 SCR 1107 : (2009) 8 SLR 13

Criminal Procedure Code, 1973 (CrPC) — Section 313, 319Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court29 Mar 2011Dismissed

State of Rajasthan Vs Tara Singh

Supreme Court Of India · (2011) 4 KCCR 387 SN : (2011) 11 SCC 559 : (2011) 3 SCR 1112

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50, 8
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Supreme Court29 Mar 2011Allowed

Deutsche Post Bank Home Finance Ltd. Vs Taduri Sridhar and Another

Supreme Court Of India · AIR 2011 SC 1899 : (2011) AIRSCW 1948 : (2011) AIRSCW 2304 : (2011) AIRSCW 4431 : (2011) AIRSCW 4855 : (2011) 2 ARBLR 1 : (2011) 3 AWC 3120 : (2011) 2 CompLJ 542 : (2011) 4 CTC 472 : (2011) 2 JCR 247 : (2011) 4 JT 45 : (2011) 3 KCCR 265 SN : (2011) 7 MLJ

Arbitration and Conciliation Act, 1996 — Section 11, 7, 8
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Supreme Court29 Mar 2011Allowed

P. Seshadri Vs S. Mangati Gopal Reddy and Others

Supreme Court Of India · AIR 2011 SC 1883 : (2011) AIRSCW 2207 : (2011) 4 JT 105 : (2011) 7 MLJ 316 : (2011) 2 PLJR 131 : (2011) 163 PLR 268 : (2011) 4 SCALE 41 : (2011) 5 SCC 484 : (2011) 2 SCC(L&S) 46 : (2011) 3 SCR 1134 : (2011) 2 Supreme 646 : (2011) 2 UJ 1684

Constitution of India, 1950 — Article 226Tirumala Tirupathi Devasthanam Act, 1932 — Section 96Tirumala Tirupati Devasthanams Employees Service Rules, 1989 — Rule 13, 2
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Supreme Court29 Mar 2011Allowed

Assistant Commercial Taxes Officer Vs Makkad Plastic Agencies

Supreme Court Of India · (2011) 185 ECR 116 : (2011) 4 JT 203 : (2011) 4 SCALE 27 : (2011) 4 SCC 750 : (2011) 2 UJ 1509 : (2011) 42 VST 1

Income Tax Act, 1961 — Section 154, 263Rajasthan Sales Tax Act, 1994 — Section 29(7), 37, 84, 86Uttar Pradesh Sales Tax (Amendment) Act, 1995 — Section 22, 39(2)
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Supreme Court29 Mar 2011Dismissed

Mehboob Batcha and Others Vs State rep. by Supdt. of Police

Supreme Court Of India · (2011) 2 Crimes 84 : (2011) 2 GLH 201 : (2011) 3 JT 541 : (2011) 2 NCC 76 : (2011) 1 OLR 1068 : (2011) 2 PLJR 81 : (2011) 2 RCR(Criminal) 599 : (2011) 4 SCALE 20 : (2011) 7 SCC 45 : (2011) 3 SCC(Cri) 70 : (2011) 3 SCR 1091 : (2011) 2 UC 841 : (2011) 2 UJ

Constitution of India, 1950 — Article 21, 22(1)Penal Code, 1860 (IPC) — Section 302
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Supreme Court28 Mar 2011Dismissed

R. Ramachandran Nair Vs The Deputy Superintendent Vigilance Police and Another

Supreme Court Of India · (2011) 2 Crimes 95 : (2011) 4 JT 500 : (2011) 2 KCCR 144 SN : (2011) 2 KLT 135 : (2011) 2 RCR(Criminal) 564 : (2011) 4 SCALE 14 : (2011) 4 SCC 395 : (2011) 2 SCC(Cri) 251 : (2011) 3 SCR 1054 : (2011) 2 UJ 1214

Criminal Procedure Code, 1973 (CrPC) — Section 239Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 120B, 409, 463, 468, 477A
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Supreme Court28 Mar 2011Dismissed

Rajesh Singh and Others Vs State of U.P.

Supreme Court Of India · (2011) 2 Crimes 90 : (2011) 2 JCC 1326 : (2011) 3 JT 617 : (2011) 2 PLJR 145 : (2011) 4 SCALE 6 : (2011) 11 SCC 444 : (2011) 3 SCC(Cri) 210 : (2011) 3 SCR 1070

Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court18 Mar 2011Dismissed

Rudra Vs Divisional Manager, National Insurance Co. Ltd. and Another

Supreme Court Of India · (2011) ACJ 1699 : AIR 2011 SC 2572 : (2011) AIRSCW 2279 : (2011) 3 AWC 2903 : (2011) 4 JT 225 : (2011) 163 PLR 643 : (2011) 2 RCR(Civil) 706 : (2011) 4 RLW 3291 : (2011) 4 SCALE 249 : (2011) 11 SCC 511 : (2011) 3 SCC(Cri) 238 : (2011) 3 TAC 374

Motor Vehicles Act, 1988 — Section 166
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Supreme Court18 Mar 2011Allowed

Narayana Chandra Ghosh Vs UCO Bank and Others

Supreme Court Of India · AIR 2011 SC 1913 : (2011) AIRSCW 2572 : (2011) 4 AWC 3395 : (2011) 3 CHN 142 Supp : (2011) 102 CLA 260 : (2011) 163 CompCas 278 : (2011) 2 CompLJ 208 : (2011) 4 JT 9 : (2011) 3 KCCR 286 SN : (2011) 2 KLJ 49 : (2011) 5 LW 593 : (2011) 4 MhLj 529 : (2011) 4

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 17, 18, 18(1)
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Supreme Court18 Mar 2011Dismissed

Sahebrao Mohan Berad Vs State of Maharashtra

Supreme Court Of India · (2011) 2 ACR 1966 : (2011) CriLJ 2157 : (2011) 2 Crimes 69 : (2011) 2 GLH 1778 : (2011) 2 GLR 1778 : (2011) 3 JT 477 : (2011) 3 KCCR 235 SN : (2011) 2 RCR(Criminal) 608 : (2011) 3 SCALE 615 : (2011) 4 SCC 249 : (2011) 2 SCC(Cri) 201 : (2011) 2 UC 868

Penal Code, 1860 (IPC) — Section 201, 302, 34
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Supreme Court18 Mar 2011Dismissed

Sangam Spinners Ltd. Vs Union of India (UOI) and Others

Supreme Court Of India · (2011) AIRSCW 2023 : (2011) 184 ECR 183 : (2011) 266 ELT 145 : (2011) 4 JT 53 : (2011) 3 KCCR 255 SN : (2011) 3 SCALE 629 : (2011) 11 SCC 408 : (2011) 3 SCR 1033 : (2011) 2 Supreme 657

Central Excise Rules, 1944 — Rule 43, 44, 45, 46, 47Constitution of India, 1950 — Article 14Finance Act, 2000 — Section 112, 112(1), 3
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Supreme Court18 Mar 2011Dismissed

Mrs. Rubi (Chandra) Dutta Vs United India Insurance Co. Ltd.

Supreme Court Of India · (2011) ACJ 2310 : (2011) 3 AWC 2908 : (2011) 2 CHN 82 Supp : (2011) 2 CPJ 19 : (2011) 3 GLR 2303 : (2011) 3 JCR 276 : (2011) 3 JT 586 : (2011) 7 MLJ 818 : (2011) 2 PLJR 181 : (2011) 2 RCR(Civil) 591 : (2011) 3 SCALE 654 : (2011) 11 SCC 269 : (2011) 3 SCR

Civil Procedure Code, 1908 (CPC) — Section 34Consumer Protection Act, 1986 — Section 12, 15, 21
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