Supreme Court05 Apr 2011Dismissed
Phonographic Performance Ltd. Vs Entertainment Network (India) Ltd. etc. etc.
Supreme Court Of India · (2011) 4 SCALE 591
Copyright Act, 1957 — Section 31, 31(1)
COURT ARCHIVE
Supreme Court Of India judgments, 2011
1,360 judgments · page 48 of 68
Supreme Court05 Apr 2011Dismissed
Haryana State Agri. Market Board and Another Vs Krishan Kumar and Others
Supreme Court Of India · AIR 2011 SC 2540 : (2011) AIRSCW 3238 : (2011) 2 RCR(Civil) 847 : (2011) 5 SCALE 111
Supreme Court05 Apr 2011Disposed Of
Bhim Singh Vs Union of India (UOI) and Others
Supreme Court Of India · (2012) 2 SCALE 434
Supreme Court04 Apr 2011Dismissed
Bharat Steel Tubes Ltd. etc. Vs IFCI Ltd. and Others
Supreme Court Of India · AIR 2011 SC 2568 : (2011) 5 AWC 4564 : (2011) 5 CHN 50 Supp : (2011) 102 CLA 119 : (2011) 163 CompCas 283 : (2011) 2 CompLJ 201 : (2011) 3 JCR 53 : (2011) 4 JT 414 : (2011) 3 KCCR 325 SN : (2011) 4 LW 845 : (2011) 4 SCALE 294 : (2011) 107 SCL 199 : (2011)
Companies Act, 1956 — Section 4A, 4A(1), 4A(2)Industrial Finance Corporation (Transfer of Undertaking and Repeal) Act, 1993 — Section 1, 4, 4(2), 4(3), 4(5)Industrial Finance Corporation Act, 1948 — Section 3
Supreme Court04 Apr 2011Dismissed
All India Judges Asson. and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (2012) AIRSCW 848 : (2011) 4 SCALE 240 : (2011) 5 Supreme 382
Supreme Court04 Apr 2011Dismissed
Glodyne Technoserve Ltd. Vs State of M.P. and Others
Supreme Court Of India · AIR 2011 SC 2574 : (2011) AIRSCW 2232 : (2011) 2 JLJ 167 : (2011) 4 JT 404 : (2011) 3 KCCR 323 SN : (2011) 4 SCALE 229 : (2011) 5 SCC 103 : (2011) 2 UJ 1490 : (2011) 2 UPLBEC 262
Constitution of India, 1950 — Article 136, 226, 32
Supreme Court04 Apr 2011Allowed
K.P. Thimmappa Gowda Vs State of Karnataka
Supreme Court Of India · (2011) 2 ACR 1604 : AIR 2011 SC 2564 : (2011) AIRSCW 2281 : (2011) CriLJ 2591 : (2011) 2 Crimes 140 : (2011) 4 JT 2 : (2011) 3 KCCR 1693 : (2011) 2 OLR 172 : (2011) 2 RCR(Criminal) 589 : (2011) 4 SCALE 224 : (2011) 4 SCR 200
Penal Code, 1860 (IPC) — Section 376, 417
Supreme Court04 Apr 2011Allowed
U. Sowri Reddy (Dead) by L.Rs. Vs B. Suseelamma and Others
Supreme Court Of India · AIR 2011 SC 1339 : (2011) 3 ALLMR 441 : (2011) 3 AWC 2836 : (2011) 2 CHN 246 Supp : (2012) 113 CLT 213 : (2011) 4 JT 1 : (2011) 2 OLR 166 : (2011) 113 RD 420 : (2011) 4 SCALE 222 : (2011) 4 SCR 232
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 115
Supreme Court04 Apr 2011Dismissed
Kuldeep Sharma Vs State of H.P. and Another
Supreme Court Of India · AIR 2011 SC 1895 : (2012) AIRSCW 3533 : (2011) AIRSCW 2570 : (2012) 2 ALT(Cri) 68 : (2011) CriLJ 2678 : (2011) 6 JT 492 : (2011) 3 KCCR 314 SN : (2011) 2 RCR(Criminal) 604 : (2011) 4 SCALE 256 : (2011) 13 SCC 281
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 201, 409, 420, 465Prevention of Corruption Act, 1947 — Section 5(2)
Supreme Court04 Apr 2011Dismissed
Ganeshi (D) through L.Rs. and Others Vs Ashok and Another
Supreme Court Of India · AIR 2011 SC 1340 : (2011) 3 ALLMR 453 : (2011) 3 AWC 2837 : (2011) 3 CHN 16 Supp : (2011) 4 JT 209 : (2011) 2 KCCR 131 SN : (2011) 164 PLR 636 : (2011) 2 RCR(Civil) 892 : (2011) 113 RD 441 : (2011) 4 SCALE 226 : (2011) 4 SCR 215
Supreme Court04 Apr 2011
Rukia Begum Vs State of Karnataka
Supreme Court Of India · (2011) 2 ACR 1606 : AIR 2011 SC 1585 : (2011) 2 Crimes 107 : (2011) 2 JCC 1178 : (2011) 4 JT 418 : (2011) 3 RCR(Criminal) 745 : (2011) 4 SCALE 259 : (2011) 4 SCC 779 : (2011) 2 SCC(Cri) 488 : (2011) 4 SCR 711
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 379
Supreme Court04 Apr 2011Allowed
Syed Maqbool Ali Vs State of Uttar Pradesh and Another
Supreme Court Of India · AIR 2011 SC 2542 : (2011) AIRSCW 3195 : (2011) 3 ALLMR 905 : (2011) 2 GLH 755 : (2011) 3 KCCR 209 SN : (2011) 2 RCR(Civil) 845 : (2011) 4 SCALE 766 : (2011) 4 SCR 238
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18
Supreme Court04 Apr 2011
C. Mohanraju Vs Divisional Manager, United India Assurance Co. Ltd. and Another
Supreme Court Of India · (2011) ACJ 1959 : AIR 2011 SC 1897 : (2011) AIRSCW 2662 : (2011) 3 ALLMR 909 : (2011) 4 AWC 3600 : (2011) 3 KCCR 219 SN : (2011) 2 RCR(Civil) 836 : (2011) 2 RLW 1563 : (2011) 4 SCALE 675 : (2012) 1 TAC 78
Motor Vehicles Act, 1988 — Section 166
Supreme Court04 Apr 2011Dismissed
Kunj Aluminium Private Limited Vs Koninklijke Phillips Electronics NV
Supreme Court Of India · (2012) AIRSCW 2527 : (2011) AIRSCW 2272 : (2011) 3 AWC 2846 : (2011) 4 JT 153 : (2011) 3 KCCR 268 SN : (2011) 4 SCALE 251 : (2011) 4 SCR 236 : (2011) 2 UJ 1309
Supreme Court04 Apr 2011Allowed
Gurmukh Singh Vs Jaswant Kaur
Supreme Court Of India · (2011) 3 ALLMR 442 : (2011) 3 AWC 2825 : (2011) 3 CHN 141 Supp : (2011) 4 JT 154 : (2011) 2 KCCR 136 SN : (2011) 2 PLJR 151 : (2011) 114 RD 447 : (2011) 4 SCALE 221 : (2011) 4 SCR 222
Supreme Court04 Apr 2011Disposed Of
Chandran @ Manichan @ Maniyan Vs State of Kerala Manikantan @ Kochani Vs State of Kerala and Another Manoharan Vs Kerala State rep. Public Prosecutor
Supreme Court Of India · AIR 2011 SC 1594 : (2011) AIRSCW 5841 : (2011) 2 Crimes 111 : (2011) 4 JT 340 : (2011) 4 SCALE 314 : (2011) 5 SCC 161 : (2011) 2 UJ 1562
Constitution Of India, 1950 — Article 14, 20(3), 21Indian Penal Code 1860 — Section 34, 120B, 201, 299, 300, 302, 307, 324, 326, 328Abkari Act, 1 of 1077 — Section 2(6A), 2(8), 2(9), 2(10), 2(11), 2(12), 2(13) 6, 7, 8, 10, 41A, 55, 55(a), 55(a)(i), 55(g), 55(h), 55(i), 55(h), 55(j), 57A, 57A(1)(i), 57A(1)(ii), 57A(1)(iii), 57A(1)(v), 57A(2), 57A(5), 57B, 58
Supreme Court04 Apr 2011Allowed
Suraz India Trust Vs Union of India (UOI) and Another
Supreme Court Of India · (2011) 4 JT 149 : (2011) 6 MLJ 72 : (2011) 4 SCALE 252 : (2011) 4 SCR 224 : (2011) 2 UJ 1746
Constitution of India, 1950 — Article 124(2), 156(1), 224, 32, 368
Supreme Court01 Apr 2011Allowed
Siddachalam Exports Private Ltd. Vs Commissioner of Central Excise, Delhi-III
Supreme Court Of India · (2011) 185 ECR 405 : (2011) 267 ELT 3 : (2011) 5 JT 255 : (2011) 3 RCR(Civil) 521 : (2011) 5 SCC 114 : (2011) 4 SCR 695
Customs Act, 1962 — Section 108, 110, 113, 114, 130ECustoms Valuation (Determination of Price of Imported Goods) Rules, 1988 — Rule 4, 4(2), 5, 6, 7
Supreme Court01 Apr 2011Dismissed
Siddamurthy Jayarami Reddy (D) by L.Rs. Vs Godi Jaya Rami Reddy and Another
Supreme Court Of India · AIR 2011 SC 1342 : (2011) 4 AWC 3746 : (2011) 3 CHN 162 Supp : (2011) 3 LW 481 : (2011) 4 MhLj 568 : (2011) 2 RCR(Civil) 774 : (2011) 114 RD 116 : (2011) 4 SCALE 197 : (2011) 5 SCC 65 : (2011) 4 SCR 176
Hindu Wills Act, 1870 — Section 2Succession Act, 1925 — Section 10, 100, 11, 12, 13
Supreme Court31 Mar 2011Dismissed
Balbir Singh Vs State of Haryana and Others
Supreme Court Of India · (2011) AIRSCW 2796 : (2011) 5 AWC 4772 : (2011) 4 JT 4 : (2011) 4 SCALE 154