B.R. Surendranath Singh Vs Deputy Director, Department of Mines and Geology, Karnataka and Others
Supreme Court Of India · AIR 2011 SC 1679 : (2011) AIRSCW 2521 : (2011) AIRSCW 2241 : (2011) 4 KCCR 361 SN : (2011) 4 SCALE 531 : (2011) 5 SCC 449 : (2011) 5 SCR 218 : (2011) 2 UJ 116
