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Supreme Court Of India judgments, 2011

1,360 judgments · page 7 of 68

Supreme Court04 Nov 2011Disposed Of

Prithipal Singh etc. Vs State of Punjab and Another etc.

Supreme Court Of India · (2012) 2 ALT(Cri) 289 : (2012) 1 JCC 254 : (2012) 2 JCR 199 : (2012) 1 NCC 108 : (2012) 1 PLJR 106 : (2011) 4 RCR(Criminal) 791 : (2011) 4 RLW 3666 : (2011) 12 SCALE 411(1) : (2012) 1 SCC 10 : (2011) 3 UC 2177 : (2012) 1 UJ 245

Constitution of India, 1950 — Article 21, 22, 32Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8), 197, 306, 313Evidence Act, 1872 — Section 106, 114, 133, 134
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Supreme Court04 Nov 2011Allowed

State of Rajasthan Vs Ravi Shankar Srivastava

Supreme Court Of India · (2012) CriLJ 1181

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 466, 471Prevention of Corruption Act, 1988 — Section 10, 13(1), 13(2), 7, 8
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Supreme Court03 Nov 2011Disposed Of

Poonam and Others Vs Harish Kumar and Another

Supreme Court Of India · (2012) 1 AWC 16 Supp : (2012) 1 CHN 16 Supp : (2012) 1 LW 409 : (2012) 1 PLJR 187 : (2012) 166 PLR 1 : (2011) 4 RCR(Civil) 829 : (2012) 1 RLW 63 : (2011) 2 SCALE 373 : (2012) 12 SCC 527

Constitution of India, 1950 — Article 136
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Supreme Court02 Nov 2011Dismissed

Ramji Veerji Patel and Others Vs Revenue Divisional Officer and Others

Supreme Court Of India · (2012) 2 ALD 1 : (2012) 1 AWC 7 Supp : (2012) 5 BomCR 584 : (2012) 3 CTC 325 : (2012) 2 GLR 1398 : (2011) 13 JT 23 : (2012) 1 LW 144 : (2012) 2 MhLj 522 : (2012) 1 MLJ 795 : (2011) 2 SCALE 364

Companies Act, 1956 — Section 3, 617Constitution of India, 1950 — Article 142, 300ALand Acquisition (Amendment) Act, 1984 — Section 3
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Supreme Court02 Nov 2011Allowed

Ranjit Kaur Vs Major Harmohinder Singh and Others

Supreme Court Of India · (2012) 1 ALT 37 : (2012) 1 AWC 14 Supp : (2012) 4 BomCR 362 : (2011) 13 JT 212 : (2012) 1 PLJR 469 : (2012) 4 RCR(Civil) 280

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18
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Supreme Court01 Nov 2011Allowed

Sanjay Batham Vs Munnalal Parihar and Others

Supreme Court Of India · AIR 2012 SC 459 : (2012) AIRSCW 93 : (2012) 2 ALD 153 : (2012) 1 AWC 196 Supp : (2011) 13 JT 32 : (2012) 2 MhLj 489 : (2011) 4 RCR(Civil) 937 : (2011) 2 SCALE 328 : (2011) 7 Supreme 459 : (2012) 1 TAC 12

Motor Vehicles Act, 1988 — Section 166Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2
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Supreme Court01 Nov 2011Allowed

Govind Yadav Vs The New India Insurance Company Limited

Supreme Court Of India · (2011) 7 ALLMR 800 : (2012) 1 AWC 204 Supp : (2012) 2 CGBCLJ 1 : (2011) 4 CPJ 111 : (2012) 1 CTC 437 : (2012) 1 JLJR 617 : (2011) 13 JT 40 : (2012) 1 KLJ 303 : (2012) 2 PLJR 142 : (2011) 4 RCR(Civil) 817 : (2011) 2 SCALE 336 : (2011) 10 SCC 683 : (2012) 1

Motor Vehicles Act, 1988 — Section 166
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