Supreme Court09 Dec 2011Disposed Of
T.N. Godavarman Thirumulpad Vs Union of India and Others
Supreme Court Of India · (2011) 13 SCALE 501
Forest (Conservation) Act, 1980 — Section 2
COURT ARCHIVE
Supreme Court Of India judgments, 2011
1,360 judgments · page 2 of 68
Supreme Court09 Dec 2011Allowed
Ramesh Rout Vs Rabindra Nath Rout
Supreme Court Of India · AIR 2012 SC 329 : (2012) AIRSCW 297 : (2012) 1 JLJR 247 : (2011) 14 JT 188 : (2012) 1 RCR(Civil) 551 : (2011) 3 SCALE 423 : (2012) 1 SCC 762
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Conduct of Elections Rules, 1961 — Rule 10, 4, 5Constitution of India, 1950 — Article 324
Supreme Court09 Dec 2011Allowed
Omprakash Vs State of Maharashtra and Others
Supreme Court Of India · AIR 2012 SC 885 : (2012) AIRSCW 585 : (2012) 3 BomCR 159 : (2012) 132 FLR 901 : (2011) 14 JT 99 : (2012) 3 MhLj 753 : (2011) 13 SCALE 449 : (2012) 1 SCC 551
Constitution of India, 1950 — Article 15Maharashtra Scheduled Castes, Scheduled Tribes, De-notified Tribes (Vimukta Jatis), Nomadic Tribes, Other Backward Classes and Special Backward Category (Regulation of Issuance and Verification of
Supreme Court09 Dec 2011Allowed
Disha Constructions and Others Vs State of Goa and Another
Supreme Court Of India · (2012) AIRSCW 2252 : (2011) 13 SCALE 492
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Section 15(2)Limitation Act, 1963 — Section 12, 13, 14, 15, 15(2)
Supreme Court08 Dec 2011Dismissed
Hardeep Singh Vs State of Punjab and Others etc. etc.
Supreme Court Of India · (2013) 3 RCR(Criminal) 158
Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(1)
Supreme Court08 Dec 2011Partly Allowed
University of Kerala Vs Council, Principals, Colleges, Kerala and Others
Supreme Court Of India · (2012) 1 AWC 584 : (2011) 14 JT 102 : (2012) 5 MLJ 292 : (2011) 13 SCALE 487 : (2011) 14 SCC 363 : (2013) 1 SLJ 73
Supreme Court08 Dec 2011Allowed
Maninderjit Singh Bitta Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 2012 SC 348 : (2011) 3 ALLMR 911 : (2012) 2 BomCR 597 : (2011) 13 SCALE 359 : (2012) 2 TAC 19
Central Motor Vehicles Rules, 1989 — Rule 50Motor Vehicles Act, 1988 — Section 109(3)
Supreme Court08 Dec 2011Dismissed
Dhanraj Singh Choudahry Vs Nathulal Vishwakarma
Supreme Court Of India · (2011) 13 SCALE 542
Advocates Act, 1961 — Section 35, 37, 37(1), 37(2), 38Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Limitation Act, 1963 — Section 12, 5
Supreme Court07 Dec 2011Disposed Of
State of Punjab Vs Davinder Pal Singh Bhullar and Others etc.
Supreme Court Of India · (2012) 1 ACR 784 : AIR 2012 SC 364 : (2012) AIRSCW 207 : (2012) 2 ALT(Cri) 412 : (2012) BomCR(Cri) 289 : (2012) 1 CGBCLJ 8 : (2012) CriLJ 1001 : (2012) 1 Crimes 44 : (2011) 14 JT 213 : (2012) 1 PLJR 196 : (2012) 1 RCR(Criminal) 126 : (2011) 3 SCALE 394 :
Andhra Pradesh Forest Act, 1967 — Section 44(IIA)Arms Act, 1959 — Section 25Civil Procedure Code, 1908 (CPC) — Section 151
Supreme Court07 Dec 2011Disposed Of
Dattu Thakur Vs State of Maharashtra and Others
Supreme Court Of India · AIR 2012 SC 360 : (2012) AIRSCW 203 : (2012) 5 ALLMR 954 : (2012) 2 BomCR 586 : (2012) 3 MhLj 179 : (2011) 13 SCALE 484 : (2012) 1 SCC 549
Supreme Court07 Dec 2011Allowed
Nivedita Sharma Vs Cellular Operators Assn. of India and Others
Supreme Court Of India · (2012) 4 RCR(Civil) 850 : (2011) 13 SCALE 584
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226, 227, 32Consumer Protection Act, 1986 — Section 11, 12, 13, 14, 17
Supreme Court07 Dec 2011Disposed Of
M.C. Mehta Vs Union of India (UOI) and Others
Supreme Court Of India · (2011) 13 SCALE 504
Supreme Court07 Dec 2011Allowed
Hanumant Murlidhar Gavade Vs Mumbai Agricultural Produce Market and Others
Supreme Court Of India · (2012) 1 ALLMR 945 : (2012) 2 BomCR 813 : (2011) 13 SCALE 473 : (2012) 1 SCC 729
Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 — Section 31, 34A
Supreme Court07 Dec 2011Dismissed
Nagpur Golden Transport Company (Regd.) Vs Nath Traders and Others
Supreme Court Of India · AIR 2012 SC 357 : (2012) AIRSCW 205 : (2012) 1 AWC 577 : (2012) 1 BomCR 806 : (2012) 1 CHN 19 Supp : (2012) 1 CPJ 30 : (2012) 2 CTC 441 : (2012) 1 JCR 124 : (2011) 14 JT 27 : (2012) 3 MhLj 191 : (2012) 167 PLR 100 : (2012) 1 RCR(Civil) 382 : (2011) 13 SCA
Constitution of India, 1950 — Article 136
Supreme Court05 Dec 2011Dismissed
Bharati Balkrishna Dhongade Vs State of Maharashtra and Others
Supreme Court Of India · (2011) 12 SC CK 0042
Constitution of India, 1950 — Article 15(4), 16(4), 341, 342, 366(24)Maharashtra Scheduled Castes, Scheduled Tribes, De-notified Tribes (Vimukta Jatis), Nomadic Tribes, Other Backward Classes and Special Backward Category (Regulation of
Supreme Court05 Dec 2011Dismissed
Hardeep Singh Vs State of Madhya Pradesh
Supreme Court Of India · (2012) 1 ACR 918 : AIR 2012 SC 1751 : (2012) AIRSCW 2237 : (2012) CriLJ 2174 : (2012) 1 JCC 373 : (2012) 1 JCR 243 : (2012) 1 JLJ 126 : (2011) 14 JT 13 : (2012) 1 RCR(Criminal) 165 : (2012) 4 RLW 3089 : (2011) 3 SCALE 289 : (2012) 1 SCC 748 : (2012) 1 UC
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 197Madhya Pradesh Recognised Examinations Act, 1937 — Section 3, 4
Supreme Court05 Dec 2011Dismissed
Akram Khan Vs State of West Bengal
Supreme Court Of India · (2011) 12 SC CK 0014
Penal Code, 1860 (IPC) — Section 120B, 34, 363, 363A, 364A
Supreme Court05 Dec 2011Disposed Of
R.K. Mittal and Others Vs State of Uttar Pradesh and Others
Supreme Court Of India · AIR 2012 SC 389 : (2012) AIRSCW 390 : (2012) 3 AWC 3109 : (2011) 14 JT 133 : (2011) 13 SCALE 369 : (2012) 2 SCC 232 : (2012) 1 Supreme 273 : (2011) 6 UJ 4245
Maharashtra Regional and Town Planning Act, 1966 — Section 31, 37New Okhla Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 1991 — Regulation 10, 11, 2, 2(1), 3New Okhla Industrial Developme
Supreme Court05 Dec 2011Dismissed
Environmental and Consumer Protect. Found Vs Delhi Administration and Others
Supreme Court Of India · (2011) 13 SCALE 503
Constitution of India, 1950 — Article 21A
Supreme Court05 Dec 2011Allowed
Industrial Promotion and Investment Corporation of Orissa Limited Vs Tuobro Furguson Steels Private Limited and Others
Supreme Court Of India · (2012) 1 CHN 10 Supp : (2012) 114 CLT 266 : (2012) 2 CTC 864 : (2011) 14 JT 30 : (2012) 2 LW(Cri) 97 : (2012) 3 RCR(Civil) 27 : (2012) 116 RD 247 : (2011) 3 SCALE 294 : (2012) 2 SCC 261
State Financial Corporations Act, 1951 — Section 29