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Supreme Court Of India judgments, 2011

1,360 judgments · page 29 of 68

Supreme Court19 Jul 2011Disposed Of

Anil Sachar and Another Vs Shree Nath Spinners P. Ltd. and Others etc.

Supreme Court Of India · (2011) 3 BC 508 : (2011) 3 CompLJ 654 : (2011) 8 JT 586 : (2011) 3 KLJ 444 : (2011) 3 KLT 71 SN : (2011) 2 OLR 693 : (2011) 3 RCR(Criminal) 698 : (2011) 4 RLW 3442 : (2011) 7 SCALE 730 : (2011) 2 UC 1484

Criminal Procedure Code, 1973 (CrPC) — Section 235(2)Negotiable Instruments Act, 1881 (NI) — Section 138, 139Penal Code, 1860 (IPC) — Section 406, 420
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Supreme Court19 Jul 2011Allowed

Man Singh Vs State of U.P.

Supreme Court Of India · (2011) 3 ACR 3198 : (2012) 1 RCR(Criminal) 28 : (2011) 8 SCALE 256 : (2011) 9 SCR 287 : (2011) 2 UC 1491

Criminal Procedure Code, 1973 (CrPC) — Section 313Uttar Pradesh Excise Act, 1910 — Section 60(2)
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Supreme Court19 Jul 2011Allowed

Prahalad Singh and Others Vs State of M.P.

Supreme Court Of India · (2011) 3 ACR 3278 : (2011) 3 JLJ 114 : (2011) 8 JT 591 : (2011) 3 PLJR 314 : (2011) 3 RCR(Criminal) 757 : (2011) 8 SCALE 105 : (2011) 9 SCR 282

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
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Supreme Court18 Jul 2011Allowed

Indian Council for Enviro-Legal Action Vs Union of India (UOI) and Others

Supreme Court Of India · (2012) 1 CompLJ 360 : (2011) 8 JT 375 : (2011) 3 RCR(Civil) 779 : (2011) 7 SCALE 768 : (2011) 8 SCC 161 : (2011) 9 SCR 146

Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 31ACivil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 12, 136, 14, 141, 142(1)
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Supreme Court18 Jul 2011Dismissed

G. Krishnareddy Vs Sajjappa (D) by L.Rs. and Another

Supreme Court Of India · (2011) 6 ALD 95 : (2011) 4 RCR(Civil) 751 : (2011) 4 RLW 3511 : (2011) 7 SCALE 712

Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4, 4(1), 5, 5(1), 5(2)Limitation Act, 1963 — Article 65
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Supreme Court15 Jul 2011Allowed

Union of India (UOI) and Others Vs Jujhar Singh

Supreme Court Of India · AIR 2011 SC 2598 : (2011) AIRSCW 4310 : (2011) 4 ALLMR 918 : (2011) 6 AWC 6027 : (2011) 130 FLR 803 : (2011) 7 JT 418 : (2011) 3 KLT 520 : (2011) 4 LW 350 : (2012) 1 MLJ 168 : (2011) 7 SCALE 618 : (2011) 7 SCC 735 : (2011) 2 SCC(L&S) 274 : (2011) 8 SCR 25

Employees State Insurance Act, 1948 — Section 2(8)Pension Regulations for Army, 1961 — Regulation 173, 179
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Supreme Court15 Jul 2011Dismissed

Jalandhar Improvement Trust Vs Vinod Kumar and Others

Supreme Court Of India · AIR 2011 SC 2765 : (2011) AIRSCW 4396 : (2011) 3 RCR(Civil) 832 : (2011) 7 SCALE 613 : (2012) 12 SCC 781 : (2011) 9 SCR 122 : (2011) 5 Supreme 152

Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 5, 7Punjab Town Improvement Act, 1922 — Section 42
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Supreme Court14 Jul 2011Allowed

Sirivalla Srinivasa Rao and Others Vs State of A.P.

Supreme Court Of India · (2011) 3 ACR 3200 : (2012) 1 Crimes 29 : (2011) 9 JT 368 : (2011) 4 RCR(Criminal) 207 : (2011) 8 SCALE 253 : (2011) 8 SCC 113 : (2011) 9 SCR 118 : (2011) 2 UC 1480

Penal Code, 1860 (IPC) — Section 114, 323, 34, 354, 376(2)
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Supreme Court14 Jul 2011Disposed Of

Girdhari Vs State (NCT of Delhi)

Supreme Court Of India · (2012) CriLJ 984 : (2012) 1 RCR(Criminal) 951

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34, 364
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