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Supreme Court Of India judgments, 2011

1,360 judgments · page 30 of 68

Supreme Court13 Jul 2011Allowed

Arulmighu Dhandayudhapaniswamy Thirukoil, Palani, Tamil Nadu, thr. its Joint Commissioner Vs The Director General of Post Offices, Department of Posts and Others

Supreme Court Of India · (2011) AIRSCW 4198 : (2011) 5 AWC 4905 : (2011) 112 CLT 617 : (2011) 3 CPJ 25 : (2011) 8 JT 657 : (2011) 3 KLT 78 SN : (2011) 4 LW 374 : (2011) 3 RCR(Civil) 776 : (2011) 7 SCALE 466 : (2011) 5 Supreme 214

Consumer Protection Act, 1986 — Section 2(1)Government Savings Banks Act, 1873 — Section 15Post Office Savings Bank General Rules, 1981 — Rule 16, 17
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Supreme Court13 Jul 2011Dismissed

Mustkeem @ Sirajudeen Vs State of Rajasthan

Supreme Court Of India · (2011) 3 ACR 2925 : AIR 2011 SC 2769 : (2011) AIRSCW 4410 : (2011) 3 Crimes 118 : (2011) 3 JCC 2117 : (2011) 7 JT 304 : (2011) 4 KCCR 434 SN : (2012) 1 MLJ 151 : (2011) 2 OLR 526 : (2011) 3 RCR(Criminal) 766 : (2011) 7 SCALE 481 : (2011) 9 SCR 101 : (2011

Arms Act, 1959 — Section 25, 4Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313
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Supreme Court13 Jul 2011Dismissed

Shipping Corporation of India Ltd. Vs Mare Shipping Inc.

Supreme Court Of India · AIR 2011 SC 2608 : (2011) AIRSCW 4185 : (2011) 3 ARBLR 281 : (2011) 5 AWC 5196 Supp : (2011) 8 JT 188 : (2011) 7 SCALE 597 : (2011) 8 SCC 39 : (2011) 9 SCR 70 : (2011) 8 Supreme 506

Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 73, 74
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Supreme Court13 Jul 2011Dismissed

Sayaji Hanmat Bankar Vs State of Maharashtra

Supreme Court Of India · (2011) 3 ACR 2922 : AIR 2011 SC 3172 : (2011) AIRSCW 4502 : (2011) 3 Crimes 129 : (2011) 7 JT 311 : (2011) 3 RCR(Criminal) 771 : (2012) 2 RLW 1011 : (2011) 7 SCALE 710 : (2011) 8 SCR 234 : (2011) 5 Supreme 90 : (2011) 2 UC 1472

Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
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Supreme Court12 Jul 2011Disposed Of

Purna Chandra Kusal Vs State of Orissa

Supreme Court Of India · (2012) CriLJ 615 : (2012) 1 RCR(Criminal) 596

Criminal Procedure Code, 1973 (CrPC) — Section 366Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 376
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Supreme Court12 Jul 2011Disposed Of

Union of India (UOI) Vs Krafters Engineering and Leasing (P) Ltd.

Supreme Court Of India · AIR 2011 SC 2620 : (2011) AIRSCW 3946 : (2011) 3 ARBLR 153 : (2011) 5 AWC 5102 : (2011) 5 BomCR 509 : (2011) 112 CLT 609 : (2011) 5 MhLj 707 : (2012) 1 MLJ 1191 : (2011) 4 MPLJ 1 : (2011) 4 RCR(Civil) 556 : (2011) 7 SCALE 405 : (2011) 7 SCC 279 : (2011) 8

Arbitration Act, 1940 — Section 29, 3, 41Arbitration and Conciliation Act, 1996 — Section 31(7), 37(1)Civil Procedure Code, 1908 (CPC) — Section 34
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Supreme Court12 Jul 2011Dismissed

C.M. Thri Vikrama Varma Vs Avinash Mohanty and Others Union of India (UOI) and Others Vs Avinash Mohanty and Another

Supreme Court Of India · (2012) AIRSCW 317 : (2011) AIRSCW 5829 : (2011) AIRSCW 4129 : (2011) 6 ALD 81 : (2011) 130 FLR 795 : (2011) 8 JT 1(1) : (2011) 7 SCALE 542 : (2011) 7 SCC 385 : (2011) 2 SCC(L&S) 256 : (2011) 5 Supreme 548

Constitution of India, 1950 — Article 136, 14, 16(1), 16(4), 226Police Service (Cadre) Rules, 1954 — Rule 3, 5Police Service (Recruitment) Rules, 1954 — Rule 5
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Supreme Court12 Jul 2011Dismissed

N.K. Illiyas Vs State of kerala

Supreme Court Of India · AIR 2013 SC 3790 : (2012) CriLJ 2418 : (2012) 12 SCC 748

Penal Code, 1860 (IPC) — Section 409, 471, 477A, 95Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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Supreme Court12 Jul 2011Allowed

Jaipur Development Authority and Others Vs Vijay Kumar Data and Another Jaipur Development Authority Vs Daya Kishan Data

Supreme Court Of India · (2012) AIRSCW 1140 : (2011) 8 JT 211 : (2011) 3 KLT 77 SN : (2011) 3 RLW 2384 : (2011) 7 SCALE 633 : (2011) 12 SCC 94 : (2011) 7 SCR 242 : (2011) 5 UJ 2887

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99, 144, 47Constitution of India, 1950 — Article 136, 14, 166, 166(1), 166(2)Jaipur Development Authority Act, 1982 — Section 83
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