Supreme Court22 Jul 2011Allowed
Centre for Envir. Law, WWF-I Vs Union of India (UOI) and Others
Supreme Court Of India · (2011) 9 SCALE 341
Forest (Conservation) Act, 1980 — Section 2Forest Act, 1927 — Section 11, 20, 4
COURT ARCHIVE
Supreme Court Of India judgments, 2011
1,360 judgments · page 28 of 68
Supreme Court22 Jul 2011Dismissed
People''s Union for Civil Liberties Vs Union of India (UOI) and Others
Supreme Court Of India · (2011) 8 SCALE 24(1)
Supreme Court22 Jul 2011Dismissed
R.N. Mitra Vs C.B.I., Dehradun
Supreme Court Of India · (2011) 07 SC CK 0079
Penal Code, 1860 (IPC) — Section 420, 468, 471Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
Supreme Court22 Jul 2011Allowed
Jai Bhagwan Vs State of Haryana
Supreme Court Of India · (2011) 07 SC CK 0078
Penal Code, 1860 (IPC) — Section 307, 323, 325, 34
Supreme Court22 Jul 2011Dismissed
Kachchh Jal Sankat Nivaran Samiti and Others Vs State of Gujarat and Another
Supreme Court Of India · AIR 2011 SC 2747 : (2013) AIRSCW 4221 : (2011) AIRSCW 4339 : (2011) 5 CHN 188 Supp : (2011) 8 JT 36 : (2011) 4 RCR(Civil) 754 : (2011) 8 SCALE 26 : (2011) 9 SCR 491 : (2013) 5 Supreme 763 : (2011) 5 Supreme 86
Supreme Court21 Jul 2011Disposed Of
Nirmal Singh Pehlwan @ Nimma Vs Inspector, Customs, Customs House, Punjab
Supreme Court Of India · (2011) 3 ACR 3203 : (2011) 8 JT 581 : (2011) 2 OLR 689 : (2011) 3 RCR(Criminal) 831 : (2011) 8 SCALE 430 : (2011) 12 SCC 298 : (2011) 9 SCR 446
Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 108Evidence Act, 1872 — Section 25
Supreme Court21 Jul 2011Disposed Of
Munilal Mochi Vs State of Bihar and Another
Supreme Court Of India · AIR 2011 SC 3025 : (2011) AIRSCW 4699 : (2011) 3 Crimes 124 : (2011) 7 JT 545 : (2011) 4 KCCR 469 SN : (2011) 3 RCR(Criminal) 702 : (2011) 7 SCALE 691 : (2012) 12 SCC 546 : (2011) 9 SCR 439 : (2011) 5 Supreme 80 : (2011) 2 UC 1506
Penal Code, 1860 (IPC) — Section 120B, 162, 163, 165A, 409Prevention of Corruption Act, 1947 — Section 5(1), 5(2), 5(3)
Supreme Court21 Jul 2011Dismissed
A. Subash Babu Vs State of A.P. and Another
Supreme Court Of India · (2011) 3 ACR 3182 : AIR 2011 SC 3031 : (2011) 2 DMC 827 : (2011) 3 DMC 50 : (2011) 3 JCC 2189 : (2011) 8 JT 483 : (2011) 4 PLJR 1 : (2011) 3 RCR(Criminal) 674 : (2011) 7 SCALE 671 : (2011) 7 SCC 616 : (2011) 2 UC 1509
Constitution of India, 1950 — Article 136, 141, 142, 200, 246Criminal Procedure Code, 1973 (CrPC) — Section 154, 155(2), 155(4), 156, 156(3)Hindu Marriage Act, 1955 — Section 11, 16, 4, 5
Supreme Court21 Jul 2011dismissed
Nikku Khan @ Mohammadeen Vs State of Haryana
Supreme Court Of India · AIR 2011 SC 3113 : (2011) AIRSCW 4604 : (2011) 3 Crimes 127 : (2011) 8 JT 53 : (2011) 3 RCR(Criminal) 733 : (2012) 1 RLW 216 : (2011) 8 SCALE 24 : (2011) 9 SCR 435 : (2011) 3 ShimLC 193 : (2011) 5 Supreme 84 : (2011) 2 UC 1525
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 41, 50
Supreme Court21 Jul 2011Disposed Of
MSK Projects (I) (JV) Ltd. Vs State of Rajasthan and Another
Supreme Court Of India · AIR 2011 SC 2979 : (2011) AIRSCW 4528 : (2011) 3 ARBLR 119 : (2011) 5 AWC 5076 : (2011) 5 CHN 313 Supp : (2011) 3 CompLJ 481 : (2011) 8 JT 37 : (2011) 6 MLJ 985 : (2011) 7 SCALE 694 : (2011) 10 SCC 573 : (2011) 9 SCR 402
Arbitration and Conciliation Act, 1996 — Section 31(7), 34, 34(2), 37(1)(A), 8Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Contract Act, 1872 — Section 73, 74
Supreme Court20 Jul 2011Disposed Of
B.D. Sharma Firm Vs Western Coalfields Limited
Supreme Court Of India · (2011) 07 SC CK 0172
Arbitration Act, 1940 — Section 30, 33
Supreme Court20 Jul 2011Dismissed
State of Uttaranchal and Another Vs Rajendra Singh Kandwal
Supreme Court Of India · (2011) 5 AWC 5075
Uttaranchal Regularization of Ad Hoc Appointments (On posts within the purview of the Public Service Commission) Rules, 2002 — Rule 7(1)
Supreme Court20 Jul 2011Dismissed
SMS Tea Estates Pvt. Ltd. Vs Chandmari Tea Company Pvt. Ltd.
Supreme Court Of India · (2011) AIRSCW 4484 : (2011) 5 ALD 149 : (2011) 4 ARBLR 265 : (2011) 5 AWC 5013 : (2011) 3 CompLJ 666 : (2011) 4 CTC 574 : (2011) 8 JT 455 : (2011) 4 KCCR 437 SN : (2011) 3 KLT 69 SN : (2011) 4 LW 357 : (2012) 1 RCR(Civil) 305 : (2011) 7 SCALE 747 : (2011)
Arbitration and Conciliation Act, 1996 — Section 11, 16(1), 7, 8Contract Act, 1872 — Section 19Registration Act, 1908 — Section 17, 17(1), 49
Supreme Court20 Jul 2011Dismissed
Disha Vs State of Gujarat and Others
Supreme Court Of India · AIR 2011 SC 3168 : (2011) AIRSCW 4993 : (2011) 3 JCC 2138 : (2011) 7 JT 548 : (2011) 3 PLJR 317 : (2011) 3 RCR(Criminal) 694 : (2011) 7 SCALE 736 : (2011) 5 Supreme 562 : (2011) 2 UC 1496
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(8)Penal Code, 1860 (IPC) — Section 120B, 406, 420
Supreme Court20 Jul 2011
Vinny Parmvir Parmar Vs Parmvir Parmar
Supreme Court Of India · AIR 2011 SC 2748 : (2011) AIRSCW 4340 : (2011) 6 ALD 91 : (2011) 5 AWC 5070 : (2011) 2 DMC 754 : (2011) 7 JT 553 : (2011) 3 KLT 89 SN : (2011) 4 LW 368 : (2011) 4 PLJR 349 : (2011) 3 RCR(Civil) 900 : (2011) 7 SCALE 741 : (2011) 13 SCC 112 : (2011) 9 SCR 3
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 125, 488Hindu Marriage Act, 1955 — Section 13B, 25, 25(3)
Supreme Court20 Jul 2011Allowed
State of Uttarakhand and Another Vs Archana Shukla and Others
Supreme Court Of India · AIR 2011 SC 3162 : (2011) 7 JT 558 : (2011) 3 PLJR 313 : (2011) 8 SCALE 1 : (2011) 2 UD 1
Uttaranchal Regularization of Ad Hoc Appointments (On posts within the purview of the Public Service Commission) Rules, 2002 — Rule 7, 7(1)
Supreme Court20 Jul 2011Dismissed
Mohd. Hamid and Another Vs Badi Masjid Trust and Others etc. etc.
Supreme Court Of India · (2011) 3 ACR 3280 : (2011) 12 JT 46 : (2011) 3 KLT 401 : (2011) 4 LW 796 : (2011) 3 RCR(Civil) 773 : (2011) 3 RCR(Criminal) 691 : (2011) 8 SCALE 2 : (2011) 13 SCC 61 : (2011) 9 SCR 348
City of Nagpur Corporation Act, 1948 — Section 269Constitution of India, 1950 — Article 226, 25, 26, 32Criminal Procedure Code, 1973 (CrPC) — Section 133
Supreme Court20 Jul 2011Disposed Of
Dandu Jaggaraju Vs State of A.P.
Supreme Court Of India · (2011) 3 ACR 3530 : AIR 2011 SC 3387 : (2011) AIRSCW 5320 : (2011) 4 KCCR 3279 : (2011) 4 RCR(Criminal) 718 : (2011) 9 SCALE 523 : (2011) 9 SCR 342
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 379
Supreme Court20 Jul 2011Dismissed
Ankur Gutkha Vs Indian Asthama Care Society and Others
Supreme Court Of India · (2011) 07 SC CK 0051
Supreme Court19 Jul 2011Dismissed
G. Srinivas Rao Vs Union of India (UOI) and Others
Supreme Court Of India · (2011) 10 JT 45 : (2011) 3 KLT 93 SN : (2011) 7 SCALE 723 : (2011) 8 SCC 123
Constitution of India, 1950 — Article 136, 14, 16(1), 226Police Service (Cadre) Rules, 1954 — Rule 3, 5