Supreme Court29 Jul 2011Allowed

Padal Venkata Rama Reddy @ Ramu Vs Kovvuri Satyanarayana Reddy and Others

Supreme Court Of India · (2011) 3 ACR 3156 : (2011) 3 Crimes 161 : (2011) 8 JT 646 : (2011) 8 SCALE 128 : (2011) 12 SCC 437 : (2011) 9 SCR 623 : (2011) 2 UC 1546

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 201, 307, 427
Supreme Court29 Jul 2011Allowed

T.C. Thangaraj Vs V. Engammal and Others

Supreme Court Of India · (2011) 3 ACR 3373 : AIR 2011 SC 3010 : (2011) AIRSCW 4513 : (2011) 3 Crimes 157 : (2011) 4 JCR 76 : (2011) 3 KLT 115 SN : (2012) 1 LW(Cri) 120 : (2011) 3 RCR(Criminal) 751 : (2011) 8 SCALE 120 : (2011) 12 SCC 328 : (2011) 9 SCR 647 : (2011) 5 Supreme 407

Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 482Penal Code, 1860 (IPC) — Section 34, 409, 420, 471
Supreme Court29 Jul 2011

C.C.E., Mangalore Vs Pals Microsystems Ltd., Mangalore

Supreme Court Of India · (2011) 187 ECR 7 : (2011) 270 ELT 305 : (2011) 8 JT 282 : (2011) 4 RCR(Civil) 111 : (2011) 8 SCALE 116 : (2011) 13 SCC 244

Central Excise Rules, 1944 — Rule 173Q, 210, 57ICentral Excises and Salt Act, 1944 — Section 11A, 11A(1), 11AB, 11AC
Supreme Court28 Jul 2011Dismissed

Sheelkumar Jain Vs The New India Assurance Company Ltd. and Others

Supreme Court Of India · AIR 2011 SC 2990 : (2011) AIRSCW 4517 : (2011) 5 ALLMR 380 : (2013) 1 AWC 100 : (2011) 131 FLR 307 : (2011) 8 JT 179 : (2011) 3 KLT 107 SN : (2011) 8 SCALE 96 : (2011) 12 SCC 197 : (2011) 9 SCR 574 : (2012) 1 SLJ 211 : (2011) 5 Supreme 728

General Insurance Business (Nationalisation) Act, 1972 — Section 10, 17AReserve Bank of India (Pension) Regulations, 1990 — Regulation 16, 3
Supreme Court28 Jul 2011Allowed

Umerkhan Vs Bismillabi @ Babulal Shaikh and Others

Supreme Court Of India · AIR 2012 SC 1646 : (2012) AIRSCW 2269 : (2011) 5 ALLMR 481 : (2011) 6 AWC 6357 Supp : (2012) 2 BomCR 710 : (2011) 5 CHN 170 Supp : (2011) 4 JCR 61 : (2011) 12 JT 1 : (2011) 3 KLT 106 SN : (2011) 4 LW 623 : (2012) 2 MhLj 434 : (2011) 2 OLR 702 : (2011) 3 R

Civil Procedure Code, 1908 (CPC) — Section 100, 101, 103, 96
Supreme Court28 Jul 2011Allowed

Bihar State Housing Board and Others Vs Asha Lata Verma

Supreme Court Of India · AIR 2011 SC 3514 : (2011) AIRSCW 4943 : (2013) 1 AWC 96 : (2011) 59 BLJR 3081 : (2011) 3 CPJ 29 : (2011) 4 JCR 6 : (2011) 8 JT 293 : (2011) 7 MLJ 406 : (2011) 8 SCALE 76 : (2011) 13 SCC 491 : (2011) 9 SCR 561 : (2011) 5 Supreme 370

Supreme Court28 Jul 2011Dismissed

Sudarshan Kumar Vs State of Haryana

Supreme Court Of India · (2011) 3 ACR 3284 : AIR 2011 SC 3024 : (2011) AIRSCW 4578 : (2011) 3 Crimes 178 : (2011) 8 JT 284 : (2011) 2 LW(Cri) 511 : (2012) 1 MLJ 303 : (2011) 3 RCR(Criminal) 750 : (2011) 8 SCALE 115 : (2011) 9 SCR 571 : (2011) 5 Supreme 488 : (2011) 2 UC 1529

Penal Code, 1860 (IPC) — Section 306
Supreme Court26 Jul 2011Disposed Of

State of Punjab Vs Jagtar Singh and Others

Supreme Court Of India · (2011) 3 ACR 3286 : AIR 2011 SC 3028 : (2011) AIRSCW 4696 : (2011) 3 Crimes 153 : (2011) 3 JCC 2175 : (2011) 4 JCR 69 : (2011) 8 JT 300 : (2011) 4 KCCR 471 SN : (2011) 3 RCR(Criminal) 734 : (2011) 8 SCALE 108 : (2011) 9 SCR 494 : (2011) 5 Supreme 347 : (2

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
Supreme Court26 Jul 2011Allowed

Narmada Bachao Andolan Vs State of Madhya Pradesh

Supreme Court Of India · AIR 2011 SC 3199 : (2011) AIRSCW 3337 : (2012) 6 AWC 6212 : (2011) 8 JT 307 : (2011) 4 KCCR 433 SN : (2011) 3 KLT 74 SN : (2011) 8 SCALE 38 : (2011) 12 SCR 84

Business Rules, 1961 — Rule 7Constitution of India, 1950 — Article 154(1), 166, 166(1), 166(2), 166(3)Defence of India Act, 1939 — Section 2(5)
Supreme Court26 Jul 2011Dismissed

Gosu Jairami Reddy and Another Vs State of A.P.

Supreme Court Of India · (2011) 3 ACR 3167 : AIR 2011 SC 3147 : (2011) AIRSCW 4717 : (2011) CriLJ 4387 : (2011) 4 Crimes 244 : (2011) 3 JCC 2160 : (2011) 8 JT 263 : (2011) 4 KCCR 468 SN : (2011) 3 KLT 103 SN : (2012) 1 MLJ 793 : (2011) 4 PLJR 273 : (2011) 4 RCR(Criminal) 540 : (2

Arms Act, 1959 — Section 25(1)Constitution of India, 1950 — Article 136Criminal Law (Amendment) Act — Section 7(1)
Supreme Court25 Jul 2011Allowed

Uttar Pradesh State Road Transport Corporation Vs Kulsum and Others

Supreme Court Of India · (2011) 5 ALLMR 355 : (2011) 5 AWC 4682 : (2011) 3 CG.L.R.W. 255 : (2011) 4 CPJ 119 : (2011) 8 JT 322 : (2011) 4 LW 600 : (2011) 7 MLJ 375 : (2012) 1 PLJR 281 : (2011) 164 PLR 280 : (2011) 3 RCR(Civil) 826 : (2011) 8 SCALE 28 : (2011) 8 SCC 142 : (2011) 4

Central Motor Vehicles Rules, 1989 — Rule 3Motor Vehicles Act, 1939 — Section 2(19)Motor Vehicles Act, 1988 — Section 103, 103(1A), 146, 147, 149