Supreme Court01 Oct 1996Disposed Of
Surain Singh and Others Vs Lakhmira Singh and Others
Supreme Court Of India · (2001) 9 SCC 330
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 30 of 106
Supreme Court01 Oct 1996Disposed Of
Chairman, Coal India Ltd. and Others Vs Madan Prasad Sinha and Others, Joy Kumar Sinha and Others and Jay Prakash Singh and Others
Supreme Court Of India · (2000) 10 SCC 644
Supreme Court01 Oct 1996Allowed
S. Vinod Kumar and Another Vs Union of India (UOI) and Others
Supreme Court Of India · (1996) 7 AD 768 : (1996) 8 JT 643 : (1996) 2 OLR 486 : (1997) 1 PLJR 1 : (1996) 7 SCALE 396 : (1996) 6 SCC 580 : (1996) 7 SCR 142 Supp : (1997) 1 SLJ 121
Constitution of India, 1950 — Article 16(4), 335
Supreme Court01 Oct 1996Dismissed
P. Ravindran and Others Vs Union Territory of Pondicherry and Others
Supreme Court Of India · (1996) 9 AD 91 : (1996) 7 SCALE 728 : (1997) 1 SCC 350 : (1997) SCC(L&S) 731 : (1996) 7 SCR 158 Supp
Constitution of India, 1950 — Article 320
Supreme Court01 Oct 1996Allowed
State of U.P. Vs Amar Singh etc.
Supreme Court Of India · (1996) 8 AD 441 : AIR 1997 SC 1534 : (1997) AIRSCW 284 : (1996) 10 JT 43 : (1996) 8 SCALE 124 : (1997) 1 SCC 734 : (1996) 7 SCR 165 Supp : (1996) 8 Supreme 447 : (1997) 1 UJ 181
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5
Supreme Court01 Oct 1996Allowed
Laxmanrao Bapurao Jadhav and another Vs State of Maharashtra and others
Supreme Court Of India · AIR 1997 SC 334 : (1997) AIRSCW 92 : (1996) 98 BOMLR 628 : (1996) 8 SCALE 15 : (1997) 3 SCC 493 : (1996) 7 SCR 161 Supp : (1996) 8 Supreme 95
Land Acquisition Act, 1894 — Section 10, 3A, 4(1), 5A, 6
Supreme Court01 Oct 1996Dismissed
Punjab Wakf Board Vs Shakur Masih
Supreme Court Of India · (1996) 8 AD 64 : AIR 1997 SC 104 : (1996) AIRSCW 4261 : (1996) 9 JT 460 : (1996) 7 SCALE 711 : (1996) 11 SCC 245 : (1996) 7 SCR 148 Supp : (1996) 8 Supreme 757 : (1997) 1 UJ 453
Supreme Court01 Oct 1996Dismissed
Hari Singh and another Vs State of Rajasthan
Supreme Court Of India · (1996) 7 AD 341 : AIR 1997 SC 1505 : (1997) AIRSCW 223 : (1997) 1 ALD(Cri) 101 : (1997) 1 ALT(Cri) 230 : (1997) CriLJ 733 : (1996) 4 Crimes 93 : (1996) 9 JT 335 : (1996) 7 SCALE 400 : (1996) 11 SCC 551 : (1996) 7 Supreme 438
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
Supreme Court01 Oct 1996Dismissed
Union of India (UOI) and Others Vs Metal Box Co. of India Ltd. and Others
Supreme Court Of India · (1996) 7 AD 607 : (1996) 87 ELT 327 : (1996) 8 JT 638 : (1996) 7 SCALE 384 : (1996) 11 SCC 122 : (1996) 7 SCR 134 Supp
Supreme Court01 Oct 1996Dismissed
Brij Kishore Sharma and Another Vs Ram Singh and Sons and Others
Supreme Court Of India · (1996) 8 AD 562 : (1997) 1 BC 503 : (1996) 10 JT 38 : (1997) 2 LW 647 : (1996) 8 SCALE 17 : (1996) 11 SCC 480 : (1996) 7 SCR 152 Supp
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 4
Supreme Court01 Oct 1996Disposed Of
Malwa Vanaspati and Chemical Co. Vs Commissioner of Income Tax
Supreme Court Of India · (2010) 4 ALT 27 : (1997) 142 CTR 137 : (1997) 225 ITR 383 : (1997) 10 SCC 659 : (1997) 105 STC 188
Income Tax Act, 1961 — Section 256, 37
Supreme Court01 Oct 1996Dismissed
Purewal Associates Ltd. Vs Collector of Central Excise
Supreme Court Of India · (1996) 7 AD 452 : (1996) 87 ELT 321 : (1996) 8 JT 725 : (1996) 7 SCALE 378 : (1996) 10 SCC 752 : (1996) 7 SCR 117 Supp
Supreme Court01 Oct 1996Allowed
Kishore Metal and Wire Industries Vs Collector of Central Excise, Bombay
Supreme Court Of India · (1997) 95 ELT 167 : (1998) 9 JT 176 : (1998) 8 SCC 334
Supreme Court01 Oct 1996Dismissed
Smt. Gomtibai (dead) through LRs. and others Vs Mattulal (dead) through LRs.
Supreme Court Of India · (1996) 8 AD 310 : AIR 1997 SC 127 : (1996) AIRSCW 4287 : (1996) 9 JT 454 : (1996) 7 SCALE 715 : (1996) 11 SCC 681 : (1996) 7 SCR 155 Supp : (1997) 6 Supreme 283
Transfer of Property Act, 1882 — Section 122, 123, 124
Supreme Court01 Oct 1996Disposed Of
Gangadevi (Smt) Vs Union of India (UOI) and Another
Supreme Court Of India · (1996) 7 AD 723 : (1997) 1 ALD(Cri) 159 : (1997) CriLJ 228 : (1996) 9 JT 248 : (1996) 7 SCALE 389 : (1996) 6 SCC 401 : (1996) 7 SCR 128 Supp : (1996) 2 UJ 757
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 12A, 3Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 2(2), 6
Supreme Court30 Sept 1996Allowed
Raju Z. Moray Vs State of Maharashtra and Others
Supreme Court Of India · (1997) 11 SCC 496
Supreme Court30 Sept 1996Disposed Of
Prakash K. and Another Vs State of Karnataka and Others
Supreme Court Of India · (1996) 9 AD 284 : (1997) 75 FLR 347 : (1996) 9 JT 641 : (1996) 7 SCALE 718 : (1996) 11 SCC 563 : (1997) SCC(L&S) 482 : (1996) 7 SCR 102 Supp
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 16(1)
Supreme Court30 Sept 1996Allowed
Commissioner of Income Tax, Amritsar Vs Shiv Prakash Janak Raj and Co. Pvt. Ltd. and Others
Supreme Court Of India · (1996) 7 AD 625 : (1996) 136 CTR 421 : (1996) 222 ITR 583 : (1996) 8 JT 603 : (1996) 7 SCALE 368 : (1996) 11 SCC 530 : (1996) 7 SCR 81 Supp : (1996) 88 TAXMAN 536
Supreme Court30 Sept 1996Allowed
Chanchal Manohar Singh Vs High Court of Punjab and Haryana and Others
Supreme Court Of India · (1998) 8 SCC 481
Supreme Court30 Sept 1996Allowed
U.P. State Roadways Transport Corpn., Lucknow through its General Manager Vs Anwar Ahmed and Others
Supreme Court Of India · (1996) 2 ACC 689 : (1996) 8 AD 54 : (1997) 1 ALT 17 : (1996) 7 SCALE 724 : (1997) 3 SCC 191 : (1996) 7 SCR 98 Supp
Motor Vehicles Act, 1988 — Section 104