Supreme Court26 Sept 1996Allowed
Raj Kishore Giri and Others Vs Purendra Giri and Others
Supreme Court Of India · (1997) 1 OLR 1
Transfer of Property Act, 1882 — Section 53A
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 32 of 106
Supreme Court26 Sept 1996Dismissed
Collector of Customs, Bombay Vs J.K. Synthetics and Ltd.
Supreme Court Of India · (1996) 87 ELT 332 : (1997) 10 SCC 460
Supreme Court26 Sept 1996Dismissed
Thiagaraja Engineering Enterprises Vs Assistant Collector of Central Excise
Supreme Court Of India · (1997) 68 ECR 41 : (1996) 88 ELT 312 : (1997) 10 SCC 241
Supreme Court26 Sept 1996Disposed Of
Collector of Customs, Madras Vs Lotus Inks
Supreme Court Of India · (1996) 87 ELT 580 : (1997) 10 SCC 291
Supreme Court26 Sept 1996dismissed
Commissioner of Income Tax and Others Vs N. Ramanatha Reddiar (Huf) and Others
Supreme Court Of India · (1996) 222 ITR 765 : (1997) 10 SCC 478
Supreme Court26 Sept 1996Dismissed
Escorts Farms (Ramgarh) Ltd. Vs Commissioner of Income Tax, New Delhi
Supreme Court Of India · (1996) 7 AD 613 : (1996) 136 CTR 434 : (1996) 222 ITR 509 : (1996) 7 SCALE 221 : (1996) 6 SCC 357 : (1996) 7 SCR 18 Supp : (1996) 88 TAXMAN 453
Income Tax Act, 1961 — Section 2(14), 45(1), 55(2)
Supreme Court25 Sept 1996Dismissed
Star Wire (India) Ltd. Vs State of Haryana and Others
Supreme Court Of India · (1996) 8 AD 172 : (1997) 4 ALT 1 : (1996) 9 JT 429 : (1996) 7 SCALE 632 : (1996) 11 SCC 698 : (1996) 7 SCR 6 Supp
Land Acquisition Act, 1894 — Section 4(1)
Supreme Court25 Sept 1996Allowed
Ashok Kapil Vs Sana Ullah (Dead) and Others
Supreme Court Of India · (1996) 7 AD 574 : (1996) 8 JT 525 : (1997) 1 MLJ 112 : (1996) 7 SCALE 339 : (1996) 6 SCC 342 : (1996) 6 SCR 768 Supp : (1996) 2 UJ 798
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1), 3
Supreme Court25 Sept 1996dismissed
J.K. Industries Ltd. and Others Vs Chief Inspector of Factories and Boilers and Others
Supreme Court Of India · (1996) 7 AD 125 : (1997) 88 CompCas 285 : (1996) 74 FLR 2608 : (1996) 9 JT 27 : (1997) 1 LLJ 722 : (1996) 7 SCALE 247 : (1996) 6 SCC 665 : (1997) SCC(L&S) 1 : (1996) 6 SCR 798 Supp : (1996) 89 TAXMAN 321
Companies Act, 1956 — Section 291Constitution of India, 1950 — Article 14, 19(1), 19(6), 21Factories (Amendment) Act, 1976 — Section 100
Supreme Court25 Sept 1996Allowed
Gulzari Lal Agarwal Vs Accounts Officer
Supreme Court Of India · (1996) 7 AD 569 : (1996) 87 CompCas 1001 : (1996) 9 JT 103 : (1996) 7 SCALE 323 : (1996) 10 SCC 590 : (1996) 6 SCR 708 Supp : (1996) 2 UJ 761
Consumer Protection Act, 1986 — Section 13, 14, 14(2), 14(2A), 16West Bengal Consumer Protection Rules, 1987 — Rule 6(10), 6(9)
Supreme Court25 Sept 1996dismissed
Surja Ram Vs State of Rajasthan
Supreme Court Of India · (1996) 7 AD 97 : AIR 1997 SC 18 : (1996) 2 ALD(Cri) 717 : (1997) CriLJ 51 : (1996) 4 Crimes 45 : (1996) 8 JT 461 : (1996) 7 SCALE 192 : (1996) 6 SCC 271 : (1996) 6 SCR 783 Supp
Penal Code, 1860 (IPC) — Section 302, 307, 450
Supreme Court25 Sept 1996Dismissed
Commissioner of Gift-tax Vs D.C. Shah and Others
Supreme Court Of India · (2001) 249 ITR 518 : (2003) 11 SCC 359
Supreme Court25 Sept 1996Allowed
G.B. Kashirsagar Vs L.A. Narode
Supreme Court Of India · (1996) 7 AD 635 : (1996) 9 JT 268 : (1996) 7 SCALE 349 : (1996) 10 SCC 621 : (1996) 7 SCR 1 Supp
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 31, 31C, 31D
Supreme Court25 Sept 1996Allowed
Himi (Smt) and Another Vs Hira Devi (Smt) and Others
Supreme Court Of India · (1996) 7 AD 544 : AIR 1997 SC 83 : (1996) AIRSCW 4239 : (1996) 8 JT 571 : (1996) 7 SCALE 302 : (1996) 10 SCC 642 : (1996) 6 SCR 855 Supp : (1996) 7 Supreme 531
Hindu Succession Act, 1956 — Section 14(1), 14(2)
Supreme Court25 Sept 1996Dismissed
K. Sankaran Nair (Dead) through Lrs. Vs Devaki Amma Malathy Amma and Others
Supreme Court Of India · (1996) 7 AD 669 : (1996) 8 JT 664 : (1996) 2 KLT 901 : (1996) 7 SCALE 292 : (1996) 11 SCC 428 : (1996) 6 SCR 839 Supp
Kerala Land Reforms (Amendment) Act, 1979 — Section 1(2), 74Kerala Land Reforms Act, 1963 — Section 6C
Supreme Court25 Sept 1996Disposed Of
Biswajit Pati Vs Surami Pati and Others
Supreme Court Of India · (1996) 9 JT 72 : (1996) 7 SCALE 240 : (1996) 6 SCC 347
Orissa House Rent Control Act, 1967 — Section 7(2), 7(3)
Supreme Court25 Sept 1996Dismissed
Yeshoda and Another Vs K. Nagarajan
Supreme Court Of India · (1996) 7 AD 863 : (1996) 7 SCALE 408 : (1996) 11 SCC 228 : (1996) 7 SCR 4 Supp : (1996) 2 UJ 710
Civil Procedure Code, 1908 (CPC) — Section 148Specific Relief Act, 1963 — Section 28
Supreme Court25 Sept 1996
Common Cause A Registered Society Vs Union of India and others
Supreme Court Of India · AIR 1996 SC 3538 : (1996) 2 ALD(Cri) 1 : (1996) 1 ALT(Cri) 691 : (1996) 8 JT 613 : (1997) 3 SCALE 21 : (1996) 7 SCALE 156 : (1996) 6 SCC 530 : (1996) 6 SCR 719 Supp : (1996) 2 UJ 802
Constitution of India, 1950 — Article 14, 226, 311, 32
Supreme Court25 Sept 1996Disposed Of
Adair Dutt and Co. India Pvt. Ltd. Vs Appropriate Authority, Income Tax Department
Supreme Court Of India · (1996) 7 AD 466 : (1996) 136 CTR 417 : (1996) 222 ITR 438 : (1996) 8 JT 579 : (1996) 7 SCALE 307 : (1996) 6 SCC 622 : (1996) 6 SCR 775 Supp : (1996) 88 TAXMAN 355
Income Tax Act, 1961 — Section 269UA(2), 269UC(2), 269UD(1), 269UE(1), 269UE(5)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(5)
Supreme Court25 Sept 1996
Periasami and Another Vs State of T.N.
Supreme Court Of India · (1996) 7 AD 105 : (1997) 1 ALD(Cri) 78 : (1996) 2 ALT(Cri) 862 : (1997) CriLJ 219 : (1996) 4 Crimes 39 : (1996) 8 JT 449 : (1997) 1 LW(Cri) 169 : (1996) 7 SCALE 202 : (1996) 6 SCC 457 : (1996) 6 SCR 757 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 101, 105Penal Code, 1860 (IPC) — Section 302, 304