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Supreme Court Of India judgments, 1996

2,104 judgments · page 29 of 106

Supreme Court04 Oct 1996Dismissed

Kumbhar Dhirajlal Mohanlal Vs State of Gujarat

Supreme Court Of India · (1996) 7 AD 353 : AIR 1997 SC 1531 : (1997) AIRSCW 281 : (1997) 1 ALD(Cri) 105 : (1997) CriLJ 769 : (1996) 4 Crimes 98 : (1996) 2 DMC 604 : (1997) 2 GLR 1526 : (1996) 8 JT 701 : (1996) 7 SCALE 417 : (1996) 11 SCC 117 : (1996) 7 SCR 177 Supp : (1996) 7 Sup

Penal Code, 1860 (IPC) — Section 302, 307
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Supreme Court04 Oct 1996Dismissed

Janaki S. Menon and others Vs Dr. V.R.S. Krishanan and others

Supreme Court Of India · (1996) 8 AD 392 : AIR 1997 SC 1894 : (1997) AIRSCW 1645 : (1997) 1 BC 135 : (1997) 223 ITR 771 : (1997) 10 JT 15 : (1996) 8 SCALE 1 : (1997) 2 SCC 623 : (1996) 7 SCR 207 Supp : (1997) 91 TAXMAN 12

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
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Supreme Court04 Oct 1996Allowed

State of T.N. Vs Srinivasa Sales Circulation

Supreme Court Of India · (1996) 7 AD 716 : (1996) 8 JT 761 : (1996) 7 SCALE 421 : (1996) 10 SCC 648 : (1996) 7 SCR 185 Supp : (1996) 103 STC 485

Sales of Goods Act, 1930 — Section 4Tamil Nadu General Sales Tax Act, 1959 — Section 3(1)
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Supreme Court03 Oct 1996Disposed Of

Mohamed Arif and others Vs State of Gujarat State of Gujarat Vs Mohamed Arif and others

Supreme Court Of India · (1996) 7 AD 339 : AIR 1997 SC 105 : (1996) AIRSCW 4263 : (1997) 1 ALD(Cri) 73 : (1996) 2 ALT(Cri) 887 : (1997) CriLJ 65 : (1996) 4 Crimes 33 : (1997) 1 GLR 791 : (1996) 8 JT 676 : (1996) 7 SCALE 409 : (1996) 11 SCC 261 : (1996) 7 Supreme 246

Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 188Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3(2)
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Supreme Court03 Oct 1996Disposed Of

Vijay Singh Deora and Others Vs State of Rajasthan and Another

Supreme Court Of India · (1996) 8 AD 128 : (1996) 8 SCALE 248 : (1997) 3 SCC 118 : (1997) SCC(L&S) 758 : (1996) 7 SCR 170 Supp : (1997) 1 SLJ 52 : (1997) 1 UJ 437

Constitution of India, 1950 — Article 136, 142Rajasthan Engineering Subordinate Service (Irrigation Branch) Rules, 1967 — Rule 2, 27, 6, 6(1A)
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Supreme Court03 Oct 1996Dismissed

Ramkishore Patel and Others Vs State of M.P.

Supreme Court Of India · (1996) 7 AD 361 : (1997) 1 ALD(Cri) 92 : (1997) 1 ALT(Cri) 304 : (1997) CriLJ 207 : (1996) 4 Crimes 67 : (1997) 1 JLJ 259 : (1996) 8 JT 692 : (1996) 7 SCALE 411 : (1996) 11 SCC 217

Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 325
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