Supreme Court08 Oct 1996Allowed

State of Orisssa Vs Sharat Chandra Sahu and another

Supreme Court Of India · AIR 1997 SC 1(1) : (1996) AIRSCW 4147 : (1997) 1 OLR 103 : (1996) 7 SCALE 588 : (1996) 6 SCC 435 : (1996) 7 SCR 304 Supp : (1996) 8 Supreme 806

Penal Code, 1860 (IPC) — Section 494, 495, 498ACode of Criminal Procedure, 1973 — Section 198, 198(1), 482
Supreme Court07 Oct 1996Allowed

Central Bureau of Investigation and another Vs Rajesh Gandhi and another

Supreme Court Of India · (1996) 7 AD 752 : AIR 1997 SC 93 : (1996) AIRSCW 4249 : (1997) 1 ALD(Cri) 110 : (1997) 1 ALT(Cri) 241 : (1997) CriLJ 63 : (1996) 4 Crimes 104 : (1996) 9 JT 131 : (1996) 7 SCALE 508 : (1996) 11 SCC 253 : (1996) 7 Supreme 455

Delhi Police Special Establishment Act, 1946 — Section 5, 6(1)Penal Code, 1860 (IPC) — Section 120B, 201, 427, 436, 457
Supreme Court07 Oct 1996Allowed

State of U.P. and another Vs Ved Pal Singh and another

Supreme Court Of India · (1996) 8 AD 675 : AIR 1997 SC 608 : (1997) AIRSCW 231 : (1997) 10 JT 402 : (1997) LabIC 441 : (1998) 3 LLJ 615 : (1996) 8 SCALE 231 : (1997) 3 SCC 483 : (1997) SCC(L&S) 823 : (1996) 7 SCR 233 Supp : (1997) 1 SLJ 215 : (1996) 8 Supreme 798

Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 409
Supreme Court07 Oct 1996Allowed

Hanumanthappa Vs Muninarayanappa

Supreme Court Of India · (1996) 8 AD 440 : (1996) 10 JT 309 : (1996) 8 SCALE 9 : (1996) 11 SCC 696 : (1996) 7 SCR 218 Supp

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
Supreme Court07 Oct 1996Allowed

Union of India (UOI) Vs Ujagar Lal

Supreme Court Of India · (1996) 8 AD 665 : (1997) 75 FLR 1 : (1996) 10 JT 42 : (1997) 2 LLJ 981 : (1996) 8 SCALE 3 : (1996) 11 SCC 116 : (1997) SCC(L&S) 473 : (1996) 7 SCR 227 Supp : (1997) 1 UJ 408