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Supreme Court Of India judgments, 1996

2,104 judgments · page 26 of 106

Supreme Court11 Oct 1996Allowed

H.M.M. Limited Vs Collector of Central Excise, New Delhi

Supreme Court Of India · (1996) 8 AD 378 : (1996) 87 ELT 593 : (1996) 9 JT 444 : (1996) 7 SCALE 687 : (1996) 11 SCC 332 : (1996) 7 SCR 535 Supp

Central Excise Rules, 1944 — Rule 1, 10, 11, 2, 56A(3)Central Excises and Salt Act, 1944 — Section 5A
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Supreme Court11 Oct 1996Allowed

Union of India (UOI) Vs Punnilal and Others

Supreme Court Of India · (1996) 8 AD 438 : (1997) 75 FLR 367 : (1996) 9 JT 740 : (1997) 2 LLJ 53 : (1996) 8 SCALE 208 : (1996) 11 SCC 112 : (1997) SCC(L&S) 215 : (1996) 7 SCR 629 Supp

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Payment of Wages Act, 1936 — Section 15
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Supreme Court11 Oct 1996Allowed

Pratibha Processors and others Vs Union of India and others

Supreme Court Of India · (1996) 8 AD 261 : AIR 1997 SC 138 : (1996) AIRSCW 4299 : (2002) 82 ECC 233 : (1996) 88 ELT 12 : (1996) 9 JT 478 : (1996) 7 SCALE 737 : (1996) 11 SCC 101 : (1996) 7 SCR 596 Supp

Companies Act, 1956 — Section 12, 15, 2(14), 25(1), 68Customs Act, 1962 — Section 17, 18, 59, 61(2)
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Supreme Court10 Oct 1996Disposed Of

Vijay Singh etc. etc. Vs Vijayalakshmi Ammal

Supreme Court Of India · AIR 1997 SC 47 : (1996) 2 CTC 586 : (1996) 9 JT 408 : (1997) 1 LW 218 : (1997) 1 MLJ 98 : (1996) 7 SCALE 676 : (1996) 6 SCC 475 : (1996) 7 SCR 385 Supp : (1997) 1 UJ 83

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 12, 13, 14, 16, 33
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Supreme Court10 Oct 1996Dismissed

Karan Singh Vs State (Delhi Admn.)

Supreme Court Of India · (1996) 8 AD 87 : AIR 1997 SC 1508 : (1997) AIRSCW 228 : (1997) 1 ALD(Cri) 207 : (1997) CriLJ 736 : (1996) 4 Crimes 182 : (1996) 9 JT 736 : (1996) 7 SCALE 697 : (1996) 11 SCC 274 : (1996) 7 SCR 405 Supp : (1996) 8 Supreme 149

Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 14, 19, 20A, 5
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