COURT ARCHIVE

Supreme Court Of India judgments, 1981

430 judgments · page 17 of 22

Supreme Court03 Mar 1981Dismissed

Mohammad Usman Mohammad Hussain Maniyar and Others Vs State of Maharashtra

Supreme Court Of India · AIR 1981 SC 1062 : (1981) CriLJ 588 : (1981) 1 SCALE 445 : (1981) 2 SCC 443 : (1981) SCC 17 Supp : (1981) SCC(Cri) 477 : (1981) 3 SCR 68

Criminal Procedure Code, 1973 (CrPC) — Section 342Explosive Substances Act, 1908 — Section 5, 5

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Supreme Court02 Mar 1981Dismissed

Sadik Mian and Another Vs Ram Dhyan Hajam and Others

Supreme Court Of India · (1982) 3 SCC 372

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Supreme Court02 Mar 1981Dismissed

General Government Servants Cooperative Housing Society Ltd., Agra and Others Vs Sh. Wahab Uddin and Others

Supreme Court Of India · AIR 1981 SC 866 : (1981) 1 SCALE 630 : (1981) 2 SCC 352 : (1981) 3 SCR 46 : (1981) 13 UJ 301

Constitution of India, 1950 — Article 226Land Acquisition (Companies) Rules, 1963 — Rule 4Uttar Pradesh Tenancy Act, 1939 — Section 171

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Supreme Court02 Mar 1981Dismissed

Ex. Capt. Randhir Singh Dhull Vs Shri S.D. Bhambri and others

Supreme Court Of India · AIR 1981 SC 1082(2) : (1981) LabIC 585 : (1981) 1 SCALE 647 : (1981) 2 SCC 338 : (1981) 3 SCR 55 : (1981) 13 UJ 292

Constitution of India, 1950 — Article 14, 16

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Supreme Court27 Feb 1981Allowed

Arti Sapru and Others Vs State of Jammu & Kashmir and Others

Supreme Court Of India · AIR 1981 SC 1009 : (1981) 1 SCALE 437 : (1981) 2 SCC 484 : (1981) 3 SCR 34 : (1981) 13 UJ 333

Constitution of India, 1950 — Article 14, 15(4), 32

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Supreme Court27 Feb 1981dismissed

New India Sugar Works Vs State of Uttar Pradesh and others

Supreme Court Of India · AIR 1981 SC 998 : (1981) 1 SCALE 422 : (1981) 2 SCC 293 : (1981) 3 SCR 29 : (1981) 13 UJ 341

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Supreme Court26 Feb 1981Allowed

Corporation of the City of Nagpur, Civil Lines, Nagpur and another Vs Ramchandra and others

Supreme Court Of India · AIR 1984 SC 626 : (1981) 83 BOMLR 536 : (1981) 43 FLR 78 : (1984) LabIC 179 : (1981) 2 LLJ 6 : (1981) 1 SCALE 503 : (1981) 2 SCC 714 : (1981) 3 SCR 22 : (1981) 13 UJ 316

City of Nagpur Corporation Act, 1948 — Section 59(3)Penal Code, 1860 (IPC) — Section 304

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Supreme Court25 Feb 1981allowed

Ram Chander Vs State of Haryana

Supreme Court Of India · AIR 1981 SC 1036 : (1981) CriLJ 609 : (1981) 1 SCALE 428 : (1981) 3 SCC 191 : (1981) SCC(Cri) 683 : (1981) 3 SCR 12

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 172(2)Evidence Act, 1872 — Section 11, 136, 148, 165Penal Code, 1860 (IPC) — Section 302, 34

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Supreme Court25 Feb 1981Allowed