Supreme Court20 Feb 1981Disposed Of
State of Punjab Vs Charan Singh
Supreme Court Of India · AIR 1981 SC 1007 : (1981) CriLJ 712 : (1981) 1 SCALE 399 : (1981) 2 SCC 197 : (1981) SCC(Cri) 581 : (1981) 2 SCR 989
Punjab Police Rules, 1934 — Rule 16.38
COURT ARCHIVE
Supreme Court Of India judgments, 1981
430 judgments · page 18 of 22
Supreme Court20 Feb 1981Allowed
Drugs Inspector, Palace Road, Bangalore Vs Dr. B.K. Krishnaiah and Another
Supreme Court Of India · AIR 1981 SC 1164 : (1981) CriLJ 627 : (1981) 2 SCC 454 : (1981) SCC(Cri) 487 : (1981) 13 UJ 368
Drugs and Cosmetics Act, 1940 — Section 18(1), 32, 34
Supreme Court20 Feb 1981Dismissed
Beti Padia Vs State of Orissa
Supreme Court Of India · AIR 1981 SC 1163 : (1981) 52 CLT 174 : (1981) CriLJ 626 : (1981) SCC 9 Supp : (1981) SCC(Cri) 607 : (1981) 13 UJ 319
Penal Code, 1860 (IPC) — Section 302
Supreme Court20 Feb 1981Dismissed
Harcharan Singh Vs Smt. Shivrani and Others
Supreme Court Of India · AIR 1981 SC 1284(1) : (1981) 1 SCALE 401 : (1981) 2 SCC 535 : (1981) 2 SCR 962
Civil Procedure Code, 1908 (CPC) — Section 100, 9Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
Supreme Court19 Feb 1981dismissed
Madi Ganga Vs State of Orissa
Supreme Court Of India · AIR 1981 SC 1165 : (1981) 52 CLT 140 : (1981) CriLJ 628 : (1981) 2 SCC 224 : (1981) SCC(Cri) 411 : (1981) 13 UJ 503
Evidence Act, 1872 — Section 24, 80Penal Code, 1860 (IPC) — Section 302
Supreme Court19 Feb 1981dismissed
Express Newspapers Ltd. Vs State of Madras
Supreme Court Of India · AIR 1981 SC 968 : (1981) 1 SCALE 390 : (1981) 2 SCC 479 : (1981) 2 SCR 948 : (1981) 13 UJ 312
Constitution of India, 1950 — Article 133(1)
Supreme Court19 Feb 1981Dismissed
Commissioner of Income Tax, Bangalore Vs B.C. Srinivasa Setty
Supreme Court Of India · AIR 1981 SC 972 : (1981) 21 CTR 138 : (1981) 128 ITR 294 : (1981) 1 SCALE 384 : (1981) 2 SCC 460 : (1981) 2 SCR 938 : (1981) 13 UJ 391
Income Tax Act, 1961 — Section 2(14), 45, 48, 49, 50
Supreme Court18 Feb 1981Disposed Of
Smt. Sewa Devi Vs Bipan Behari Tawekley and Others
Supreme Court Of India · (1981) SCC 52 Supp
Supreme Court18 Feb 1981Dismissed
Chief Secretary to Government of Andhra Pradesh and another Vs V.J. Cornelius and others
Supreme Court Of India · AIR 1981 SC 1099 : (1981) 42 FLR 265 : (1981) 1 SCALE 363 : (1981) 2 SCC 347 : (1981) 2 SCR 930 : (1981) 13 UJ 380
Andhra Pradesh Revised Scales of Pay Rules, 1969 — Rule 5(2)Constitution of India, 1950 — Article 14, 16, 35, 39
Supreme Court18 Feb 1981Allowed
Man Mohan Tuli Vs Municipal Corporation of Delhi and Others Smt. Uma Devi and Others Vs Municipal Corporation of Delhi and Others
Supreme Court Of India · AIR 1981 SC 991 : (1981) 1 SCALE 352 : (1981) 2 SCC 467 : (1981) 2 SCR 894
Delhi Municipal Corporation Act, 1957 — Section 178
Supreme Court18 Feb 1981Dismissed
Jagdish Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1981 SC 1167 : (1981) CriLJ 630 : (1981) SCC 40 Supp : (1981) SCC(Cri) 676
Penal Code, 1860 (IPC) — Section 302
Supreme Court18 Feb 1981Disposed Of
Lakhi Ram Vs State of Haryana and Others
Supreme Court Of India · AIR 1981 SC 1655 : (1981) 43 FLR 296 : (1981) 2 SCC 674 : (1981) 2 SLJ 408
Supreme Court18 Feb 1981Allowed
Mst. Zohara Khatoon Vs Mohd. Ibrahim
Supreme Court Of India · AIR 1981 SC 1243 : (1981) 1 SCALE 370 : (1981) 2 SCC 509 : (1981) SCC(Cri) 517 : (1981) 2 SCR 910
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 127, 127(2), 127(3)
Supreme Court18 Feb 1981Dismissed
Capt. Dushyant Somal Vs Smt. Sushma Somal and Another
Supreme Court Of India · AIR 1981 SC 1026 : (1981) CriLJ 719 : (1981) 1 SCALE 615 : (1981) 2 SCC 277 : (1981) SCC(Cri) 413
Constitution of India, 1950 — Article 20(3), 226Contempt of Courts Act, 1971 — Section 12, 2Penal Code, 1860 (IPC) — Section 363
Supreme Court17 Feb 1981Dismissed
Rameshchandra Kachardas Porwal and Others Vs State of Maharashtra and Others
Supreme Court Of India · AIR 1981 SC 1127 : (1981) 1 SCALE 334 : (1981) 2 SCC 722 : (1981) 2 SCR 866
Supreme Court17 Feb 1981allowed
Union of India (UOI) and Others Vs Shri R.C. Jain and Others
Supreme Court Of India · AIR 1981 SC 951 : (1981) 42 FLR 348 : (1981) 1 LLJ 402 : (1981) 1 SCALE 320 : (1981) 2 SCC 308 : (1981) 2 SCR 854 : (1981) 13 UJ 197
Delhi Development Act, 1957 — Section 3(31)Payment of Bonus Act, 1965 — Section 32Penal Code, 1860 (IPC) — Section 21
Supreme Court17 Feb 1981Allowed
Mehrunissa Vs State of Maharashtra
Supreme Court Of India · AIR 1981 SC 1861 : (1981) CriLJ 1283 : (1981) 2 SCC 709 : (1981) SCC(Cri) 592
Customs Act, 1962 — Section 108
Supreme Court17 Feb 1981Dismissed
State of Madhya Pradesh Vs Dayaram Hemraj
Supreme Court Of India · AIR 1981 SC 2007 : (1981) CriLJ 1688 : (1981) SCC 14 Supp
Supreme Court17 Feb 1981Disposed Of
State of Assam and Another Vs Jitendra Kumar Senapati and Others
Supreme Court Of India · AIR 1981 SC 969 : (1981) 1 SCALE 328 : (1981) 2 SCC 221 : (1981) 2 SCR 850 : (1981) 13 UJ 189
Land Acquisition Act, 1894 — Section 23, 34
Supreme Court16 Feb 1981Disposed Of
Eapen Eapen Vs Abdul Majeed Shanavas and Others
Supreme Court Of India · (1981) 3 SCC 31