Supreme Court16 Feb 1981Partly Allowed
Om Prakash Sud and Others Vs State of Jammu & Kashmir and Others
Supreme Court Of India · AIR 1981 SC 1001 : (1981) 1 SCALE 314 : (1981) 2 SCC 270 : (1981) 2 SCR 841
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Supreme Court Of India judgments, 1981
430 judgments · page 19 of 22
Supreme Court11 Feb 1981Dismissed
Akhilesh Prasad Vs Union Territory of Mizoram
Supreme Court Of India · AIR 1981 SC 806 : (1981) CriLJ 407 : (1981) 1 SCALE 292 : (1981) 2 SCC 150 : (1981) SCC(Cri) 337 : (1981) 2 SCR 789
Supreme Court11 Feb 1981Disposed Of
Union of India (UOI) and Others Vs P.S. Bhatt
Supreme Court Of India · AIR 1981 SC 957(2) : (1981) 42 FLR 359 : (1981) 1 LLJ 485 : (1981) 1 SCALE 626 : (1981) 2 SCC 761 : (1981) 1 SLJ 212 : (1981) 13 UJ 219
Constitution of India, 1950 — Article 311(2)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 18
Supreme Court11 Feb 1981Disposed Of
Union of India (UOI) and Others Vs M.B. Patnaik and Others Union of India (UOI) and Others Vs P.N.L. Das
Supreme Court Of India · AIR 1981 SC 858(1) : (1981) 51 CLT 568 : (1981) 42 FLR 252 : (1981) 1 LLJ 453 : (1981) 1 SCALE 297 : (1981) 2 SCC 159 : (1981) 2 SCR 817 : (1981) 1 SLJ 377 : (1981) 13 UJ 204
Supreme Court11 Feb 1981allowed
Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Ernakulam, Kerala Vs M/s. T.P. Rantasabhapaty and others
Supreme Court Of India · AIR 1981 SC 1362(2) : (1981) 2 SCC 692 : (1981) 13 UJ 188
Supreme Court11 Feb 1981Partly Allowed
Dudh Nath Pandey Vs State of Uttar Pradesh
Supreme Court Of India · (1981) ACR 165 : AIR 1981 SC 911 : (1981) CriLJ 618 : (1981) 1 SCALE 285 : (1981) 2 SCC 166 : (1981) SCC(Cri) 379 : (1981) 2 SCR 771
Penal Code, 1860 (IPC) — Section 302
Supreme Court11 Feb 1981Allowed
Municipal Corporation of Delhi Vs Girdharilal Sapuru and Others
Supreme Court Of India · (1981) ACR 161 : AIR 1981 SC 1169 : (1981) 83 PLR 593 : (1981) 2 SCC 758 : (1981) SCC(Cri) 598 : (1981) 13 UJ 217
Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(1)Prevention of Food Adulteration Rules, 1955 — Rule 22
Supreme Court11 Feb 1981Dismissed
Lalappa Lingappa and Others Vs Laxmi Vishnu Textile Mills Ltd. Mahadu Sitaram and Others Vs Laxmi Vishnu Textile Mills Ltd.
Supreme Court Of India · AIR 1981 SC 852 : (1981) 42 FLR 258 : (1981) 1 LLJ 308 : (1981) MhLj 517 : (1981) MPLJ 325 : (1981) 1 SCALE 268 : (1981) 2 SCC 238 : (1981) 2 SCR 796 : (1981) 1 SLJ 420 : (1981) 13 UJ 255
Payment of Gratuity Act, 1972 — Section 2, 4, 4(1)
Supreme Court11 Feb 1981Dismissed
Bhagwan Dass Jain Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1981 SC 907 : (1981) 21 CTR 339 : (1981) 128 ITR 315 : (1981) 1 SCALE 276 : (1981) 2 SCC 135 : (1981) 2 SCR 808 : (1981) 13 UJ 169
Constitution of India, 1950 — Article 245, 246Income Tax Act, 1961 — Section 22, 23(2)
Supreme Court11 Feb 1981Dismissed
Dr. C. Girijambal Vs Government of Andhra Pradesh
Supreme Court Of India · AIR 1981 SC 1537 : (1981) 43 FLR 185 : (1981) 1 LLJ 314 : (1981) 1 SCALE 281 : (1981) 2 SCC 155 : (1981) 2 SCR 782 : (1981) 2 SLJ 206 : (1981) 13 UJ 224
Supreme Court10 Feb 1981Dismissed
Mohd. Naim Siddiqui Vs Smt. Sultana Khatoon
Supreme Court Of India · (1982) 3 SCC 369
Criminal Procedure Code, 1973 (CrPC) — Section 125
Supreme Court06 Feb 1981Disposed Of
Kshitish Chandra Bose Vs Commissioner of Ranchi
Supreme Court Of India · AIR 1981 SC 707 : (1981) 1 SCALE 521 : (1981) 2 SCC 103 : (1981) 2 SCR 764 : (1981) 13 UJ 137
Supreme Court06 Feb 1981Dismissed
Bhappa Singh Vs Ram Pal Singh and Others
Supreme Court Of India · AIR 1982 SC 779 : (1982) CriLJ 627 : (1981) SCC 12 Supp : (1981) SCC(Cri) 602
Gold (Control) Act, 1968 — Section 108Penal Code, 1860 (IPC) — Section 148, 149, 307, 342, 452
Supreme Court06 Feb 1981Allowed
Mohammad Mustakhan Vs U.P. Sunni Central Board of Waqf and Others
Supreme Court Of India · AIR 1981 SC 1739 : (1981) 3 SCC 121
Uttar Pradesh Muslim Waqfs Act, 1960 — Section 14(2), 63(3)
Supreme Court05 Feb 1981Allowed
Jayantilal K. Katakia and Another Vs P. Govindan Nair and Another
Supreme Court Of India · AIR 1981 SC 1196 : (1983) 13 ELT 1647 : (1981) 1 SCALE 863 : (1981) 2 SCC 423 : (1981) SCC(Cri) 458 : (1981) 13 UJ 174
Customs Act, 1962 — Section 111, 131Penal Code, 1860 (IPC) — Section 292, 293
Supreme Court05 Feb 1981Disposed Of
State of Tamil Nadu Vs Hind Stone and Others
Supreme Court Of India · AIR 1981 SC 711 : (1981) 1 SCALE 237 : (1981) 2 SCC 205 : (1981) 2 SCR 742 : (1981) 13 UJ 408
Constitution of India, 1950 — Article 301, 302, 303Mines and Minerals (Development and Regulation) Act, 1957 — Section 15Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 8
Supreme Court05 Feb 1981Dismissed
Chhaganlal Mansukhlal and Another Vs K.K. Bhatt and Another
Supreme Court Of India · AIR 1981 SC 1102 : (1981) GLR 574 : (1981) 1 SCALE 426 : (1981) 2 SCC 418 : (1981) 2 SCR 761 : (1981) 13 UJ 185
Gujarat Agricultural Produce Markets Act, 1963 — Section 6(3)Gujarat Agricultural Produce Markets Rules, 1965 — Rule 48, 48(2), 49
Supreme Court05 Feb 1981
K.V. Narasimha Rao and others Vs Union of India and others
Supreme Court Of India · (1981) 1 SCALE 331 : (1981) 2 SCC 706 : (1981) 13 UJ 159
States Reorganisation Act, 1956 — Section 115, 115(5)
Supreme Court04 Feb 1981
Managing Director, Chalthan Vibhag Sahakari Khand Udyog, Chalthan, District Surat Vs Government Labour Officer and Others
Supreme Court Of India · AIR 1981 SC 905 : (1981) 42 FLR 189 : (1981) GLR 548 : (1981) LabIC 292 : (1981) 1 LLJ 450 : (1981) 1 SCALE 234 : (1981) 2 SCC 147 : (1981) 2 SCR 738 : (1981) 13 UJ 232
Payment of Bonus Act, 1965 — Section 2(21)
Supreme Court02 Feb 1981Disposed Of
Virendra Kumar and Others Vs Union of India (UOI)
Supreme Court Of India · AIR 1981 SC 1775 : (1981) LabIC 1514 : (1981) 3 SCC 30