Supreme Court15 Jan 1981Disposed Of
Noorulla Ghazanfarulla Vs Municipal Board of Aligarh and Others
Supreme Court Of India · AIR 1981 SC 2176 : (1982) 1 SCC 484
COURT ARCHIVE
Supreme Court Of India judgments, 1981
430 judgments · page 21 of 22
Supreme Court15 Jan 1981Disposed Of
Superintendent and Remembrancer of Legal Affairs, West Bengal Vs Satyen Bhowmick and Others
Supreme Court Of India · AIR 1981 SC 917 : (1981) CriLJ 341 : (1981) 1 SCALE 179 : (1981) 2 SCC 109 : (1981) SCC(Cri) 342 : (1981) 2 SCR 661
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190(1), 207, 251Evidence Act, 1872 — Section 126, 5General (Criminal) Rules, 1980 — Rule 308, 310
Supreme Court14 Jan 1981
Khatri and Others Vs State of Bihar and Others
Supreme Court Of India · AIR 1981 SC 928 : (1981) 1 SCALE 264 : (1981) 1 SCC 635 : (1981) SCC(Cri) 225 : (1981) 13 UJ 72
Constitution of India, 1950 — Article 21
Supreme Court14 Jan 1981Dismissed
Rajasthan Pharmaceutical Laboratory, Bangalore and Others Vs State of Karnataka
Supreme Court Of India · AIR 1981 SC 809 : (1981) 83 BOMLR 227 : (1981) CriLJ 348 : (1981) 1 SCALE 139 : (1981) 1 SCC 645 : (1981) SCC(Cri) 244 : (1981) 2 SCR 604
Drugs and Cosmetics Act, 1940 — Section 16, 18, 18A, 19, 21
Supreme Court13 Jan 1981allowed
Thakor Mulchandani Vs Assistant Secretary to the Government of Maharashtra and Others
Supreme Court Of India · AIR 1982 SC 1221 : (1982) CriLJ 1730 : (1982) 3 SCC 321
Supreme Court13 Jan 1981allowed
Ram Ashrit Ram and Others Vs State of Bihar
Supreme Court Of India · AIR 1981 SC 942 : (1981) CriLJ 484 : (1983) 1 Crimes 130 : (1982) PLJR 27 : (1981) 2 SCC 60 : (1981) SCC(Cri) 324
Criminal Procedure Code, 1973 (CrPC) — Section 144, 378, 386Penal Code, 1860 (IPC) — Section 307, 342, 396
Supreme Court13 Jan 1981Dismissed
S.A. Sundararajan Vs A.P.V. Rajendran
Supreme Court Of India · AIR 1981 SC 693 : (1981) 1 SCALE 261 : (1981) 1 SCC 719 : (1981) 2 SCR 600 : (1981) 13 UJ 83
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 65, Order 21 Rule 66, Order 21 Rule 90, 47
Supreme Court13 Jan 1981Dismissed
Manmohan Vig, Delhi and Others Vs State of Haryana and Others
Supreme Court Of India · AIR 1981 SC 1035 : (1981) 1 SCALE 260 : (1981) 2 SCC 334 : (1981) 13 UJ 67
Supreme Court13 Jan 1981Allowed
Swadeshi Cotton Mills Vs Union of India (UOI)
Supreme Court Of India · AIR 1981 SC 818 : (1982) 1 CompLJ 309 : (1981) 1 SCALE 90 : (1981) 1 SCC 664 : (1981) 2 SCR 533
Criminal Procedure Code, 1973 (CrPC) — Section 133Evidence Act, 1872 — Section 106
Supreme Court13 Jan 1981Allowed
Francis Coralie Mullin Vs Administrator, Union Territory of Delhi and Others
Supreme Court Of India · AIR 1981 SC 746(1) : (1982) 52 CompCas 554 : (1981) CriLJ 306 : (1981) 1 SCALE 79 : (1981) 1 SCC 608 : (1981) SCC(Cri) 212 : (1981) 2 SCR 516
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 5Constitution of India, 1950 — Article 14, 21, 22, 32, 5
Supreme Court12 Jan 1981Disposed Of
Ujjagar Singh and Another Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1981 SC 2009 : (1981) SCC 8 Supp : (1981) SCC(Cri) 606
Supreme Court12 Jan 1981allowed
State of Tamil Nadu Vs Padmavathiammal
Supreme Court Of India · AIR 1981 SC 1693 : (1981) 2 SCC 409
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 50
Supreme Court09 Jan 1981Disposed Of
Ashok Kumar and Others Vs First Additional District Judge, Nainital and Others
Supreme Court Of India · AIR 1981 SC 771 : (1981) 1 SCALE 50 : (1981) 1 SCC 427 : (1981) 2 SCR 504 : (1981) 13 UJ 76
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1)
Supreme Court09 Jan 1981Disposed Of
Ajit Singh Thakur Singh and Another Vs State of Gujarat
Supreme Court Of India · (1981) ACR 104 : AIR 1981 SC 733 : (1981) CriLJ 293 : (1981) GLR 268 : (1981) 1 SCALE 54 : (1981) 1 SCC 495 : (1981) SCC(Cri) 184 : (1981) 2 SCR 509 : (1980) 12 UJ 830
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 302, 326, 34
Supreme Court09 Jan 1981Disposed Of
Harchand Singh and others Vs State of Punjab
Supreme Court Of India · AIR 1981 SC 925 : (1981) CriLJ 466 : (1981) 1 SCALE 59 : (1981) 1 SCC 605 : (1981) SCC(Cri) 209 : (1981) 13 UJ 421
Penal Code, 1860 (IPC) — Section 148, 149, 302
Supreme Court09 Jan 1981Disposed Of
Chakareshwar Nath Jain Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1981 SC 2009 : (1981) CriLJ 1690 : (1981) SCC 11 Supp : (1981) SCC(Cri) 609
Supreme Court09 Jan 1981Allowed
Smt. Shanti Devi Vs Amal Kumar Banerjee
Supreme Court Of India · AIR 1981 SC 1550 : (1981) 2 SCC 199
Transfer of Property Act, 1882 — Section 106, 111
Supreme Court08 Jan 1981Dismissed
Smt. Sooraj Devi Vs Pyare Lal and Another
Supreme Court Of India · AIR 1981 SC 736 : (1981) CriLJ 296 : (1981) 1 SCALE 46 : (1981) 1 SCC 500 : (1981) SCC(Cri) 188 : (1981) 2 SCR 485 : (1981) 13 UJ 262
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482Penal Code, 1860 (IPC) — Section 448
Supreme Court08 Jan 1981Dismissed
Shanti Kumari Vs Regional Deputy Director, Health Services, Patna Division, Patna and Others
Supreme Court Of India · AIR 1981 SC 1577 : (1981) 43 FLR 263 : (1981) 2 LLJ 312 : (1982) PLJR 6 : (1981) 2 SCC 72 : (1981) 2 SLJ 435
Supreme Court08 Jan 1981Disposed Of
State of Uttar Pradesh Vs Manoharlal and Others
Supreme Court Of India · AIR 1981 SC 2073 : (1981) CriLJ 1701 : (1981) SCC 35 Supp : (1981) SCC(Cri) 672
Penal Code, 1860 (IPC) — Section 149, 302