Supreme Court11 Mar 1981Dismissed

State of Karnataka Vs Pratap Chand and Others

Supreme Court Of India · (1981) ACR 163 : AIR 1981 SC 872 : (1981) 51 CompCas 198 : (1981) CriLJ 595 : (1981) 128 ITR 573 : (1981) 1 SCALE 529 : (1981) 2 SCC 335 : (1981) SCC(Cri) 453 : (1981) 3 SCR 200

Drugs and Cosmetics Act, 1940 — Section 18, 18A, 34
Supreme Court10 Mar 1981Dismissed

Aeltemesh Rein Vs Chandulal Chandrakar and Others

Supreme Court Of India · AIR 1981 SC 1199 : (1981) 1 SCALE 487 : (1981) 2 SCC 689 : (1981) 3 SCR 142 : (1981) 13 UJ 240

Constitution of India, 1950 — Article 329Representation of the People Act, 1951 — Section 117, 81, 82, 86, 86(1)
Supreme Court10 Mar 1981

Khatri and Others Vs State of Bihar and Others

Supreme Court Of India · AIR 1981 SC 1068 : (1981) 29 BLJR 425 : (1981) 1 SCALE 531 : (1981) 2 SCC 493 : (1981) SCC(Cri) 228 : (1981) 3 SCR 145 : (1981) 13 UJ 924

Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 162, 172, 2, 202, 36Evidence Act, 1872 — Section 122, 123, 124, 126, 129
Supreme Court10 Mar 1981Allowed

Dev Raj Dogra and others Vs Gyan Chand Jain and others

Supreme Court Of India · AIR 1981 SC 981 : (1981) 29 BLJR 412 : (1981) 1 SCALE 663 : (1981) 2 SCC 675 : (1981) 3 SCR 174 : (1981) 13 UJ 641

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, Order 21 Rule 95, Order 21 Rule 96, 151Transfer of Property Act, 1882 — Section 30, 52, 58, 65A, 65A(2)
Supreme Court05 Mar 1981allowed

P.C. Wadhwa Vs State of Haryana and others

Supreme Court Of India · AIR 1981 SC 1540 : (1981) 43 FLR 71 : (1981) LabIC 815 : (1981) 2 LLJ 42 : (1981) 1 SCALE 585 : (1981) 2 SCC 642 : (1981) 3 SCR 84 : (1981) 2 SLJ 700 : (1981) 13 UJ 246

All India Services (Conditions of Service Residuary Matters) Rules, 1960 — Rule 2Police Service (Cadre) Rules, 1954 — Rule 6Police Service (Pay) Rules, 1954 — Rule 9(6)