Supreme Court24 Mar 1981Dismissed
Pralhad Vs State of Maharashtra
Supreme Court Of India · AIR 1981 SC 1241 : (1981) CriLJ 752 : (1981) 1 SCALE 576 : (1981) SCC 26 Supp : (1981) SCC(Cri) 646 : (1981) 13 UJ 270
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Supreme Court Of India judgments, 1981
430 judgments · page 15 of 22
Supreme Court23 Mar 1981Dismissed
Jaswant Singh and Others Vs State of Uttar Pradesh and Others
Supreme Court Of India · (1982) 3 SCC 481
Supreme Court18 Mar 1981Allowed
S.T.O., Sector II, Kanpur and Others Vs Jwala Prasad, (Dead) by Lrs.
Supreme Court Of India · (1981) 4 SCC 504
Supreme Court18 Mar 1981Allowed
Chandubhai Shanabhai Parmar Vs State of Gujarat
Supreme Court Of India · AIR 1982 SC 1022 : (1982) CriLJ 987 : (1981) SCC 46 Supp : (1981) SCC(Cri) 682
Penal Code, 1860 (IPC) — Section 302, 326, 34
Supreme Court18 Mar 1981
Muniappan Vs State of Tamil Nadu
Supreme Court Of India · AIR 1981 SC 1220 : (1981) CriLJ 726 : (1981) 3 SCC 11 : (1981) SCC(Cri) 617 : (1981) 3 SCR 270
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 354(3)Penal Code, 1860 (IPC) — Section 302
Supreme Court18 Mar 1981Disposed Of
Kishanlal Biharilal Maheshwari and Others Vs Ramrao Hanumant Rao Patil and Another
Supreme Court Of India · AIR 1981 SC 1183 : (1981) 3 SCC 20 : (1981) 13 UJ 313
Supreme Court18 Mar 1981Allowed
Harish Pahwa Vs State of U. P. and Others
Supreme Court Of India · (1981) ACR 281 : AIR 1981 SC 1126 : (1981) CriLJ 750 : (1981) 1 SCALE 704 : (1981) 2 SCC 710 : (1981) SCC(Cri) 589 : (1981) 3 SCR 276
Constitution of India, 1950 — Article 226
Supreme Court17 Mar 1981Dismissed
Boya Narasimhudu Vs State of Andhra Pradesh
Supreme Court Of India · (1981) 4 SCC 506 : (1981) SCC(Cri) 862
Penal Code, 1860 (IPC) — Section 302
Supreme Court17 Mar 1981Dismissed
Raghbir Vs State of Haryana
Supreme Court Of India · (1981) CriLJ 1497(1) : (1981) 3 SCC 170 : (1981) SCC(Cri) 667
Criminal Procedure Code, 1973 (CrPC) — Section 27Penal Code, 1860 (IPC) — Section 302
Supreme Court17 Mar 1981dismissed
State of Punjab and Others Vs Mulakh Raj Nand Lal
Supreme Court Of India · AIR 1982 SC 1194 : (1981) 3 SCC 129 : (1982) 50 STC 101
Punjab General Sales Tax Act, 1948 — Section 5(1A)
Supreme Court17 Mar 1981Dismissed
Ku. Sonia Bhatia Vs State of U.P. and Others
Supreme Court Of India · AIR 1981 SC 1274 : (1981) 1 SCALE 491 : (1981) 2 SCC 585 : (1981) 3 SCR 239 : (1981) 13 UJ 521
Contract Act, 1872 — Section 2Transfer of Property Act, 1882 — Section 122, 5Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5(6)
Supreme Court17 Mar 1981
Suresh Vs State of U.P.
Supreme Court Of India · AIR 1981 SC 1122 : (1981) CriLJ 746 : (1981) 1 SCALE 543 : (1981) 2 SCC 569 : (1981) SCC(Cri) 559 : (1981) 3 SCR 259 : (1981) 13 UJ 784
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 484(2)Penal Code, 1860 (IPC) — Section 302, 307
Supreme Court17 Mar 1981Dismissed
Gayasi Vs State of U.P.
Supreme Court Of India · AIR 1981 SC 1160 : (1981) CriLJ 883 : (1981) 1 SCALE 579 : (1981) 2 SCC 712 : (1981) SCC(Cri) 590 : (1981) 3 SCR 268
Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court16 Mar 1981Allowed
Manik Singh and Others Vs Prescribed Authority and Others
Supreme Court Of India · (1982) 3 SCC 482
Supreme Court16 Mar 1981Disposed Of
Banshi Lal Yadav Vs State of Bihar
Supreme Court Of India · AIR 1981 SC 1235 : (1981) 29 BLJR 390 : (1981) CriLJ 741 : (1981) PLJR 217 : (1981) 3 SCC 69 : (1981) SCC(Cri) 627
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161, 165Prevention of Corruption Act, 1947 — Section 4(1)
Supreme Court13 Mar 1981Disposed Of
Bholaram Vs Ameerchand
Supreme Court Of India · AIR 1981 SC 1209 : (1981) 2 SCC 414 : (1981) 13 UJ 242
Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court13 Mar 1981Disposed Of
Guda Vijayalakshmi Vs Guda Ramachandra Sekhara Sastry
Supreme Court Of India · AIR 1981 SC 1143 : (1981) 1 SCALE 794 : (1981) 2 SCC 646 : (1981) SCC(Cri) 574 : (1981) 3 SCR 223 : (1981) 13 UJ 695
Civil Procedure Code Amendment Act, 1976 — Section 11Civil Procedure Code, 1908 (CPC) — Section 11, 23, 24, 25, 25(1)Hindu Marriage Act, 1955 — Section 21, 21
Supreme Court13 Mar 1981Allowed
Vishundas Hundumal and Others Vs State of Madhya Pradesh and Others
Supreme Court Of India · AIR 1981 SC 1636 : (1981) 1 SCALE 589 : (1981) 2 SCC 410 : (1981) 3 SCR 234 : (1981) 13 UJ 306
Constitution of India, 1950 — Article 14
Supreme Court12 Mar 1981Disposed Of
Ram Gopal Vs Smt. Sarubai and others
Supreme Court Of India · (1981) 4 SCC 505 : (1981) 13 UJ 434(1)
Supreme Court12 Mar 1981Disposed Of
Ummilal Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1981 SC 1710 : (1981) CriLJ 1446 : (1981) 3 SCC 574 : (1981) SCC(Cri) 760
Penal Code, 1860 (IPC) — Section 302