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COURT ARCHIVE

Supreme Court Of India judgments, 1981

430 judgments · page 14 of 22

Supreme Court26 Mar 1981Allowed

Lakshman Prasad Vs State of Bihar

Supreme Court Of India · AIR 1981 SC 1388 : (1981) CriLJ 1010 : (1982) PLJR 7 : (1981) 1 SCALE 580 : (1981) SCC 22 Supp : (1981) 1 SCC 22 Supp : (1981) SCC(Cri) 642

Penal Code, 1860 (IPC) — Section 395
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Supreme Court26 Mar 1981Allowed

Roshanali Burhanali Syed Vs State of Gujarat

Supreme Court Of India · AIR 1982 SC 784 : (1982) 30 BLJR 380 : (1982) CriLJ 629 : (1982) 1 GLR 497 : (1981) SCC 42 Supp : (1981) 1 SCC 42 Supp : (1981) SCC(Cri) 678

Probation of Offenders Act, 1958 — Section 4(1), 6
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Supreme Court25 Mar 1981dismissed

Shakti Patra and Another Vs State of West Bengal

Supreme Court Of India · AIR 1981 SC 1217 : (1981) CriLJ 645 : (1981) 1 SCALE 837(1) : (1981) 1 SCALE 837 : (1981) SCC 24 Supp : (1981) SCC(Cri) 644 : (1981) 13 UJ 269

Penal Code, 1860 (IPC) — Section 148, 149, 307
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Supreme Court24 Mar 1981Allowed

Kaloo etc. Vs Gauri Shankar

Supreme Court Of India · AIR 1981 SC 1455 : (1981) 3 SCC 51

Uttar Pradesh (Temporary) Control of Rent and Eviction (Amendment) Act, 1954 — Section 4Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1), 3(2), 3(3), 7C, 7C(1)
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Supreme Court24 Mar 1981Allowed

Bhudeo Mandal and Others Vs State of Bihar

Supreme Court Of India · AIR 1981 SC 1219 : (1981) 29 BLJR 411 : (1981) CriLJ 725 : (1982) PLJR 25 : (1981) 1 SCALE 578 : (1981) 2 SCC 755 : (1981) SCC(Cri) 595 : (1981) 3 SCR 291

Penal Code, 1860 (IPC) — Section 141, 149, 304, 323, 325
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Supreme Court24 Mar 1981Dismissed

Dagadu Vs State of Maharashtra

Supreme Court Of India · AIR 1981 SC 1218 : (1981) 83 BOMLR 474 : (1981) CriLJ 724 : (1981) 1 SCALE 575 : (1981) 2 SCC 575 : (1981) SCC(Cri) 564 : (1981) 3 SCR 288

Criminal Procedure Code, 1973 (CrPC) — Section 384, 384, 421Penal Code, 1860 (IPC) — Section 302
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