COURT ARCHIVE

Supreme Court Of India judgments, 1974

444 judgments · page 9 of 23

Supreme Court24 Sept 1974Dismissed

Ajantha Transports (P) Ltd., Coimbatore Vs T.V.K. Transports, Pulampatti, Coimbatore District

Supreme Court Of India · AIR 1975 SC 123 : (1975) 1 SCC 55 : (1975) 2 SCR 166

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 14, 19(1)Motor Vehicles Act, 1939 — Section 47, 47(1), 68C

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Supreme Court24 Sept 1974Partly Allowed

State of Mysore Vs West Coast Papers Mills Ltd. and Another

Supreme Court Of India · AIR 1975 SC 5 : (1975) 3 SCC 448 : (1975) 2 SCR 127

Mysore Electricity (Taxation on Consumption) Act, 1959 — Section 2(1), 3, 4(1), 4(3)

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Supreme Court20 Sept 1974Disposed Of

P.G. Joshi and Others Vs The Director General, Posts and Telegraphs, New Delhi and Others

Supreme Court Of India · AIR 1975 SC 1 : (1975) 30 FLR 87 : (1974) LabIC 1443 : (1974) 2 LLJ 514 : (1975) 4 SCC 584 : (1975) 2 SCR 115 : (1974) 6 UJ 625

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Supreme Court20 Sept 1974Allowed

The Director of Inspection of Income Tax (Investigation), New Delhi and Another Vs Pooran Mal and Sons and Another

Supreme Court Of India · AIR 1975 SC 67 : (1974) 96 ITR 390 : (1975) 4 SCC 568 : (1975) 2 SCR 104

Constitution of India, 1950 — Article 226, 265Customs Act, 1962 — Section 124Income Tax Act, 1961 — Section 132, 132(1), 132(11), 132(12), 132(3)

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Supreme Court20 Sept 1974Dismissed

The Municipality of Bhiwandi and Nizampur Vs Kailash Sizing Works

Supreme Court Of India · AIR 1975 SC 529 : AIR 1974 SC 529 : (1975) MhLj 19 : (1975) MPLJ 120 : (1974) 2 SCC 596 : (1975) 2 SCR 123

Bombay District Municipal Act, 1901 — Section 167

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Supreme Court18 Sept 1974dismissed

M.A. Rasheed and Others Vs The State of Kerala

Supreme Court Of India · AIR 1974 SC 2249 : (1974) 2 SCC 687 : (1975) 2 SCR 93 : (1974) 6 UJ 611

Constitution of India, 1950 — Article 14, 301, 302, 32Defence of India Act, 1971 — Section 3(2)(21), 38Defence of India Rules, 1971 — Rule 114, 114(2)

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Supreme Court17 Sept 1974Dismissed

Babubhai Muljibhai Patel Vs Nandlal Khodidas Barot and Others

Supreme Court Of India · AIR 1974 SC 2105 : (1974) 2 SCC 706 : (1975) 2 SCR 71

Civil Procedure Code, 1908 (CPC) — Section 141Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 36

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Supreme Court17 Sept 1974Allowed

Dhondiba Gundu Pomaje and Others Vs The State of Maharashtra

Supreme Court Of India · AIR 1976 SC 1151 : (1976) CriLJ 856 : (1976) 1 SCC 162 : (1975) 2 SCR 66

Criminal Procedure Code, 1973 (CrPC) — Section 421

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Supreme Court17 Sept 1974dismissed

Indrapuri Griha Nirman Sahakari Samiti Ltd. Vs The State of Rajasthan and Others

Supreme Court Of India · AIR 1974 SC 2085 : (1975) 4 SCC 296 : (1975) 2 SCR 68 : (1974) 6 UJ 589

Rajasthan Land Acquisition Act, 1953 — Section 4, 5A, 6, 9

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Supreme Court16 Sept 1974dismissed

Daktar Mudi Vs State of West Bengal

Supreme Court Of India · AIR 1974 SC 2086 : (1974) CriLJ 1389 : (1975) 3 SCC 301 : (1974) SCC(Cri) 909 : (1975) 2 SCR 61

Constitution of India, 1950 — Article 22Criminal Procedure Code, 1973 (CrPC) — Section 110, 118Penal Code, 1860 (IPC) — Section 379

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Supreme Court13 Sept 1974dismissed

Narayan Debnath Vs The State of West Bengal

Supreme Court Of India · AIR 1976 SC 780 : (1976) CriLJ 632 : (1975) 4 SCC 508 : (1975) 2 SCR 57

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Supreme Court12 Sept 1974Allowed

Golam alias Golam Mallick Vs The State of West Bengal

Supreme Court Of India · AIR 1976 SC 754 : (1976) CriLJ 630 : (1975) 2 SCC 4

Constitution of India, 1950 — Article 22(5)Maintenance of Internal Security Act, 1971 — Section 3, 8

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Supreme Court12 Sept 1974Allowed

The Godhra Electricity Co. Ltd. and Another Vs The State of Gujarat and Another

Supreme Court Of India · AIR 1975 SC 32 : (1975) 1 SCC 199 : (1975) 2 SCR 42 : (1974) 6 UJ 630

Constitution of India, 1950 — Article 19, 19(1)Electricity Act, 1910 — Section 3, 6(1), 6(6), 7AEvidence Act, 1872 — Section 92

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Supreme Court10 Sept 1974Dismissed

Bharatpur Motor Workers Co-operative Society Ltd. and Others Vs State of Uttar Pradesh and Another Bharat Bus Service, Alwar and Others Vs The State of U.P. and Another

Supreme Court Of India · AIR 1975 SC 40 : (1974) 2 SCC 702 : (1975) 2 SCR 37 : (1974) 6 UJ 586

Motor Vehicles Act, 1939 — Section 68C, 68D

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Supreme Court10 Sept 1974Dismissed

P. Dasa Muni Reddy Vs P. Appa Rao

Supreme Court Of India · AIR 1974 SC 2089 : (1975) MhLj 262 : (1975) MPLJ 272 : (1974) 2 SCC 725 : (1975) 2 SCR 32 : (1974) 6 UJ 640

Evidence Act, 1872 — Section 44

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Supreme Court09 Sept 1974Disposed Of

Sk. Serajul Vs State of West Bengal

Supreme Court Of India · AIR 1975 SC 1517 : (1975) 2 SCC 78

Maintenance of Internal Security Act, 1971 — Section 3

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Supreme Court09 Sept 1974Disposed Of

D. Bhuvan Mohan Patnaik and Others Vs State of Andhra Pradesh and Others

Supreme Court Of India · AIR 1974 SC 2092 : (1975) CriLJ 556 : (1975) 3 SCC 185 : (1974) SCC(Cri) 803 : (1975) 2 SCR 24

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 46, 46(2), 46(3), 66Penal Code, 1860 (IPC) — Section 224

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Supreme Court06 Sept 1974Allowed

Ajit Kumar Kaviraj Vs District Magistrate, Birbhum and Another

Supreme Court Of India · AIR 1974 SC 1917 : (1974) CriLJ 1304 : (1975) 3 SCC 264 : (1974) SCC(Cri) 872 : (1975) 2 SCR 21

Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 491

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Supreme Court05 Sept 1974Dismissed

C.P. Sikh Regular Motor Service and Others Vs The State of Maharashtra and Others

Supreme Court Of India · AIR 1974 SC 1905 : (1974) MhLj 887 : (1974) 2 SCC 579 : (1975) 2 SCR 10

Motor Vehicles Act, 1939 — Section 2(1), 68C

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Supreme Court05 Sept 1974Dismissed

Commissioner of Wealth Tax, U.P. and Another Vs Kundan Lal Behari Lal

Supreme Court Of India · AIR 1976 SC 1150 : (1975) 99 ITR 581 : (1975) 4 SCC 844

Wealth Tax Act, 1957 — Section 18(2A), 34(1)

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