Supreme Court22 Aug 1974Dismissed
V.B. Raju Vs State of Gujarat and Others
Supreme Court Of India · AIR 1974 SC 2055 : (1974) LabIC 1362 : (1975) 3 SCC 171 : (1975) 1 SCR 797 : (1974) 6 UJ 543
COURT ARCHIVE
Supreme Court Of India judgments, 1974
444 judgments · page 11 of 23
Supreme Court21 Aug 1974Dismissed
Swami Paramatmanand Saraswati and Another Vs Ramji Tripathi and Another
Supreme Court Of India · AIR 1974 SC 2141 : (1974) 2 SCC 695 : (1975) 1 SCR 790 : (1974) 6 UJ 607
Civil Procedure Code, 1908 (CPC) — Section 92
Supreme Court21 Aug 1974Dismissed
Haradhan Saha Vs The State of West Bengal and Others Madan Lal Agarwala Vs The State of West Bengal and Others
Supreme Court Of India · AIR 1974 SC 2154 : (1974) CriLJ 1479 : (1975) 3 SCC 198 : (1974) SCC(Cri) 816 : (1975) 1 SCR 778
Constitution Of India, 1950 — Article 14, 19, 19(1)(f), 19(1)(g), 19(2), 19(3), 19(4), 19(5), 21, 22, 22(4), 22(5), 22(6), 22(7), 22(7)(b), 22(8), 31(2)Maintenance Of Internal Security Act, 1971 — Section 3, 3(2), 3(3), 3(4), 7, 8, 10, 11, 12, 14, 15Code Of Criminal Procedure, 1898 — Section 87, 88, 89
Supreme Court20 Aug 1974Dismissed
Hari Singh Mann Vs State of Punjab and Others
Supreme Court Of India · AIR 1974 SC 2263 : (1974) LabIC 1427 : (1974) 2 LLJ 438 : (1975) 3 SCC 182 : (1975) 1 SCR 774 : (1974) 6 UJ 541
Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 9
Supreme Court19 Aug 1974Allowed
Rajendra Rai and Others Vs The State of Bihar and Another
Supreme Court Of India · AIR 1974 SC 2145 : (1974) CriLJ 1471 : (1975) 3 SCC 193 : (1974) SCC(Cri) 811 : (1974) 6 UJ 591
Criminal Procedure Code, 1973 (CrPC) — Section 342, 417Penal Code, 1860 (IPC) — Section 149, 302
Supreme Court16 Aug 1974Dismissed
The State of Punjab Vs Bhajan Singh and Others
Supreme Court Of India · AIR 1975 SC 258 : AIR 1974 SC 258 : (1975) CriLJ 282 : (1975) 4 SCC 472 : (1975) 1 SCR 747 : (1974) 6 UJ 597
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
Supreme Court16 Aug 1974Dismissed
V.V.V. Satyanarayana Vs G. Ramachandra Naidu and Others
Supreme Court Of India · AIR 1974 SC 2265 : (1974) 2 LLJ 435(2) : (1975) 3 SCC 175 : (1975) 1 SLJ 245 : (1974) 6 UJ 601
Andhra Pradesh State Legal Services Authority Rules, 1995 — Rule 3
Supreme Court16 Aug 1974dismissed
Balak Ram Vs State of U.P. Mohd. Sayeed Khan and Others Vs State of U.P.
Supreme Court Of India · AIR 1974 SC 2165 : (1974) CriLJ 1486 : (1975) 3 SCC 219 : (1974) SCC(Cri) 837 : (1975) 1 SCR 753
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 164, 374Penal Code, 1860 (IPC) — Section 120
Supreme Court16 Aug 1974Dismissed
Gurdit Singh Aulakh (Deceased) through Lrs. Vs The State of Punjab and Others
Supreme Court Of India · AIR 1974 SC 2058 : (1974) LabIC 1277 : (1974) 2 SCC 592 : (1975) 1 SCR 737 : (1974) 6 UJ 622
Business Rules — Rule 28(1)Sikh Gurdwaras Act, 1925 — Section 12(1), 12(2), 12(5)
Supreme Court16 Aug 1974Allowed
Kartar Singh (Minor) through Guardian Bachan Singh Vs Surjan Singh (Dead) and Others
Supreme Court Of India · AIR 1974 SC 2161 : (1974) 2 SCC 559 : (1975) 1 SCR 742 : (1974) 6 UJ 603
Hindu Adoptions and Maintenance Act, 1956 — Section 11, 4
Supreme Court16 Aug 1974Dismissed
Kali Kinkor Ganguly Vs Panna Banerjee and Others
Supreme Court Of India · AIR 1974 SC 1932 : (1974) 2 SCC 563 : (1975) 1 SCR 728 : (1974) 6 UJ 617
Supreme Court14 Aug 1974Allowed
State of U.P. Vs Sheo Ram
Supreme Court Of India · AIR 1974 SC 2267 : (1975) CriLJ 14 : (1975) 3 SCC 136 : (1974) SCC(Cri) 760 : (1974) 6 UJ 508
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
Supreme Court14 Aug 1974dismissed
Isha Valimohamed and Another Vs Haji Gulam Mohamad and Haji Dada Trust
Supreme Court Of India · AIR 1974 SC 2061 : (1974) 2 SCC 484 : (1975) 1 SCR 720 : (1974) 6 UJ 521
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 51Saurashtra Rent Control Act, 1951 — Section 13(1), 15Transfer of Property Act, 1882 — Section 111
Supreme Court14 Aug 1974dismissed
Jagdev Daulata Mahadik and Others Vs Govindrao Balwantrao through Lrs. and Others
Supreme Court Of India · AIR 1974 SC 1877 : (1974) MhLj 877 : (1974) MPLJ 896 : (1974) 2 SCC 467 : (1974) 6 UJ 511
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4Transfer of Property Act, 1882 — Section 41
Supreme Court13 Aug 1974Dismissed
Ajodhya Bhagat and Others Vs The State of Bihar and Others
Supreme Court Of India · AIR 1974 SC 1886 : (1974) 2 SCC 501 : (1974) 6 UJ 504
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4
Supreme Court13 Aug 1974Dismissed
Iqbal Ismail Sodawala Vs The State of Maharashtra and Others Iqbal Ismail Sodawala Vs Registrar, Hon''ble High Court, Bombay
Supreme Court Of India · AIR 1974 SC 1880 : (1974) CriLJ 1291 : (1975) 3 SCC 140 : (1974) SCC(Cri) 764 : (1975) 1 SCR 710
Bombay High Court (Appellate Side) Rules, 1960 — Rule 25Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 108, 99Criminal Procedure Code, 1973 (CrPC) — Section 366(1), 367(1), 371(1), 419, 420
Supreme Court13 Aug 1974Dismissed
State of U.P. Vs Harihar Bux Singh and Another
Supreme Court Of India · AIR 1974 SC 1890 : (1974) CriLJ 1297 : (1975) 3 SCC 167 : (1974) SCC(Cri) 799 : (1974) 6 UJ 501
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 303, 34
Supreme Court12 Aug 1974Dismissed
Nalangora Inasu Pyleth Vs S.T. Varee and Others
Supreme Court Of India · (1975) 4 SCC 465 : (1974) 6 UJ 499
Supreme Court12 Aug 1974Dismissed
Kuju Collieries Ltd. Vs Jharkhand Mines Ltd. and Others
Supreme Court Of India · AIR 1974 SC 1892 : (1975) 23 BLJR 233 : (1974) 29 FLR 379 : (1976) 9 PLJR 13 : (1974) 2 SCC 533 : (1975) 1 SCR 703
Contract Act, 1872 — Section 2, 24, 65, 66, 70
Supreme Court09 Aug 1974Allowed
Sethu Madhavan Nair and Others Vs The State of Kerala
Supreme Court Of India · AIR 1974 SC 1857 : (1974) CriLJ 1279 : (1975) 3 SCC 150 : (1974) SCC(Cri) 774 : (1975) 1 SCR 673
Criminal Procedure Code, 1973 (CrPC) — Section 147, 342, 417Penal Code, 1860 (IPC) — Section 148, 149, 248, 302, 341