Supreme Court05 Sept 1974Dismissed
Suru Mallick Vs State of West Bengal
Supreme Court Of India · AIR 1974 SC 2305 : (1974) CriLJ 1534 : (1975) 4 SCC 470 : (1974) 6 UJ 560
COURT ARCHIVE
Supreme Court Of India judgments, 1974
444 judgments · page 10 of 23
Supreme Court05 Sept 1974Dismissed
Remington Rand of India Limited Vs Thiru R. Jambulingam
Supreme Court Of India · AIR 1974 SC 1915 : (1975) 30 FLR 31 : (1975) 1 LLJ 450 : (1975) 3 SCC 254 : (1975) 2 SCR 17
Industrial Disputes Act, 1947 — Section 33Tamil Nadu Shops and Establishments Act, 1947 — Section 41, 41(2)
Supreme Court04 Sept 1974Dismissed
The Commissioner of Income Tax, Bombay City Vs Shri R.H. Pandi, Managing Trustees of Trust, Bombay
Supreme Court Of India · AIR 1974 SC 2269 : (1974) 29 FLR 314 : (1974) 2 SCC 627 : (1975) 2 SCR 7 : (1974) 6 UJ 558
Supreme Court Rules, 1966 — Order 6 Rule 2(14)
Supreme Court03 Sept 1974Allowed
Mrs. Tehmi P. Sidhwa and Others Vs Shib Banerjee and Sons Pvt. Ltd. and Another
Supreme Court Of India · AIR 1974 SC 1912 : (1974) 2 SCC 574 : (1975) 2 SCR 1 : (1974) 6 UJ 532
Registration Act, 1908 — Section 17, 17(1)(b), 17(2)
Supreme Court03 Sept 1974Dismissed
G.R. Luthra, Additional District Judge, Delhi Vs LT. Governor, Delhi and Others
Supreme Court Of India · AIR 1974 SC 1908 : (1974) LabIC 1280 : (1975) 3 SCC 258 : (1975) 1 SCR 974 : (1974) 6 UJ 793
Delhi Higher Judicial Services Rules, 1970 — Rule 6(3)
Supreme Court03 Sept 1974Dismissed
N. Krishnaih Setty Vs Gopalakrishna and Others
Supreme Court Of India · AIR 1974 SC 1911 : (1974) 2 SCC 624 : (1975) 1 SCR 970 : (1974) 6 UJ 550
Civil Procedure Code, 1908 (CPC) — Section 11, 65Mysore Agriculturists Relief Act, 1928 — Section 14
Supreme Court30 Aug 1974Dismissed
Kesaven Velayudha Panicker Vs State of Kerala
Supreme Court Of India · AIR 1974 SC 1918 : (1974) CriLJ 1305 : (1975) 3 SCC 295 : (1974) SCC(Cri) 903
Penal Code, 1860 (IPC) — Section 302
Supreme Court30 Aug 1974Dismissed
Saraswati Industrial Syndicate Ltd. and Others Vs Union of India (UOI)
Supreme Court Of India · AIR 1975 SC 460 : AIR 1974 SC 460 : (1974) 2 SCC 630 : (1975) 1 SCR 956
Constitution of India, 1950 — Article 226
Supreme Court30 Aug 1974dismissed
The Commissioner for Hindu Religious and Charitable Endowments and Others Vs K. Eranna and Others
Supreme Court Of India · AIR 1974 SC 2076 : (1974) 2 SCC 585 : (1974) 6 UJ 531
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 39, 41
Supreme Court28 Aug 1974Disposed Of
Shri Umed Vs Raj Singh and Others
Supreme Court Of India · AIR 1975 SC 43 : (1975) 1 SCC 76 : (1975) 1 SCR 918
Representation of the People Act, 1951 — Section 123(1)(A), 30, 37, 55A, 79
Supreme Court28 Aug 1974Disposed Of
Mohanlal Ishvardas Panchal Vs The Union of India (UOI) and Others
Supreme Court Of India · AIR 1974 SC 2133 : (1974) 2 SCC 570 : (1975) 1 SCR 950 : (1974) 6 UJ 537
Administration of Evacuee Property Act, 1950 — Section 10(2), 2(1A)
Supreme Court27 Aug 1974Dismissed
Gian Devi Vs The Superintendent, Nari Niketan, Delhi and Others
Supreme Court Of India · (1976) 3 SCC 234 : (1976) SCC(Cri) 387
Penal Code, 1860 (IPC) — Section 363, 366, 376
Supreme Court27 Aug 1974Disposed Of
Bishan Chand and Others Vs Sarbjit Singh and Others
Supreme Court Of India · AIR 1975 SC 73 : (1975) LabIC 1 : (1975) 3 SCC 178 : (1975) 1 SCR 914 : (1974) 6 UJ 548
States Reorganisation Act, 1956 — Section 115(7)
Supreme Court27 Aug 1974Dismissed
Godhu and Another Vs State of Rajasthan
Supreme Court Of India · AIR 1974 SC 2188 : (1974) CriLJ 1500 : (1975) 3 SCC 241 : (1974) SCC(Cri) 859 : (1975) 1 SCR 906
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 364
Supreme Court27 Aug 1974dismissed
Maruti Bala Raut Vs Dashrath Babu Wathare and Others
Supreme Court Of India · AIR 1974 SC 2051 : (1974) MhLj 972 : (1974) 2 SCC 615 : (1975) 1 SCR 899
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2, 76Constitution of India, 1950 — Article 227
Supreme Court26 Aug 1974dismissed
The Official Liquidator Vs Raghawa Desikachar and Others
Supreme Court Of India · AIR 1974 SC 2069 : (1975) 45 CompCas 136 : (1974) 2 SCC 741 : (1975) 1 SCR 890 : (1974) 6 UJ 783
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)Companies Act, 1913 — Section 235
Supreme Court23 Aug 1974Allowed
Aflatoon and Others Vs Lt. Governor of Delhi and Others
Supreme Court Of India · AIR 1974 SC 2077 : (1975) 4 SCC 285 : (1975) 1 SCR 802 : (1974) 6 UJ 765
Land Acquisition Act, 1894 — Section 2(d), 2(e), 3(e), 4, 4(1), 4(2), 5A, 6, 7, 9, 9(1), 15, 23, 24Land Acquisition Amendment And Validation Act, 1957 — Section 4(3)Delhi Development Act, 1957 — Section 4(3), 12, 12(1), 12(3), 15, 53A
Supreme Court23 Aug 1974
Samsher Singh Vs State of Punjab and Another Ishwar Chand Agarwal Vs State of Punjab
Supreme Court Of India · AIR 1974 SC 2192 : (1974) 2 LLJ 465 : (1974) 2 SCC 831 : (1975) 1 SCR 814 : (1975) 1 SLJ 1
Constitution of India, 1950 — Article 53(1), 123, 131, 154, 154(1), 163, 166, 166(3), 234, 258(1), 268, 279Punjab Civil Services (Judicial Branch) Rules, 1951 — Rule 7(3)Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 9
Supreme Court23 Aug 1974Dismissed
State of U.P. Vs Durga Prasad
Supreme Court Of India · AIR 1974 SC 2136 : (1974) CriLJ 1465 : (1975) 3 SCC 210 : (1974) SCC(Cri) 828 : (1975) 1 SCR 881
Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 160, 161, 161(2)Evidence Act, 1872 — Section 145, 25Penal Code, 1860 (IPC) — Section 191, 193, 228
Supreme Court22 Aug 1974dismissed
Arjun Lal Gupta and Others Vs Mriganka Mohan Sur and Others
Supreme Court Of India · AIR 1975 SC 207 : AIR 1974 SC 207 : (1974) 2 SCC 586 : (1974) 6 UJ 546
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2