Supreme Court15 Oct 1974Dismissed
Sitala Prasad Shaw Vs State of West Bengal
Supreme Court Of India · (1974) 10 SC CK 0048
Constitution of India, 1950 — Article 22(5)
COURT ARCHIVE
Supreme Court Of India judgments, 1974
444 judgments · page 7 of 23
Supreme Court15 Oct 1974Allowed
Chandra Mohan and Others Vs Saubhag Singh and Others
Supreme Court Of India · (1975) JLJ 260
Constitution of India, 1950 — Article 133, 226, 227Specific Relief Act, 1877 — Section 9
Supreme Court15 Oct 1974Allowed
The Appellate Asstt. Commissioner and Others Vs L.M.S. Sadak Tamby and Co. and Others State of Tamil Nadu Vs A.M. Safiullah and Co.
Supreme Court Of India · AIR 1974 SC 2344 : (1974) 3 CTR 252 : (1975) 3 SCC 371 : (1975) 2 SCR 427 : (1975) 35 STC 42 : (1974) 6 UJ 643
Constitution of India, 1950 — Article 286Tamil Nadu General Sales Tax (Special Provisions) Act, 1964 — Section 2(1)
Supreme Court15 Oct 1974Allowed
State of U.P. Vs Mahendra Singh and Others State of U.P. Vs Karan Singh and Arjun Singh
Supreme Court Of India · AIR 1975 SC 455 : (1975) CriLJ 425 : (1975) 3 SCC 314 : (1974) SCC(Cri) 922 : (1975) 2 SCR 418
Penal Code, 1860 (IPC) — Section 141, 149, 201, 300, 302
Supreme Court14 Oct 1974Allowed
The Government of Mysore and Others Vs J.V. Bhat and Others
Supreme Court Of India · AIR 1975 SC 596 : AIR 1974 SC 596 : (1975) 1 SCC 110 : (1975) 2 SCR 407
Mysore Slum Areas (Improvement and Clearance) Act, 1958 — Section 10, 12(1), 3, 9
Supreme Court14 Oct 1974Dismissed
Charan Lal Sahu Vs Fakruddin Ali Ahmed and Others
Supreme Court Of India · AIR 1975 SC 1288 : (1975) 4 SCC 832
Constitution of India, 1950 — Article 71Presidential and Vice-Presidential Elections Act, 1952 — Section 5B, 5C
Supreme Court11 Oct 1974Allowed
Vatal Nagaraj Vs R. Dayanand Sagar
Supreme Court Of India · AIR 1975 SC 349 : AIR 1974 SC 349 : (1975) 4 SCC 127 : (1975) 2 SCR 384
Representation of the People Act, 1951 — Section 101, 123
Supreme Court11 Oct 1974Dismissed
P.J. Gupta and Co. Vs K. Venkatesan Merchant and Others
Supreme Court Of India · AIR 1974 SC 2331 : (1975) 1 SCC 46 : (1975) 2 SCR 401 : (1974) 6 UJ 687
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(2), 30Transfer of Property Act, 1882 — Section 114
Supreme Court11 Oct 1974Dismissed
Dr. Ramakrishna Rawat Vs District Magistrate, Jabalpur and Another
Supreme Court Of India · AIR 1975 SC 90 : (1975) CriLJ 46 : (1975) 4 SCC 164
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 144, 151Maintenance of Internal Security Act, 1971 — Section 3Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 307
Supreme Court10 Oct 1974Dismissed
Vakil Singh Vs The State of J. and K. and Another
Supreme Court Of India · AIR 1974 SC 2337 : (1975) CriLJ 7 : (1975) 3 SCC 545
Criminal Procedure Code, 1973 (CrPC) — Section 169Maintenance of Internal Security Act, 1971 — Section 4, 5, 8(1)
Supreme Court10 Oct 1974Dismissed
T.V. Sundram Iyengar and Sons Vs The State of Madras The Commissioner of Commercial Taxes, Mysore, Bangalore Vs M.G. Brothers
Supreme Court Of India · AIR 1974 SC 2309 : (1975) 3 SCC 424 : (1975) 2 SCR 372 : (1975) 35 STC 24
Supreme Court09 Oct 1974Dismissed
Mohd. Yasin Vs University of Kashmir, Srinagar and Others
Supreme Court Of India · AIR 1974 SC 2341 : (1975) LabIC 293 : (1975) 1 SCC 150 : (1974) 6 UJ 658
Constitution of India, 1950 — Article 226, 227
Supreme Court09 Oct 1974Allowed
Union of India (UOI) and Others Vs Exen Industries
Supreme Court Of India · AIR 1974 SC 2346 : (1975) 1 SCC 6 : (1975) 2 SCR 364 : (1974) 6 UJ 660
Supreme Court09 Oct 1974Dismissed
The State of Punjab Vs Bhagat Ram
Supreme Court Of India · AIR 1974 SC 2335 : (1974) 29 FLR 439 : (1974) LabIC 1442 : (1975) 1 SCC 155 : (1975) 2 SCR 370 : (1974) 6 UJ 664
Constitution of India, 1950 — Article 311
Supreme Court08 Oct 1974Dismissed
Dilawarsab Babusab Mullasab and Others Vs Special Land Acquisition Officer
Supreme Court Of India · AIR 1974 SC 2333 : (1975) 1 SCC 158 : (1974) 6 UJ 685
Land Acquisition Act, 1894 — Section 18, 4(1), 9
Supreme Court08 Oct 1974Dismissed
Superintendent and Remembrancer of Legal Affairs, West Bengal Vs Mohan Singh and Others
Supreme Court Of India · AIR 1975 SC 1002 : AIR 1974 SC 1002 : (1975) CriLJ 812 : (1975) 77 PLR 147 : (1975) 3 SCC 706
Criminal Procedure Code, 1973 (CrPC) — Section 561APenal Code, 1860 (IPC) — Section 109, 304A
Supreme Court07 Oct 1974Allowed
Raj Kumar Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1975 SC 536 : (1975) 30 FLR 370 : (1975) LabIC 120 : (1975) 3 SCC 458 : (1974) 6 UJ 653
Supreme Court07 Oct 1974Dismissed
P.S. Sadasivaswamy Vs State of Tamil Nadu
Supreme Court Of India · AIR 1974 SC 2271 : (1974) 29 FLR 433 : (1974) LabIC 1431 : (1975) 1 SCC 152 : (1975) 2 SCR 356 : (1974) 6 UJ 654
Constitution of India, 1950 — Article 226
Supreme Court04 Oct 1974Dismissed
Lalai @ Dindoo and Another Vs State of U.P.
Supreme Court Of India · AIR 1974 SC 2118 : (1974) CriLJ 1393 : (1975) 3 SCC 273 : (1974) SCC(Cri) 881 : (1974) 6 UJ 656
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court04 Oct 1974Dismissed
Imam Shaik Vs State of West Bengal
Supreme Court Of India · AIR 1974 SC 2131 : (1974) CriLJ 1463 : (1975) 3 SCC 298 : (1974) SCC(Cri) 906 : (1974) 6 UJ 650
Maintenance of Internal Security Act, 1971 — Section 3Penal Code, 1860 (IPC) — Section 379