Supreme Court17 Nov 1971Allowed
State of Tamil Nadu Vs Thirumagal Mills Ltd., etc.
Supreme Court Of India · AIR 1972 SC 1148 : (1972) 2 AnWR 69 : (1972) 1 SCC 176 : (1972) 2 SCR 395 : (1972) 29 STC 290 : (1972) 4 UJ 247
COURT ARCHIVE
Supreme Court Of India judgments, 1971
668 judgments · page 5 of 34
Supreme Court17 Nov 1971Dismissed
Dinabandhu Sahu Vs The State of Orissa Santosh Kumar Sahu Vs The State of Orissa
Supreme Court Of India · AIR 1972 SC 180 : (1972) 1 AnWR 75 : (1972) CriLJ 39 : (1972) 4 SCC 761 : (1972) 4 UJ 231
Supreme Court15 Nov 1971dismissed
Filmistan Private Ltd. Vs The Workmen
Supreme Court Of India · (1972) 4 SCC 770 : (1972) 4 UJ 223
Supreme Court15 Nov 1971Disposed Of
Management of The Federation of Indian Chambers of Commerce and Industry Vs Their Workman, Shri R. K. Mittal
Supreme Court Of India · AIR 1972 SC 763 : (1972) 24 FLR 103 : (1972) LabIC 413 : (1971) 2 LLJ 630 : (1972) 1 SCC 40 : (1972) 2 SCR 353
Industrial Disputes Act, 1947 — Section 2, 2(G), 2(J), 2(K), 2(S)Payment of Bonus Act, 1965 — Section 32(5)
Supreme Court15 Nov 1971dismissed
Abdul Qayum Vs The State of Bihar
Supreme Court Of India · AIR 1972 SC 214 : (1974) 22 BLJR 773 : (1972) CriLJ 47 : (1972) 1 SCC 103 : (1972) SCC(Cri) 106 : (1972) 2 SCR 381 : (1972) 4 UJ 201
Penal Code, 1860 (IPC) — Section 345(2), 379, 380, 381, 404Probation of Offenders Act, 1958 — Section 6
Supreme Court11 Nov 1971Allowed
Chandrana and Co. Vs State of Mysore
Supreme Court Of India · AIR 1972 SC 217 : (1972) 1 SCC 17 : (1972) 2 SCR 344 : (1972) 29 STC 302
Central Sales Tax Act, 1956 — Section 15Mysore Sales Tax Act, 1957 — Section 5, 5(5), 5(5A), 5A
Supreme Court11 Nov 1971Allowed
Shri Sadiq Ali and Another Vs The Election Commission of India, New Delhi and Others P. Kakkan and Another Vs The Chief Electoral Officer, Madras and Others
Supreme Court Of India · AIR 1972 SC 187 : (1972) 4 SCC 664 : (1972) 2 SCR 318
Conduct of Elections Rules, 1961 — Rule 10, 10(4), 10(5), 5Constitution of India, 1950 — Article 324, 327
Supreme Court10 Nov 1971Allowed
S. Chinna Narasa Reddy Vs D. Jagadeeswara Rao and Others
Supreme Court Of India · AIR 1972 SC 1536 : (1972) 4 SCC 734 : (1972) 4 UJ 221
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 2(1), 212(1)
Supreme Court10 Nov 1971Dismissed
Onkar Nath Sidhauli alias Narain and Kailash Vs The State of U.P.
Supreme Court Of India · (1972) CriLJ 1059 : (1972) 4 SCC 783
Criminal Procedure Code, 1898 (CrPC) — Section 242, 342, 87, 88Penal Code, 1860 (IPC) — Section 302, 307, 34Uttar Pradesh Police Regulations, 1948 — Regulation 294
Supreme Court08 Nov 1971Dismissed
Commissioner of Wealth Tax, West Bengal Vs Gauri Shankar Bhar
Supreme Court Of India · (1972) 84 ITR 699 : (1972) 4 UJ 197
Wealth Tax Act, 1957 — Section 3
Supreme Court08 Nov 1971Dismissed
Commissioner of Wealth-Tax, West Bengal III Vs Hall and Anderson Ltd.
Supreme Court Of India · (1972) 84 ITR 269
Income Tax Act, 1922 — Section 2(11)Wealth Tax Act, 1957 — Section 2, 27
Supreme Court05 Nov 1971Dismissed
Commissioner of Income Tax, Kerala Vs K. Srinivasan
Supreme Court Of India · AIR 1972 SC 491 : (1972) 83 ITR 346 : (1972) 4 SCC 526 : (1972) 2 SCR 309
Constitution of India, 1950 — Article 271Finance Act, 1964 — Section 2
Supreme Court05 Nov 1971Dismissed
Chander Sekhar Singh Bhoi Vs State of Orissa
Supreme Court Of India · AIR 1972 SC 486 : (1972) 38 CLT 1 : (1972) 1 SCC 63 : (1972) 2 SCR 279
Constitution of India, 1950 — Article 266, 31(1), 31A, 31A(1)Orissa Land Reforms Act, 1960 — Section 2(22), 2(5)
Supreme Court05 Nov 1971Allowed
The Managing Director (MIG) Hindustan Aeronautics Ltd. and Another, Balanagar Vs Ajit Prasad Tarway
Supreme Court Of India · AIR 1973 SC 76 : (1973) LabIC 407 : (1972) 1 LLJ 170 : (1972) 3 SCC 195 : (1972) 4 UJ 195
Civil Procedure Code, 1908 (CPC) — Section 115
Supreme Court05 Nov 1971Partly Allowed
State of Punjab and Others Vs Guru Nanak Flour and Oil Mills
Supreme Court Of India · AIR 1972 SC 1760 : (1972) 1 SCC 222 : (1972) 30 STC 285
Supreme Court05 Nov 1971Dismissed
Nabi Bux and Others Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1972 SC 495 : (1972) CriLJ 300 : (1972) JLJ 152 : (1972) MhLj 233 : (1972) MPLJ 303 : (1972) 1 SCC 7 : (1972) SCC(Cri) 7 : (1972) 2 SCR 316 : (1972) 4 UJ 194
Criminal Procedure Code, 1898 (CrPC) — Section 423(1A)Penal Code, 1860 (IPC) — Section 307, 325, 34
Supreme Court05 Nov 1971Dismissed
The State of Punjab and Others Vs Shakti Cotton Company and Others
Supreme Court Of India · AIR 1972 SC 1458 : (1972) 1 SCC 88 : (1972) 2 SCR 289 : (1972) 29 STC 706
Central Sales Tax Act, 1956 — Section 14, 2, 5(2)
Supreme Court04 Nov 1971Dismissed
Vivian Joseph Ferreira and Another Vs The Municipal Corporation of Greater Bombay and Others Dr. Jehangir Rustom Sethna and Others Vs The Municipal Corporation of Greater Bombay and Others
Supreme Court Of India · AIR 1972 SC 845 : (1972) 1 SCC 70 : (1972) 2 SCR 257
Constitution of India, 1950 — Article 14, 19(1), 32Transfer of Property Act, 1882 — Section 108
Supreme Court03 Nov 1971Dismissed
State of Assam and Another Vs S.N. Sen and Another
Supreme Court Of India · AIR 1972 SC 1028 : (1972) LabIC 571 : (1972) MhLj 1 : (1972) MPLJ 1 : (1971) 2 SCC 889 : (1972) 2 SCR 251 : (1972) 4 UJ 191
Assam Judicial Service (Junior) Rules, 1954 — Rule 5
Supreme Court03 Nov 1971Dismissed
Lallubhai Devchand Shah and Others Vs The State of Gujarat
Supreme Court Of India · AIR 1972 SC 1776 : (1972) CriLJ 828 : (1971) 3 SCC 767 : (1972) SCC(Cri) 13 : (1972) 4 UJ 177
Penal Code, 1860 (IPC) — Section 302