COURT ARCHIVE

Supreme Court Of India judgments, 1971

668 judgments · page 34 of 34

Supreme Court06 Jan 1971Dismissed

State of Uttar Pradesh Vs Rajju and Others

Supreme Court Of India · AIR 1971 SC 708 : (1971) CriLJ 642 : (1971) 3 SCC 174 : (1971) SCC(Cri) 263 : (1971) 3 UJ 237

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 399, 402

Supreme Court05 Jan 1971Dismissed

Supreme Court Of India · AIR 1971 SC 2287

Land Acquisition Act, 1894 — Section 18, 4, 6

Supreme Court05 Jan 1971Dismissed

Supreme Court Of India · AIR 1971 SC 744 : (1971) MhLj 572 : (1972) 4 SCC 75 : (1971) 3 UJ 136

Supreme Court05 Jan 1971Allowed

Supreme Court Of India · AIR 1971 SC 748 : (1972) 4 SCC 78 : (1971) 3 UJ 137

Displaced Persons (Claims) Act, 1950 — Section 5Displaced Persons (Claims) Supplementary Act, 1954 — Section 5

Supreme Court05 Jan 1971Dismissed

Supreme Court Of India · AIR 1971 SC 749 : (1971) LabIC 480 : (1971) 1 SCC 307 : (1971) 3 UJ 139

Bombay Civil Services (Conduct, Discipline and Appeal) Rules, 1932 — Rule 55

Supreme Court05 Jan 1971Allowed

Supreme Court Of India · AIR 1971 SC 746 : (1971) 3 SCC 167 : (1971) 3 UJ 143

Bihar Land Reforms Act, 1950 — Section 4

Supreme Court05 Jan 1971Allowed

Supreme Court Of India · AIR 1971 SC 745 : (1972) MhLj 18 : (1972) 4 SCC 86 : (1971) 3 UJ 140

Supreme Court05 Jan 1971Dismissed

Supreme Court Of India · AIR 1971 SC 696 : (1971) 1 SCC 295 : (1971) 3 SCR 282

Arbitration Act, 1940 — Section 16, 30