Supreme Court20 Jan 1971Disposed Of
Daisy and Another Vs The State of Kerala
Supreme Court Of India · AIR 1971 SC 2272 : (1972) 4 SCC 243 : (1971) 3 UJ 531
COURT ARCHIVE
Supreme Court Of India judgments, 1971
668 judgments · page 32 of 34
Supreme Court20 Jan 1971dismissed
State of Uttar Pradesh Vs Jayanand Lakhera
Supreme Court Of India · (1972) 3 SCC 228 : (1971) 3 UJ 262
Supreme Court19 Jan 1971Allowed
Jeetmal Ram Gopal Vs The Union of India (UOI)
Supreme Court Of India · (1972) 4 SCC 162 : (1971) 3 UJ 201
Contract Act, 1872 — Section 151, 152, 161
Supreme Court19 Jan 1971Allowed
State of Punjab Vs Shri Kishan Das
Supreme Court Of India · AIR 1971 SC 766 : (1971) LabIC 481 : (1971) 1 LLJ 271 : (1971) 1 SCC 319 : (1971) 3 SCR 389
Constitution of India, 1950 — Article 311Government of India Act, 1935 — Section 240Police Act, 1861 — Section 4, 7
Supreme Court19 Jan 1971Dismissed
Mukund Singh Vs Wazir Singh
Supreme Court Of India · (1972) 4 SCC 178 : (1971) 3 UJ 205
Hindu Adoptions and Maintenance Act, 1956 — Section 13, 13Hindu Succession Act, 1956 — Section 30
Supreme Court18 Jan 1971dismissed
Ghuran Yadav Vs State of Bihar
Supreme Court Of India · AIR 1971 SC 1641 : (1971) 37 CLT 338 : (1971) CriLJ 1197 : (1972) 5 PLJR 96 : (1971) 1 SCC 311 : (1971) SCC(Cri) 151 : (1971) 3 UJ 245
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1898 (CrPC) — Section 342
Supreme Court18 Jan 1971dismissed
I.V. Shivaswamy Vs State of Mysore
Supreme Court Of India · AIR 1971 SC 1638 : (1971) CriLJ 1193 : (1971) 3 SCC 220 : (1971) SCC(Cri) 434 : (1971) 3 UJ 194
Criminal Procedure Code, 1898 (CrPC) — Section 364, 464, 465Penal Code, 1860 (IPC) — Section 302, 309, 449, 84
Supreme Court18 Jan 1971Allowed
Commissioner of Agricultural Income Tax, U.P. Vs M.L. Bagla, etc. Commissioner of Agricultural Income Tax, U.P. Vs Shri Puran Mal Jaipuria
Supreme Court Of India · (1971) 80 ITR 173 : (1972) RD 84 : (1972) 4 SCC 128 : (1971) 3 UJ 199
Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 2(11), 3
Supreme Court18 Jan 1971Dismissed
Patel Uka Naran Vs Kalyan Karsan and Another
Supreme Court Of India · AIR 1971 SC 759 : (1971) CriLJ 651 : (1971) 3 SCC 232 : (1971) SCC(Cri) 440 : (1971) 3 UJ 528
Penal Code, 1860 (IPC) — Section 406, 409, 420
Supreme Court18 Jan 1971Dismissed
Ajodhia Prasad Vs Sangam Lal and Others
Supreme Court Of India · (1972) 4 SCC 93 : (1971) 3 UJ 243
Constitution of India, 1950 — Article 133
Supreme Court18 Jan 1971Dismissed
Commissioner of Income Tax, Bihar and Orissa Vs Banwari Lal Agarwal
Supreme Court Of India · (1971) 80 ITR 326 : (1972) 4 SCC 80
Income Tax Act, 1922 — Section 34(3)
Supreme Court18 Jan 1971Dismissed
Daulatram Rawatmull Vs The Commissioner of Income Tax (Central) Calcutta
Supreme Court Of India · (1972) 4 SCC 95 : (1971) 3 UJ 259
Income Tax Act, 1922 — Section 34, 66, 66(1), 66(2)
Supreme Court18 Jan 1971dismissed
Western States Trading Co. Ltd. Vs Commissioner of Income Tax, Central Calcutta
Supreme Court Of India · AIR 1971 SC 2274 : (1971) 80 ITR 21 : (1971) 1 SCC 329 : (1971) 3 SCR 383 : (1971) 3 UJ 190
Income Tax Act, 1922 — Section 10, 10(2), 12, 24(1), 24(2)
Supreme Court18 Jan 1971Allowed
The Standard Refinery and Distillery Ltd. Vs Commissioner of Income Tax, Calcutta
Supreme Court Of India · AIR 1971 SC 2293 : (1971) 79 ITR 589 : (1971) 1 SCC 315 : (1971) 3 SCR 378 : (1971) 3 UJ 187
Income Tax Act, 1922 — Section 24(2), 66A(2)
Supreme Court15 Jan 1971dismissed
The Commissioner of Income Tax, Andhra Pradesh, Hyderabad Vs Jayalakshmi Rice and Oil Mills Contractor Co.
Supreme Court Of India · AIR 1971 SC 1015 : (1971) 2 AnWR 86 : (1971) 79 ITR 549 : (1971) 2 MLJ 86 : (1971) 1 SCC 280 : (1971) 3 SCR 365 : (1971) 3 UJ 185
Partnership Act, 1932 — Section 58, 58(1), 59, 69
Supreme Court15 Jan 1971Allowed
Ramakrishna Hari Hegde and Another Vs The Market Committee, Sirsi and Others
Supreme Court Of India · AIR 1971 SC 1017 : (1971) 1 SCC 349 : (1971) 3 SCR 370
Bombay Agricultural Produce Markets Act, 1939 — Section 4(1), 4A(2)Constitution of India, 1950 — Article 14, 19(1)(g), 31
Supreme Court15 Jan 1971Dismissed
National Tractors, Hubli Vs Commissioner of Commercial Taxes, Bangalore
Supreme Court Of India · AIR 1971 SC 2277 : (1971) 3 SCC 143 : (1971) 27 STC 271
Supreme Court13 Jan 1971Dismissed
Govindpur Tea Co. Ltd. Vs Golak Chandra Bezbarua and Others
Supreme Court Of India · (1972) 4 SCC 287
Supreme Court13 Jan 1971Allowed
Navinchandra Chotelal Vs Central Board of Excise and Customs and Others
Supreme Court Of India · AIR 1971 SC 2280 : (1981) 8 ELT 679 : (1971) 1 SCC 289 : (1971) 3 SCR 357
Criminal Procedure Code, 1898 (CrPC) — Section 258
Supreme Court13 Jan 1971Dismissed
Jer and Co. Vs Commissioner of Income Tax, U.P.
Supreme Court Of India · (1971) 79 ITR 546 : (1972) 4 SCC 77 : (1971) 3 UJ 183
Income Tax Act, 1922 — Section 26AIncome Tax Act, 1961 — Section 33B