Supreme Court29 Jan 1971dismissed
The Collector of Lakhimpur Vs Bhuban Chandra Dutta
Supreme Court Of India · AIR 1971 SC 2015 : (1972) 4 SCC 236 : (1971) 3 UJ 274
COURT ARCHIVE
Supreme Court Of India judgments, 1971
668 judgments · page 30 of 34
Supreme Court28 Jan 1971dismissed
Mangala Kunhimina Umma and Others Vs Puthiyaveettil Paru Amma and Others
Supreme Court Of India · AIR 1971 SC 1575 : (1971) 1 SCC 562 : (1971) 3 SCR 582
Transfer of Property Act, 1882 — Section 76
Supreme Court28 Jan 1971Dismissed
Dattatraya Vs Rangnath Gopalrao Kawathekar (Dead) by his legal representatives and Others
Supreme Court Of India · AIR 1971 SC 2548 : (1972) MhLj 264 : (1972) 4 SCC 181
Supreme Court28 Jan 1971
State of Rajasthan Vs Rao Raja Kalyan Singh, (Dead by his Lrs.)
Supreme Court Of India · AIR 1971 SC 2018 : (1972) 4 SCC 165 : (1971) 4 WLN 20
Jaipur District Boards Act, 1947 — Section 31Limitation Act, 1908 — Article 62
Supreme Court28 Jan 1971Dismissed
Sabitri Devi Thirani Vs Satya Narain Mandal
Supreme Court Of India · AIR 1972 SC 42 : (1972) 4 SCC 261 : (1971) 3 UJ 230
BIHAR LAND REFORMS ACT, 1950 — Section 2, 5
Supreme Court28 Jan 1971Dismissed
Kartar Singh and Another Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1971 SC 2020
Constitution of India, 1950 — Article 133(1)Transfer of Property Act, 1882 — Section 41
Supreme Court28 Jan 1971Partly Allowed
Union of India (UOI) Vs Tarachand Gupta and Bros
Supreme Court Of India · AIR 1971 SC 1558 : (1983) 13 ELT 1456 : (1974) MhLj 129 : (1971) 1 SCC 486 : (1971) 3 SCR 557
Imports and Exports (Control) Act, 1947 — Section 3Limitation Act, 1963 — Article 14, 226, 62Sea Customs Act, 1878 — Section 167(8), 188
Supreme Court27 Jan 1971Allowed
Vivian Rodrick Vs The State of West Bengal
Supreme Court Of India · AIR 1971 SC 1584 : (1971) CriLJ 1171 : (1971) 1 SCC 468 : (1971) SCC(Cri) 192 : (1971) 3 SCR 546 : (1971) 3 UJ 224
Indian Penal Code, 1860 — Section 148, 149, 302Explosive Substances Act, 1908 — Section 5Code Of Criminal Procedure, 1973 — Section 402, 411A
Supreme Court27 Jan 1971Allowed
Gurdev Singh Vs State of Punjab
Supreme Court Of India · AIR 1971 SC 1580 : (1971) LabIC 956 : (1971) 3 SCC 324 : (1971) 3 SCR 550 : (1971) 3 UJ 226
Constitution of India, 1950 — Article 133, 311
Supreme Court27 Jan 1971Dismissed
The State of Bihar Vs Mohammad Khursheed
Supreme Court Of India · AIR 1971 SC 2268 : (1971) CriLJ 1555 : (1971) 3 SCC 423 : (1971) SCC(Cri) 671 : (1971) 3 UJ 250
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 342Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court25 Jan 1971Allowed
Chowgule and Co. Pvt. Ltd. Vs Union of India (UOI) and Another
Supreme Court Of India · AIR 1971 SC 2021 : (1971) 3 SCC 162
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 11, 30
Supreme Court22 Jan 1971Allowed
State of Rajasthan Vs Mohan Lal Vyas
Supreme Court Of India · AIR 1971 SC 2068 : (1971) 3 SCC 705 : (1971) 3 UJ 222 : (1971) 4 WLN 18
Constitution of India, 1950 — Article 19(1), 19(6)
Supreme Court22 Jan 1971dismissed
Exen Industries Vs The Chief Controller of Imports and Exports and Others
Supreme Court Of India · AIR 1971 SC 1025 : (1972) 3 SCC 176 : (1971) 3 UJ 219
Constitution of India, 1950 — Article 226
Supreme Court22 Jan 1971dismissed
R.K. Audim and Others Vs Special Steel Ltd., Bombay and Another
Supreme Court Of India · AIR 1971 SC 2049 : (1978) 2 ELT 397 : (1971) MhLj 74 : (1972) 4 SCC 234 : (1971) 3 UJ 269
Central Excise Rules, 1944 — Rule 10, 10A, 8(1)
Supreme Court22 Jan 1971Dismissed
A.J. Pinto and Another Vs Smt. Sahebbi Kom Muktum Saheb (Dead) by L. Rs. and Others
Supreme Court Of India · AIR 1971 SC 2070 : (1972) 4 SCC 238
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 11
Supreme Court22 Jan 1971Dismissed
N.B. Sanjana, Assistant Collector of Central Excise, Bombay and Others Vs The Elphinstone Spinning and Weaving Mills Company Ltd.
Supreme Court Of India · AIR 1971 SC 2039 : (1978) 2 ELT 399 : (1971) MhLj 73 : (1971) 1 SCC 337 : (1971) 3 SCR 506
Central Excise Rules, 1944 — Rule 10, 10A, 9
Supreme Court22 Jan 1971Dismissed
Bhanu Kumar Shastri Vs Mohan Lal Sukhadia and Others
Supreme Court Of India · AIR 1971 SC 2025 : (1971) 1 SCC 370 : (1971) 3 SCR 522 : (1971) 4 WLN 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
Supreme Court21 Jan 1971Allowed
A. Periakaruppan Chettiar (Minor) by his Guardian Vs The State of Tamil Nadu and Others
Supreme Court Of India · AIR 1971 SC 2085 : (1971) 2 AnWR 65 : (1971) 1 SCC 436
Supreme Court21 Jan 1971Dismissed
Raghunandan Prasad Mohan Lal Vs The State of U.P. and Others
Supreme Court Of India · AIR 1971 SC 2089 : (1974) 3 CTR 120 : (1972) 4 SCC 339 : (1971) 27 STC 469
Constitution of India, 1950 — Article 286
Supreme Court21 Jan 1971Allowed
Sardar Balwant Singh Vs Shri Bishan Sahai Om Prakash and Others
Supreme Court Of India · AIR 1971 SC 2079 : (1972) 4 SCC 186 : (1971) 3 UJ 257
Displaced Persons (Debts Adjustment) Act, 1951 — Section 13