Supreme Court15 Feb 1971Allowed
Smt. Sohbatdei Vs Deviplal and Others
Supreme Court Of India · AIR 1971 SC 2192 : (1972) 3 SCC 495 : (1971) 3 UJ 395
Contract Act, 1872 — Section 29Transfer of Property Act, 1882 — Section 41
COURT ARCHIVE
Supreme Court Of India judgments, 1971
668 judgments · page 28 of 34
Supreme Court12 Feb 1971Dismissed
The Government of India, Ministry of Home Affairs and Others Vs Tarak Nath Ghosh
Supreme Court Of India · AIR 1971 SC 823 : (1974) 22 BLJR 150 : (1971) LabIC 487 : (1971) 1 LLJ 299 : (1971) 1 SCC 734 : (1971) 3 SCR 715
All India Services (Discipline and Appeal) Rules, 1955 — Rule 7All India Services Act, 1951 — Section 3(1)
Supreme Court12 Feb 1971Dismissed
The State of Kerala and Another Vs R.E. D''souzha
Supreme Court Of India · AIR 1971 SC 832 : (1971) CriLJ 689 : (1971) 22 FLR 178 : (1971) LabIC 719 : (1971) 1 LLJ 307 : (1971) 1 SCC 533 : (1971) SCC(Cri) 241 : (1971) 3 SCR 711 : (1971) 3 UJ 363
Constitution of India, 1950 — Article 134(1)Factories Act, 1948 — Section 2(1)
Supreme Court12 Feb 1971Dismissed
Surta and Others Vs State of Haryana
Supreme Court Of India · AIR 1971 SC 803 : (1971) CriLJ 668 : (1971) 3 SCC 180 : (1971) SCC(Cri) 249 : (1971) 3 UJ 365
Penal Code, 1860 (IPC) — Section 148, 149, 333, 339
Supreme Court11 Feb 1971Allowed
State of Andhra Pradesh and Another Vs Lavu Narendranath and Others etc.
Supreme Court Of India · AIR 1971 SC 2560 : (1971) 1 SCC 607 : (1971) 3 SCR 699
Andhra University Act, 1925 — Section 23, 33Constitution of India, 1950 — Article 162, 21
Supreme Court11 Feb 1971Dismissed
Mahant Abhey Dass Vs S. Gurdial Singh and Others
Supreme Court Of India · AIR 1971 SC 834 : (1971) CriLJ 691 : (1971) SCC(Cri) 244 : (1971) 3 UJ 361
Penal Code, 1860 (IPC) — Section 379, 427, 428, 447
Supreme Court10 Feb 1971Dismissed
Shri Lachoo Mal Vs Shri Radhey Shyam
Supreme Court Of India · AIR 1971 SC 2213 : (1971) 1 SCC 619 : (1971) 3 SCR 693 : (1971) 3 UJ 343
Contract Act, 1872 — Section 23
Supreme Court09 Feb 1971Dismissed
Sohan Lal and Others Vs The State of U.P.
Supreme Court Of India · AIR 1971 SC 2064 : (1971) CriLJ 1458(1) : (1971) 1 SCC 498 : (1971) SCC(Cri) 206 : (1971) 3 UJ 334
Penal Code, 1860 (IPC) — Section 100, 101, 302, 323, 324
Supreme Court09 Feb 1971Allowed
State of Andhra Pradesh Vs P.V. Narayana
Supreme Court Of India · AIR 1971 SC 811 : (1971) 1 ALT 247 : (1971) CriLJ 676 : (1971) 1 SCC 483 : (1971) SCC(Cri) 186 : (1971) 3 UJ 339
Criminal Procedure Code, 1898 (CrPC) — Section 155(2)Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1)
Supreme Court09 Feb 1971Dismissed
Gopal Sarkar and Others Vs Pashupati Ghosh
Supreme Court Of India · (1971) 3 SCC 231 : (1971) SCC(Cri) 431 : (1971) 3 UJ 351
Penal Code, 1860 (IPC) — Section 379
Supreme Court09 Feb 1971Dismissed
The Bihar State Board Religious Trust, Patna Vs Mahant Sri Biseshwar Das
Supreme Court Of India · AIR 1971 SC 2057 : (1972) 5 PLJR 16 : (1971) 1 SCC 574 : (1971) 3 SCR 680
Supreme Court09 Feb 1971Dismissed
P.K. Nedungadi Vs The Malayalee Bank Ltd. (In Liquidation) and Others
Supreme Court Of India · AIR 1971 SC 829 : (1972) 42 CompCas 120 : (1971) 3 SCC 598
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1913 — Section 183(3), 235
Supreme Court09 Feb 1971Dismissed
The Krishnakumar Mills Co. Ltd. and Another Vs State of Gujarat and Others
Supreme Court Of India · (1972) 4 SCC 172 : (1971) 3 UJ 278
Supreme Court09 Feb 1971Allowed
Balakrushna Swain Vs State of Orissa
Supreme Court Of India · AIR 1971 SC 804 : (1971) CriLJ 670 : (1971) 3 SCC 192 : (1971) SCC(Cri) 313
Criminal Procedure Code, 1898 (CrPC) — Section 288Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 148, 302, 323
Supreme Court08 Feb 1971Allowed
Smt. Sushila Devi Vs Pandit Krishna Kumar Missir and Others
Supreme Court Of India · AIR 1971 SC 2236 : (1971) 3 SCC 146
Succession Act, 1925 — Section 63
Supreme Court08 Feb 1971Dismissed
Srinivas and Company by Sole Proprietor V.C. Rajagopalan Vs Inden Biselers
Supreme Court Of India · AIR 1971 SC 2224 : (1971) 3 SCC 721 : (1971) 3 UJ 317
Contract Act, 1872 — Section 70
Supreme Court05 Feb 1971Dismissed
Pandurang Mahadeo Kavade and Others Vs Annaji Balwant Bokil and Others
Supreme Court Of India · AIR 1971 SC 2228 : (1971) 3 SCC 530 : (1971) 3 UJ 311
Supreme Court05 Feb 1971Allowed
Saptawna Vs The State of Assam
Supreme Court Of India · AIR 1971 SC 813 : (1971) CriLJ 679 : (1971) SCC(Cri) 247 : (1971) 3 UJ 341
Constitution of India, 1950 — Article 32Penal Code, 1860 (IPC) — Section 121, 121A, 392
Supreme Court04 Feb 1971Dismissed
Gannon Dunkerlay and Co. Ltd. Vs Their Workmen Gannon Dunkerlay Employees'' Union Vs Gannon Dunkerlay and Co. Ltd. and Another
Supreme Court Of India · AIR 1971 SC 2567 : (1971) 22 FLR 158 : (1971) LabIC 1507 : (1972) 3 SCC 443
Industrial Disputes Act, 1947 — Section 10(1)
Supreme Court04 Feb 1971Dismissed
Prokash Chandra Mukherjee and Others Vs Saradindu Kumar Mukherjee of Choudhury Para Roa, Barasat and Others
Supreme Court Of India · AIR 1971 SC 2556 : (1971) 3 SCC 607 : (1971) 3 SCR 666 : (1971) 3 UJ 321
Defence of India Rules, 1962 — Rule 75A