Supreme Court12 Jan 1971Allowed
Commissioner of Income Tax, Bihar and Orissa Vs Ashoka Marketing Ltd.
Supreme Court Of India · (1971) 80 ITR 26 : (1972) 5 PLJR 245 : (1972) 4 SCC 71 : (1971) 3 UJ 181
Income Tax Act, 1922 — Section 66, 66(1)
COURT ARCHIVE
Supreme Court Of India judgments, 1971
668 judgments · page 33 of 34
Supreme Court12 Jan 1971Allowed
Indian Aluminium Co. Ltd. Vs Commissioner of Income Tax, West Bengal I
Supreme Court Of India · AIR 1971 SC 2284 : (1971) 79 ITR 514 : (1971) 1 SCC 333 : (1971) 3 SCR 351 : (1971) 3 UJ 177
Income Tax Act, 1922 — Section 10(2)(xv), 66(1)
Supreme Court11 Jan 1971Dismissed
A. Rangaswamy Iyengar Vs Pattammal (alias) Rajalakshmi Ammal and Another
Supreme Court Of India · AIR 1971 SC 658 : (1971) 1 SCC 274 : (1971) 3 UJ 175
Constitution of India, 1950 — Article 133(1)
Supreme Court08 Jan 1971Dismissed
Gaurishankar Chhitarmal Gupta Vs Srimati Gangabai Tokersey
Supreme Court Of India · AIR 1971 SC 659 : (1971) MhLj 591 : (1971) 3 SCC 137 : (1971) 3 UJ 171
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 10, 10C, 12, 12(2), 12(3)
Supreme Court08 Jan 1971Dismissed
Commissioner of Income Tax, Mysore Vs S.G. Magavi
Supreme Court Of India · (1971) 81 ITR 475 : (1971) 3 UJ 253
Income Tax Act, 1961 — Section 271
Supreme Court08 Jan 1971Dismissed
Sohan Lal Naraindas Vs Laxmidas Raghunath Gadit
Supreme Court Of India · (1971) 1 ALT 279 : (1971) MhLj 604 : (1971) 1 SCC 276 : (1971) 3 SCR 319 : (1971) 3 UJ 164
Constitution of India, 1950 — Article 133(1)Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105
Supreme Court08 Jan 1971Dismissed
Dayaram and Others Vs Dawalatshah and Another
Supreme Court Of India · AIR 1971 SC 681 : (1972) MhLj 24 : (1971) 1 SCC 358 : (1971) 3 SCR 324
Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 14, 3
Supreme Court08 Jan 1971Dismissed
Ram Gobinda Dawan and Others Vs Smt. Bhaktabala Ram Gobinda Dawan and Others Vs Sunil Kumar Roy and Another
Supreme Court Of India · AIR 1971 SC 664 : (1971) 1 ALT 250 : (1971) 1 SCC 387 : (1971) 3 SCR 340
Land Acquisition Act, 1894 — Section 4, 6
Supreme Court08 Jan 1971Dismissed
Hakam Sing Vs Gammon (India) Ltd.
Supreme Court Of India · AIR 1971 SC 740 : (1971) 1 SCC 286 : (1971) 3 SCR 314 : (1971) 3 UJ 167
Arbitration Act, 1940 — Section 41Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28
Supreme Court08 Jan 1971Dismissed
State of West Bengal Vs North Adjai Coal Co. Ltd.
Supreme Court Of India · (1971) 1 SCC 309 : (1971) 27 STC 268
Bengal Finance (Sales Tax) Act, 1941 — Section 5(2)
Supreme Court07 Jan 1971Dismissed
Ram Das and Another Vs Deputy Director of Consolidation, Balia and Others
Supreme Court Of India · AIR 1971 SC 673 : (1971) 1 SCC 460
Constitution of India, 1950 — Article 226
Supreme Court07 Jan 1971
State of Madras Vs East India Corporation Ltd.
Supreme Court Of India · (1972) 4 SCC 303 : (1971) 3 UJ 161
Central Sales Tax Act, 1956 — Section 6
Supreme Court07 Jan 1971Dismissed
Tulsiram Sanganaria and Another Vs Srimati Anni Rai and Others
Supreme Court Of India · AIR 1971 SC 671 : (1971) 79 ITR 502 : (1971) 1 SCC 284 : (1971) 3 SCR 310 : (1971) 3 UJ 159
Evidence Act, 1872 — Section 64
Supreme Court07 Jan 1971Dismissed
Commissioner of Income Tax, Andhra Pradesh Vs Kotrika Venkataswamy and Sons
Supreme Court Of India · (1972) 1 AnWR 24 : (1971) 79 ITR 499 : (1972) 4 SCC 84 : (1971) 3 UJ 163
Income Tax Act, 1922 — Section 66(1), 66(2)
Supreme Court06 Jan 1971Dismissed
The Divisional Forest Officer Vs Mool Chand Sarougi Jain
Supreme Court Of India · AIR 1971 SC 694 : (1971) 1 SCC 272 : (1971) 3 SCR 298 : (1971) 3 UJ 233
Assam Forest Regulations, 1891 — Rule 10
Supreme Court06 Jan 1971Allowed
Rampal Singh Vs Satyavir and Another
Supreme Court Of India · AIR 1971 SC 676 : (1972) 4 SCC 60 : (1971) 3 UJ 154
Conduct of Elections Rules, 1961 — Rule 90(2)Representation of the People Act, 1951 — Section 123(6), 77(3)
Supreme Court06 Jan 1971Allowed
Mahabir Prasad Vs Jage Ram and Others
Supreme Court Of India · AIR 1971 SC 742 : (1973) 75 PLR 490 : (1971) 1 SCC 265 : (1971) 3 SCR 301 : (1971) 3 UJ 151
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3
Supreme Court06 Jan 1971Allowed
State of Assam and Others Vs Rameshwar Agarwala and Others
Supreme Court Of India · AIR 1971 SC 674 : (1971) 1 SCC 269 : (1971) 3 SCR 306 : (1971) 3 UJ 234
Assam Land Revenue Rules — Rule 40
Supreme Court06 Jan 1971Dismissed
Yogindra Prasad Shrivastava Vs Markandeshwar Singh
Supreme Court Of India · AIR 1971 SC 690 : (1972) 4 SCC 66
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 6, Order 26 Rule 7, Order 26 Rule 8
Supreme Court06 Jan 1971Dismissed
Bharat Barrel and Drum Mfg. Co. (P) Ltd. Vs The Collector of Customs, Bombay and Another
Supreme Court Of India · AIR 1971 SC 704 : (1971) 3 SCC 170
Imports and Exports (Control) Act, 1947 — Section 3