Supreme Court02 Dec 1971Dismissed
Baldeo Singh and Others Vs State of Bihar
Supreme Court Of India · AIR 1972 SC 464 : (1972) 5 PLJR 240
Penal Code, 1860 (IPC) — Section 147, 149, 302
COURT ARCHIVE
Supreme Court Of India judgments, 1971
668 judgments · page 3 of 34
Supreme Court02 Dec 1971Dismissed
Rohini Kumari Vs Narendra Singh
Supreme Court Of India · AIR 1972 SC 459 : (1972) 1 SCC 1 : (1972) SCC(Cri) 1 : (1972) 2 SCR 657
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(2)Hindu Marriage Act, 1955 — Section 10, 10(1)
Supreme Court02 Dec 1971Allowed
P.C. Purushothama Reddiar Vs S. Perumal
Supreme Court Of India · AIR 1972 SC 608 : (1972) 1 AnWR 83 : (1972) 1 SCC 9 : (1972) 2 SCR 646 : (1972) 4 UJ 332
Representation Of The People Act, 1951 — Section 77, 100(1)(b), 123(6)Evidence Act, 1872 — Section 35
Supreme Court30 Nov 1971dismissed
Kishorilal Hans Vs Raja Ram Singh and Others Raja Ram Singh and Others Vs Kishorilal Hans
Supreme Court Of India · AIR 1972 SC 598 : (1972) MhLj 640 : (1972) MPLJ 706 : (1972) 3 SCC 1 : (1972) 2 SCR 632 : (1972) 4 UJ 369
Constitution of India, 1950 — Article 341
Supreme Court30 Nov 1971Allowed
Anand Swarup Singh Vs State of Punjab
Supreme Court Of India · AIR 1972 SC 2638 : (1973) LabIC 8 : (1972) 1 LLJ 528 : (1972) 4 SCC 744 : (1972) 4 UJ 299
Limitation Act, 1908 — Article 102
Supreme Court30 Nov 1971Allowed
Tej Ram Bery Vs Union of India (UOI) and Another
Supreme Court Of India · AIR 1972 SC 1966 : (1972) 4 SCC 811 : (1972) 4 UJ 320
Supreme Court29 Nov 1971Dismissed
State of Madhya Pradesh and Another Vs Dadabhoy''s New Chirimiri Ponri Hill Colliery Co. Pvt. Ltd. State of Madhya Pradesh and Another Vs Rewa Mining Co. Ltd.
Supreme Court Of India · AIR 1972 SC 614 : (1972) JLJ 222 : (1972) MhLj 538 : (1972) MPLJ 680 : (1972) 1 SCC 298 : (1972) 2 SCR 609 : (1972) 4 UJ 410
Mines and Minerals (Development and Regulation) Act, 1957 — Section 30A, 9(1)
Supreme Court29 Nov 1971Dismissed
B. Sundar Rao and Others Vs State of Orissa
Supreme Court Of India · AIR 1972 SC 739 : (1972) 38 CLT 116 : (1972) 3 SCC 11 : (1972) SCC(Cri) 138 : (1972) 4 UJ 377
Criminal Procedure Code, 1898 (CrPC) — Section 107, 151Orissa Preventive Detention Act, 1970 — Section 11, 3, 7Penal Code, 1860 (IPC) — Section 120B, 399
Supreme Court29 Nov 1971dismissed
Ram Gopal Vs State of Maharashtra
Supreme Court Of India · AIR 1972 SC 656 : (1972) CriLJ 473 : (1972) 4 SCC 625 : (1972) 4 UJ 304
Criminal Procedure Code, 1898 (CrPC) — Section 428
Supreme Court29 Nov 1971dismissed
Damodarprasad Chandrikaprasad and Others Vs The State of Maharashtra
Supreme Court Of India · (1974) LW(Cri) 97
Evidence Act, 1872 — Section 157, 32(1), 8Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
Supreme Court26 Nov 1971Dismissed
M.N. Sankarayarayanan Nair Vs P.V. Balakrishnan and Others
Supreme Court Of India · AIR 1972 SC 496 : (1972) CriLJ 301 : (1972) 1 SCC 318 : (1972) SCC(Cri) 55 : (1972) 2 SCR 599 : (1972) 4 UJ 284
Criminal Procedure Code, 1898 (CrPC) — Section 173, 207A, 240, 333, 494Penal Code, 1860 (IPC) — Section 109, 120A, 193, 420, 467
Supreme Court25 Nov 1971Disposed Of
Automotive Manufacturers (P) Ltd. etc. Vs Government of Andhra Pradesh and Others, etc.
Supreme Court Of India · AIR 1972 SC 229 : (1972) 1 AnWR 58 : (1972) 1 SCC 125 : (1972) 2 SCR 593 : (1972) 4 UJ 300
Constitution of India, 1950 — Article 301, 304
Supreme Court25 Nov 1971Dismissed
Tek Chand and Another Vs The State of Haryana
Supreme Court Of India · (1971) 11 SC CK 0052
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 34
Supreme Court25 Nov 1971Dismissed
Gyanendra Kumar Vs The State of U.P.
Supreme Court Of India · AIR 1972 SC 502 : (1972) CriLJ 308 : (1972) 4 SCC 819 : (1972) 4 UJ 343
Penal Code, 1860 (IPC) — Section 224, 301, 302, 304, 307
Supreme Court25 Nov 1971Dismissed
R.B. Bansilal Abirchand Mills Co. Ltd. Vs The Labour Court, Nagpur and Others
Supreme Court Of India · AIR 1972 SC 451 : (1972) 24 FLR 169 : (1972) LabIC 285 : (1972) 1 LLJ 231 : (1972) 1 SCC 154 : (1972) 2 SCR 580 : (1972) 4 UJ 291
Industrial Disputes Act, 1947 — Section 10(1), 25C, 25E, 25J, 3
Supreme Court25 Nov 1971dismissed
Hamidullah (Dead) by his Legal Representatives and Others Vs Sheikh Abdullah and Others
Supreme Court Of India · AIR 1972 SC 410 : (1972) 4 SCC 800 : (1972) 4 UJ 272
Supreme Court25 Nov 1971Allowed
Rasul Mohammed Hanif Gulandaj Vs The State of Maharashtra
Supreme Court Of India · AIR 1972 SC 521 : (1972) CriLJ 313 : (1972) 4 SCC 650 : (1972) 4 UJ 281
Penal Code, 1860 (IPC) — Section 409, 477A
Supreme Court25 Nov 1971dismissed
Darasing Dhyansing and Others Vs The State of Gujarat
Supreme Court Of India · AIR 1972 SC 505 : (1972) CriLJ 311 : (1972) 4 SCC 648 : (1971) 4 SCC 648 : (1972) 4 UJ 279
Penal Code, 1860 (IPC) — Section 148, 149, 326, 332, 342
Supreme Court24 Nov 1971Allowed
Premier Automobiles Ltd. and Others Vs Union of India (UOI)
Supreme Court Of India · AIR 1972 SC 1690
Constitution of India, 1950 — Article 32Defence of India Rules, 1962 — Rule 81(2)Essential Commodities Act, 1955 — Section 3(2)
Supreme Court24 Nov 1971Allowed
State of U.P. Vs Ram Nath, Partner, Panna Lal Durga Prasad, Kanpur
Supreme Court Of India · AIR 1972 SC 232 : (1972) CriLJ 52 : (1972) 1 SCC 130 : (1972) SCC(Cri) 74 : (1972) 2 SCR 572 : (1972) 4 UJ 267
Criminal Procedure Code, 1898 (CrPC) — Section 155, 173, 251ATrade and Merchandise Marks Act, 1958 — Section 2, 2(1), 28, 78, 79