COURT ARCHIVE

Supreme Court Of India judgments, 1971

668 judgments · page 6 of 34

Supreme Court03 Nov 1971Allowed

Jai Narain Mishra and Others Vs State of Bihar

Supreme Court Of India · AIR 1972 SC 1764 : (1973) 21 BLJR 241 : (1972) CriLJ 469 : (1971) 3 SCC 762 : (1972) SCC(Cri) 40 : (1972) 4 UJ 183

Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 307

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Supreme Court03 Nov 1971Dismissed

Wakil Nayak Vs State of Bihar

Supreme Court Of India · (1972) CriLJ 566 : (1972) 5 PLJR 248 : (1971) 3 SCC 778 : (1972) SCC(Cri) 9 : (1972) 4 UJ 187

Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302

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Supreme Court01 Nov 1971Dismissed

Salar Jung Sugar Mills Ltd. etc. Vs State of Mysore and Others

Supreme Court Of India · AIR 1972 SC 87 : (1972) 1 SCC 23 : (1972) 2 SCR 228 : (1972) 29 STC 246

Mysore sales tax Act, 1957 — Section 2

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Supreme Court29 Oct 1971Allowed

Iyanahalli Bakkappa and Sons Vs State of Mysore

Supreme Court Of India · AIR 1971 SC 2598 : (1972) 4 SCC 523 : (1972) 2 SCR 213 : (1972) 29 STC 470

Mysore Sales Tax Act, 1957 — Section 2

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Supreme Court29 Oct 1971Allowed

Railway Board Vs A. Pitchumani

Supreme Court Of India · AIR 1972 SC 508 : (1972) LabIC 305 : (1972) 1 LLJ 112 : (1972) 4 SCC 608 : (1972) 2 SCR 187

Constitution of India, 1950 — Article 14

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Supreme Court29 Oct 1971Disposed Of

Madhusudan Gordhandas and Co. Vs Madhu Wollen Industries Pvt. Ltd.

Supreme Court Of India · AIR 1971 SC 2600 : (1972) 42 CompCas 125 : (1972) 1 CTR 193 : (1973) MhLj 537 : (1973) 18 MPLJ 602 : (1971) 3 SCC 632 : (1972) 2 SCR 201

Companies Act, 1956 — Section 207, 433, 557

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Supreme Court29 Oct 1971Allowed

Union of India (UOI) Vs Sardar Bahadur

Supreme Court Of India · (1972) LabIC 627 : (1972) 1 LLJ 1 : (1972) 4 SCC 618 : (1972) 2 SCR 218 : (1972) 4 UJ 126

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 13(5), 15Penal Code, 1860 (IPC) — Section 161, 467, 471

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Supreme Court26 Oct 1971Dismissed

Mahendra Singh Vs State of Rajasthan

Supreme Court Of India · AIR 1971 SC 2593 : (1972) CriLJ 34 : (1972) 4 SCC 715 : (1971) 4 WLN 101

Penal Code, 1860 (IPC) — Section 109, 120B, 419, 465, 466

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Supreme Court22 Oct 1971Dismissed

Shashi Bhushan Vs Prof. Balraj Madhok and Others Amar Nath Chawla Vs Kanwar Lal Gupta and Others

Supreme Court Of India · AIR 1972 SC 1251 : (1972) 4 SCC 594 : (1972) 2 SCR 177 : (1972) 4 UJ 213

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Supreme Court22 Oct 1971Allowed

Ellerman Lines Ltd. Vs Commissioner of Income Tax, West Bengal, Calcutta

Supreme Court Of India · AIR 1972 SC 524 : (1971) 82 ITR 913 : (1972) 4 SCC 474 : (1972) 2 SCR 168

Income Tax Act, 1922 — Section 10(2), 3, 4, 5(8), 66(1)Income Tax Rules, 1922 — Rule 33

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Supreme Court22 Oct 1971Allowed

The Central Bank of India Ltd. Vs Hari Prasad Jalan and Others

Supreme Court Of India · AIR 1972 SC 1274

Contract Act, 1872 — Section 151, 152

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Supreme Court21 Oct 1971Dismissed

Mohammad Khan and Others Vs State of Madhya Pradesh Nawab Khan and Others Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1971 SC 2268 : (1972) CriLJ 661 : (1971) 3 SCC 683 : (1972) 2 SCR 152 : (1972) 4 UJ 111

Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104

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Supreme Court21 Oct 1971dismissed

Sita Ram Bishambhar Dayal and Others Vs State of U.P.

Supreme Court Of India · AIR 1972 SC 1168(1) : AIR 1972 SC 1168 : (1972) 1 CTR 138 : (1972) 4 SCC 485 : (1972) 2 SCR 141 : (1972) 29 STC 206

Constitution of India, 1950 — Article 14

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Supreme Court21 Oct 1971Allowed

Union of India (UOI) Vs Shri Harbhajan Singh Dhillon

Supreme Court Of India · AIR 1972 SC 1061 : (1972) 83 ITR 582 : (1971) 2 SCC 779 : (1972) 2 SCR 33

Bombay Finance Act, 1932 — Section 20, 21, 22Bombay Municipal Corporation Act, 1888 — Section 22Constitution of India, 1950 — Article 1, 14, 19, 19(1), 198

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Supreme Court21 Oct 1971Dismissed

M/S. RAM BHAROSEY LAL KRISHAN KUMAR Vs STATE OF U.P.

Supreme Court Of India · (1972) 1 CTR 117

Central Sales Tax Act, 1956 — Section 15

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Supreme Court21 Oct 1971dismissed

The Workmen Vs Otis Elevator Co. (India) Ltd. Otis Elevator Co. (India) Ltd. Vs The Workmen

Supreme Court Of India · (1972) 1 LLJ 166 : (1972) 4 SCC 690 : (1972) 4 UJ 107

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Supreme Court21 Oct 1971Dismissed

Shamrao Vithal Co-operative Bank Ltd. Vs Kasargod Pandhuranga Mallya

Supreme Court Of India · AIR 1972 SC 1248 : (1972) 4 SCC 600 : (1972) 2 SCR 162 : (1972) 4 UJ 204

Bombay Co-operative Societies Act, 1925 — Section 54Madras Co-operative Societies Act, 1932 — Section 51Multi-Unit Co-operative Societies, Act, 1942 — Section 2(1)

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Supreme Court21 Oct 1971Dismissed

Govinder Singh Verma and Another Vs Mrs. Bachubhai T. Pestonji and Another

Supreme Court Of India · AIR 1972 SC 528 : (1972) CriLJ 316 : (1972) MhLj 616 : (1972) MPLJ 730 : (1972) 4 SCC 643 : (1972) 4 UJ 117

Criminal Procedure Code, 1898 (CrPC) — Section 107, 108, 109, 110, 112

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Supreme Court21 Oct 1971dismissed

Ram Bharosey Lal Krishan Kumar Vs State of U.P. and Others

Supreme Court Of India · (1972) 4 SCC 481 : (1972) 2 SCR 146 : (1972) 29 STC 210

Uttar Pradesh Sales Tax Act, 1948 — Section 3, 3A, 3AA, 3D, 3D(1)

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Supreme Court21 Oct 1971Dismissed

Union of India (UOI) and Another Vs J.S. Khanna, etc.

Supreme Court Of India · (1972) CriLJ 849 : (1972) 3 SCC 873 : (1973) SCC(Cri) 94 : (1972) 4 UJ 119

Criminal Procedure Code, 1898 (CrPC) — Section 173, 197(1)Penal Code, 1860 (IPC) — Section 109, 120B, 420, 468

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