Supreme Court20 Oct 1971dismissed
Mohammad Khan and Others Vs State of M.P.
Supreme Court Of India · (1973) 18 MPLJ 194
Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
COURT ARCHIVE
Supreme Court Of India judgments, 1971
668 judgments · page 7 of 34
Supreme Court15 Oct 1971Dismissed
Col. H.H. Raja Sir Harindar Singh Vs Commissioner of Income Tax, Punjab, Haryana, Jammu and Kashmir and Himachal Pradesh
Supreme Court Of India · AIR 1972 SC 202 : (1972) 83 ITR 197 : (1972) 4 SCC 509 : (1972) 2 SCR 16
Income Tax Act, 1922 — Section 60
Supreme Court15 Oct 1971dismissed
Naraindas Vs Vallabhdas and Others
Supreme Court Of India · AIR 1972 SC 1 : (1972) JLJ 978 : (1973) MhLj 101 : (1973) 18 MPLJ 166 : (1971) 3 SCC 642 : (1972) 3 SCR 28 : (1972) 4 UJ 82
Arbitration Act, 1940 — Section 47
Supreme Court15 Oct 1971dismissed
Debu Ghose and Others Vs State of West Bengal
Supreme Court Of India · AIR 1972 SC 530 : (1972) CriLJ 317 : (1972) 3 SCC 294 : (1972) SCC(Cri) 507
Penal Code, 1860 (IPC) — Section 143, 148, 149
Supreme Court15 Oct 1971Dismissed
Naraindas Vs Ballabhdas and others
Supreme Court Of India · (1973) JLJ 340
Arbitration Act, 1940 — Section 47
Supreme Court15 Oct 1971Allowed
Delhi Administration Vs Bal Krishan and Others
Supreme Court Of India · AIR 1972 SC 3 : (1972) CriLJ 1 : (1972) 4 SCC 659 : (1972) 4 UJ 103
Criminal Procedure Code, 1898 (CrPC) — Section 103Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 170, 395, 396, 397
Supreme Court15 Oct 1971dismissed
COL. H. H. SIR HARINDER SINGH Vs C.I.T. PUNJAB, HARYANA, J.& K. & HIMACHAL PRADESH
Supreme Court Of India · AIR 1972 SC 7(1) : (1972) 83 ITR 416 : (1972) 4 SCC 536 : (1972) 2 SCR 1
Income Tax Act, 1922 — Section 16, 16(1), 16(3), 9(2)
Supreme Court14 Oct 1971Dismissed
Commissioner of Income Tax, West Bengal, II Calcutta Vs Coal Shipment (P) Ltd.
Supreme Court Of India · (1972) 4 SCC 809 : (1972) 4 UJ 96
Supreme Court14 Oct 1971dismissed
Commissioner of Income Tax, West Bengal II, Calcutta Vs Coal Shipment (P) Ltd.
Supreme Court Of India · AIR 1972 SC 1634 : (1971) 82 ITR 902 : (1971) 3 SCC 736 : (1972) 1 SCR 1089
Income Tax Act, 1922 — Section 10, 10(2), 66(1)
Supreme Court14 Oct 1971Allowed
Ramesh Chandra Vs State of U.P.
Supreme Court Of India · AIR 1972 SC 16 : (1972) 1 AnWR 68 : (1972) 20 BLJR 968 : (1972) CriLJ 5 : (1971) 3 SCC 689 : (1972) SCC(Cri) 30 : (1972) 1 SCR 1084 : (1972) 4 UJ 97
Criminal Procedure Code, 1898 (CrPC) — Section 12, 514
Supreme Court14 Oct 1971Allowed
Babu Sukhram Singh Vs Ram Dular Singh and Others
Supreme Court Of India · AIR 1973 SC 204
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
Supreme Court14 Oct 1971Allowed
Mishrilal Jain Vs The District Magistrate, Kamrup and Others
Supreme Court Of India · (1972) CriLJ 568 : (1971) 3 SCC 693 : (1972) SCC(Cri) 34 : (1972) 1 SCR 1101 : (1972) 4 UJ 100
Maintenance of Internal Security Act, 1971 — Section 3(2)
Supreme Court14 Oct 1971Dismissed
Parichhat and Others Vs The State of Madhya Pradesh
Supreme Court Of India · AIR 1972 SC 535 : (1972) CriLJ 322 : (1972) 4 SCC 694
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 326Probation of Offenders Act, 1958 — Section 6
Supreme Court13 Oct 1971dismissed
Century Spinning and Manufacturing Co. Ltd. and Others Vs State of Maharashtra
Supreme Court Of India · AIR 1972 SC 545 : (1972) CriLJ 329 : (1972) 3 SCC 282 : (1972) SCC(Cri) 495
Criminal Procedure Code, 1898 (CrPC) — Section 161, 173, 207A, 209, 221(7)Penal Code, 1860 (IPC) — Section 120B
Supreme Court12 Oct 1971Dismissed
Chaudhuri Raghubans Narain Singh Vs The State of U.P. and Others
Supreme Court Of India · AIR 1972 SC 2096 : (1973) 75 PLR 31 : (1972) 4 SCC 769 : (1972) 4 UJ 95
Supreme Court12 Oct 1971Dismissed
Commissioner of Income Tax, Andhra Pradesh Vs C.P. Sarathy Mudaliar
Supreme Court Of India · (1972) 83 ITR 170 : (1972) 4 SCC 531 : (1972) 1 SCR 1076
Income Tax Act, 1922 — Section 16(2), 18(5), 2(6A), 23A, 66(1)
Supreme Court11 Oct 1971Allowed
K.D. Kamath and Co. Vs Commissioner of Income Tax, Mysore
Supreme Court Of India · (1971) 82 ITR 680 : (1971) 2 SCC 873 : (1972) 1 SCR 1034
Partnership Act, 1932 — Section 4
Supreme Court11 Oct 1971Dismissed
Jagannath Vs The Authorised Officer, Land Reforms and Ors
Supreme Court Of India · AIR 1972 SC 425 : (1971) 2 SCC 893 : (1972) 1 SCR 1055
Constitution of India, 1950 — Article 13, 13(2), 31B
Supreme Court08 Oct 1971
Khaidem Ibocha Singh, etc. Vs State of Manipur
Supreme Court Of India · AIR 1972 SC 438 : (1972) 38 CLT 67 : (1972) 74 PLR 338 : (1972) 2 SCC 576 : (1972) SCC(Cri) 894 : (1972) 1 SCR 1022
Constitution of India, 1950 — Article 22(5)Orissa Preventive Detention Act, 1970 — Section 3(1), 3(2)
Supreme Court07 Oct 1971Dismissed
State of Tamil Nadu Vs Kannan Devan Hills Produce Co. Ltd.
Supreme Court Of India · AIR 1972 SC 375 : (1972) 2 AnWR 72 : (1972) 84 ITR 475 : (1972) 4 SCC 489 : (1972) 1 SCR 1016
Income Tax Act, 1922 — Section 2(1)Tamil Nadu Agricultural Income Tax Act, 1955 — Section 2, 35, 5