High Courts30 Sept 2014
Anil T.K. Vs State of Kerala
High Court Of Kerala · (2014) 09 KL CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii), 20(b)(ii)(C), 8
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 986 of 2,720
High Courts30 Sept 2014
Ponnuchami Vs Manoharan
High Court Of Kerala · (2014) 09 KL CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 357(1)(b)Negotiable Instruments Act, 1881 (NI) — Section 118(a), 138, 139
High Courts30 Sept 2014
Balakrishnan Vs Usha
High Court Of Kerala · (2014) 09 KL CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 127
High Courts30 Sept 2014
Jose Santy Vs Land Acquisition Officer and Tahsildar
High Court Of Kerala · (2014) 4 ILR 876 : (2014) 4 KHC 264 : (2014) 4 KLJ 226 : (2014) 4 KLT 215
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 12, 12(2), 17, 17(3A)(a)
High Courts30 Sept 2014
Mariyadas Vs Benjamin
High Court Of Kerala · (2014) 4 ILR 471 : (2014) 4 KHC 707 : (2014) 4 KLJ 350
Evidence Act, 1872 — Section 73
High Courts30 Sept 2014
Abdul Manaf Vs T.K. Ebrahim
High Court Of Kerala · (2014) 09 KL CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 118(a), 138, 139
High Courts30 Sept 2014
Mankuthel Thomas Vs Taluk Land Board Ernad
High Court Of Kerala · (2014) 09 KL CK 0028
Kerala Land Reforms Act, 1963 — Section 85(8)
High Courts30 Sept 2014
T. Arajasree Vs State of Kerala
High Court Of Kerala · (2014) 09 KL CK 0027
Kerala Education Act, 1958 — Section 11
High Courts29 Sept 2014
Mariamma and Others Vs Chinnamma John and Others
High Court Of Kerala · (2015) 2 KHC 226 : (2015) 2 KLT 521 : (2015) 2 RCR(Rent) 24
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(1), 11(2)(b), 18, 20
High Courts29 Sept 2014
P.K. Premakumari Vs Registrar of Co-Operative Societies
High Court Of Kerala · (2014) 09 KL CK 0157
High Courts29 Sept 2014
Joseph Scaria Vs The Commercial Tax Officer
High Court Of Kerala · (2014) 09 KL CK 0156
Kerala Value Added Tax Act, 2003 — Section 25(1)
High Courts29 Sept 2014
Muraleedharan Vs Ayisha Harris
High Court Of Kerala · (2014) 09 KL CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 384
High Courts29 Sept 2014
Anilkumar. M Vs Leena Suraj
High Court Of Kerala · (2014) 09 KL CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Sept 2014
C.R. Narayanaswamy Vs State of Kerala
High Court Of Kerala · (2014) 09 KL CK 0152
Companies Act, 1956 — Section 457
High Courts29 Sept 2014
Mayank Bharti Vs State of Kerala
High Court Of Kerala · (2015) 2 ILR 497 : (2014) 4 KLT 944
Constitution of India, 1950 — Article 14, 15, 15(1), 16(2), 32
High Courts29 Sept 2014
Thilakraj Vs Sebastian
High Court Of Kerala · (2014) 4 KLJ 825 : (2014) 4 KLT 714
Easements Act, 1882 — Section 22, 22, 23, 23, 24, 24
High Courts29 Sept 2014
Gopinathan Vs State of Kerala
High Court Of Kerala · (2014) 4 ILR 573 : (2014) 4 KHC 315 : (2014) 4 KLJ 345 : (2014) 4 KLT 285
Constitution of India, 1950 — Article 227
High Courts29 Sept 2014
Babu Vs The Excise Inspector
High Court Of Kerala · (2014) 09 KL CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 232, 313, 428
High Courts29 Sept 2014
Karathan Nelliyode Sreelesh Vs State of Kerala
High Court Of Kerala · (2014) 09 KL CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 307, 324