High Courts08 Oct 2014
Thomson C. Varghese Vs State of Kerala
High Court Of Kerala · (2015) 1 ILR 835 : (2014) 4 KLJ 381 : (2014) 4 KLT 540 : (2015) LabIC 517
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 984 of 2,720
High Courts08 Oct 2014
Jyothi Damodar Lecturer Vs Kerala University
High Court Of Kerala · (2014) 10 KL CK 0032
High Courts07 Oct 2014
Jyothi Abraham Vs State of Kerala
High Court Of Kerala · (2014) 4 KHC 408 : (2014) 4 KLJ 319 : (2014) 4 KLT 377
High Courts07 Oct 2014
Gopinathan Nair M. Vs Kerala Co-Ooperative Tribuna
High Court Of Kerala · (2014) 4 KHC 389 : (2014) 4 KLJ 384 : (2014) 4 KLT 647
Kerala Co-operative Societies Act, 1969 — Section 84
High Courts07 Oct 2014
C. Anil Vs Sundaresan
High Court Of Kerala · (2014) 10 KL CK 0148
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7, Order 9 Rule 9, 148, 151
High Courts07 Oct 2014
Francis. A Vs The Kerala State Electricity Board Ltd.
High Court Of Kerala · (2014) 10 KL CK 0120
Constitution of India, 1950 — Article 300A
High Courts07 Oct 2014
M.P.M. Munawar Vs The Kozhikode District Tourism Promotion Council with Address for Service The Chairman
High Court Of Kerala · (2014) 10 KL CK 0109
High Courts07 Oct 2014
T. Venu Vs Kerala State Road Transport Corporation
High Court Of Kerala · (2014) 10 KL CK 0107
High Courts07 Oct 2014
Unnikrishnan Thashnath Vs Cochin Devaswom Board
High Court Of Kerala · (2014) 4 KHC 341 : (2014) 4 KLT 566
High Courts07 Oct 2014
Biju Vs State of Kerala
High Court Of Kerala · (2014) 10 KL CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 318, 376, 415, 450
High Courts07 Oct 2014
Paulson Zacharia Vs Commissioner of Police
High Court Of Kerala · (2014) 4 KHC 549 : (2014) 4 KLJ 563
High Courts07 Oct 2014
State of Kerala Vs P.U. Ramanandan
High Court Of Kerala · (2014) 10 KL CK 0033
Kerala Land Reforms Act, 1963 — Section 82(1)(b)
High Courts07 Oct 2014Allowed
Varghese K.J. Vs Shyam Kumar and Others
High Court Of Kerala · (2015) 3 ILR 880 : (2015) 4 KHC 47
Criminal Procedure Code, 1973 (CrPC) - Section 197 197(1)Kerala Police Act, 2011 - Section 113Motor Vehicles Act, 1988 - Section 119 177
High Courts07 Oct 2014Dismissed
Gopalapuram Thangalakshmi Chits Pvt. Ltd. Vs State of Kerala
High Court Of Kerala · (2014) 4 KerLJ 793 : (2014) 4 KHC 703
High Courts07 Oct 2014Allowed
Commandant Officer Vs K.N. Janardhanan
High Court Of Kerala · (2014) 4 KHC 652
High Courts07 Oct 2014
GTN Textiles Limited Vs Union of India
High Court Of Kerala · (2015) 315 ELT 191
High Courts01 Oct 2014
Meenakshy Vs R. Ananthambal and Others
High Court Of Kerala · (2015) 2 ILR 66 : (2015) 1 KHC 27 : (2015) 1 KLJ 220 : (2015) 1 KLT 384
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 20
High Courts01 Oct 2014
Sivadasan Vs Alexander
High Court Of Kerala · (2015) 1 KLT 819
General Clauses Act, 1897 — Section 10Kerala Municipalities Act, 1994 — Section 447, 447(3), 447(6), 492, 492(3)