High Courts10 Oct 2014
The State of Kerala Vs Infra Elevators India (P) Ltd.
High Court Of Kerala · (2014) 10 KL CK 0303
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 982 of 2,720
High Courts10 Oct 2014
Mohammed Shafi Vs State of Kerala
High Court Of Kerala · (2014) 10 KL CK 0302
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts10 Oct 2014
Kalander U. Vs State of Kerala
High Court Of Kerala · (2014) 10 KL CK 0301
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts10 Oct 2014
Aneesh Mon Vs Sherina
High Court Of Kerala · (2014) 10 KL CK 0300
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts10 Oct 2014
Joy Abraham Vs Salim
High Court Of Kerala · (2014) 10 KL CK 0292
Kerala Motor Vehicles Taxation Act, 1976 — Section 9
High Courts10 Oct 2014
Somasekharan Nair Irishikeshan Nair Vs N. Bhaskaran Nair
High Court Of Kerala · (2014) 10 KL CK 0291
High Courts10 Oct 2014
J. Somarajan Vs Mayadas
High Court Of Kerala · (2014) 10 KL CK 0260
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33
High Courts10 Oct 2014
R. Ramakrishnan Vs Mother Superior
High Court Of Kerala · (2014) 10 KL CK 0259
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 97
High Courts10 Oct 2014
Ummar Vs The Joint Regional Transport Officer
High Court Of Kerala · (2014) 4 KHC 303 : (2014) 4 KLJ 417 : (2014) 4 KLT 358
Kerala Motor Transport Workers Welfare Fund Board Act, 1985 — Section 10, 8, 8AKerala Motor Vehicles Taxation Act, 1976 — Section 4(7)
High Courts10 Oct 2014
M.N. Sheena Vs The State of Kerala
High Court Of Kerala · (2014) 10 KL CK 0225
Kerala Education Act, 1958 — Section 7, 7(2)
High Courts10 Oct 2014
George Vs State of Kerala
High Court Of Kerala · (2014) 10 KL CK 0217
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts10 Oct 2014
Employees Provident Fund Organisation Vs BPL Limited
High Court Of Kerala · (2014) 10 KL CK 0146
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7Q
High Courts10 Oct 2014
L. Selvarajan Vs The Chowra Fishermen Development and Welfare Co-Operative Society
High Court Of Kerala · (2014) 10 KL CK 0069
High Courts10 Oct 2014
The National Insurance Co. Ltd. Vs Abdul Razaak
High Court Of Kerala · (2014) 4 KHC 270 : (2014) 4 KLJ 424
Motor Vehicles Act, 1988 — Section 181, 3(1)
High Courts10 Oct 2014
Binu Chacko Vs Soniya Jose M.
High Court Of Kerala · (2014) 10 KL CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 341, 406, 498A
High Courts10 Oct 2014
Thressia Vs George
High Court Of Kerala · (2014) 10 KL CK 0041
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Kerala Land Reforms Act, 1963 — Section 2(43)
High Courts09 Oct 2014
Samuel P. Vs Kappikkad Milk Producers'' Co-operative Society Ltd.
High Court Of Kerala · (2014) 10 KL CK 0309
Constitution of India, 1950 — Article 226
High Courts09 Oct 2014
Nithesh Vs The State of Kerala
High Court Of Kerala · (2014) 10 KL CK 0286
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 34, 354, 403, 406