CourtKutchehry.com

COURT ARCHIVE

High Court Of Kerala judgments

54,395 judgments · page 987 of 2,720

High Courts29 Sept 2014

Vijayamma Vs State of Kerala

High Court Of Kerala · (2015) CriLJ 372 : (2014) 4 KHC 368 : (2014) 4 KLT 563

Criminal Procedure Code, 1973 (CrPC) — Section 482Kerala Anti-social Activities (Prevention) Act, 2007 — Section 13, 15, 2, 2(p), 2(p)(iii)
Read judgment
High Courts29 Sept 2014

Mohammed Fijas Vs Hiba

High Court Of Kerala · (2014) 09 KL CK 0062

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
Read judgment
High Courts29 Sept 2014

Sibichan Vs State of Kerala

High Court Of Kerala · (2014) 09 KL CK 0030

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A
Read judgment
High Courts26 Sept 2014

Azeez Vs Muhammad

High Court Of Kerala · (2014) 4 KLT 776

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15Criminal Procedure Code, 1973 (CrPC) — Section 125Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(3), 11(6), 18, 2(3)
Read judgment