High Courts28 Oct 2014
Sunil Dath Vs State of Kerala
High Court Of Kerala · (2014) 10 KL CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Kerala Money Lenders Act, 1958 — Section 17Penal Code, 1860 (IPC) — Section 120B, 420
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 971 of 2,720
High Courts28 Oct 2014
Changanacherry Municipality Vs C.S. Bijo
High Court Of Kerala · (2014) 10 KL CK 0099
Constitution of India, 1950 — Article 14, 300AKerala Municipalities Act, 1994 — Section 383ALand Acquisition Act, 1894 — Section 14, 4, 4(1), 6
High Courts28 Oct 2014
Janakiamma Vs Bhaskaran Nambiar
High Court Of Kerala · (2014) 4 ILR 917 : (2014) 4 KHC 602 : (2014) 4 KLJ 588 : (2014) 4 KLT 931
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11Evidence Act, 1872 — Section 115Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(3), 15
High Courts28 Oct 2014
Biju. K.K. Vs Cochin University of Science and Technology
High Court Of Kerala · (2014) 10 KL CK 0079
High Courts28 Oct 2014
N.C. Gardens and Beach Resort Vs State of Kerala
High Court Of Kerala · (2014) 4 KHC 540 : (2014) 4 KLJ 714
High Courts28 Oct 2014
Roy Varghese Vs State of Kerala
High Court Of Kerala · (2014) 10 KL CK 0077
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 14, 20, 31(i)
High Courts28 Oct 2014
V.S. Thushara Bindhu Vs State of Kerala
High Court Of Kerala · (2014) 10 KL CK 0076
High Courts28 Oct 2014
K.A. Shamsudeen Vs The Kerala State Wakf Board
High Court Of Kerala · (2014) 10 KL CK 0046
Architects Act, 1972 — Section 2(a), 2(e), 23
High Courts28 Oct 2014
Joseph Korah Vs The Income Tax Officer
High Court Of Kerala · (2015) 229 TAXMAN 331
Income Tax Act, 1961 — Section 132B(1)(4), 132B(4), 244(1A), 244A
High Courts28 Oct 2014Dismissed
M.M. Antony Vs State of Kerala
High Court Of Kerala · (2014) 4 KerLJ 579 : (2014) 4 KHC 562
High Courts28 Oct 2014
Dasan K.N. Vs State of Kerala
High Court Of Kerala · (2014) 4 KHC 747
Constitution of India, 1950 — Article 14
High Courts27 Oct 2014
Kairali Steels & Alloys (P) Ltd. Vs Intelligence Officer, Department of Commercial Taxes and Others
High Court Of Kerala · (2015) 1 KHC 737
Kerala Value Added Tax Act, 2003 — Section 67
High Courts27 Oct 2014
V.P. Chekku Vs Commercial Tax Officer-I and Others
High Court Of Kerala · (2015) 78 VST 110
Kerala Value Added Tax Act, 2003 — Section 6, 8, 8(b), 8(b)(iv)
High Courts27 Oct 2014
Travancore Education Society Vs The Commissioner of Income Tax (Central)
High Court Of Kerala · (2014) 369 ITR 534
Income Tax Act, 1961 — Section 12AA
High Courts27 Oct 2014
State of Kerala Vs A. Rajagopal
High Court Of Kerala · (2014) 10 KL CK 0279
Constitution of India, 1950 — Article 14, 16
High Courts27 Oct 2014
Shibu George Vs State of Kerala
High Court Of Kerala · (2016) 1 KLJ 222
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 14, 14(1)
High Courts27 Oct 2014
Adheesh C.V. Vs Pravitha M.P.
High Court Of Kerala · (2014) 10 KL CK 0265
Constitution of India, 1950 — Article 226
High Courts27 Oct 2014
Baby Vs State of Kerala
High Court Of Kerala · (2015) CriLJ 1181 : (2014) 4 KHC 800 : (2014) 4 KLT 854
Constitution of India, 1950 — Article 21, 22
High Courts27 Oct 2014
Georgina Mathew Vs State of Kerala
High Court Of Kerala · (2014) 10 KL CK 0145